High Courts10 May 1955Dismissed
Kamal Singh and Others Vs Kali Mahton and Others
Patna High Court · AIR 1955 Patna 402
Registration Act, 1908 — Section 17Transfer of Property Act, 1882 — Section 105, 107, 3, 5
COURT ARCHIVE
Patna High Court judgments, 1955
155 judgments · page 6 of 8
High Courts10 May 1955Dismissed
Hemendra Lal Roy and Others Vs Indo-Swiss Trading Co. Ltd. and Others
Patna High Court · AIR 1955 Patna 375
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 2, Order 41 Rule 27, Order 41 Rule 33, 100, 101Electricity Act, 1910 — Section 9General Clauses Act, 1897 — Section 3(25), 3(34)
High Courts05 May 1955Allowed
Kamta Charan Srivastava Vs Postmaster-General and Another
Patna High Court · AIR 1955 Patna 381 : (1955) 3 BLJR 401
Central Civil Services (Temporary Service) Rules, 1949 — Rule 5Constitution of India, 1950 — Article 311, 311(1), 311(2), 313, 366(1)Government of India Act, 1935 — Section 241(2)
High Courts05 May 1955Allowed
Mangal Singh Vs The State
Patna High Court · AIR 1956 Patna 154 : (1955) 3 BLJR 453 : (1956) CriLJ 646
Criminal Procedure Code, 1898 (CrPC) — Section 144Penal Code, 1860 (IPC) — Section 192, 464
High Courts05 May 1955Dismissed
Abdul Gaffar and Others Vs Pirthvi Chand Lal Choudhary and Others
Patna High Court · AIR 1955 Patna 430 : (1955) 3 BLJR 389
Bihar Tenancy Act, 1885 — Article 2Limitation Act, 1908 — Article 116, 29
High Courts03 May 1955
Mrs. Gladys Coutts Vs Dharkhan Singh and Others
Patna High Court · AIR 1956 Patna 373 : (1955) 3 BLJR 375
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 11, Order 22 Rule 4
High Courts26 Apr 1955Allowed
S.M. Islam and Others Vs The State of Bihar and Others
Patna High Court · AIR 1956 Patna 73 : (1955) 3 BLJR 391
Constitution of India, 1950 — Article 19(1), 19(6)Motor Vehicles Act, 1939 — Section 1, 47, 57, 58
High Courts21 Apr 1955
Kanak Sunder Bibi Vs Ram Lakhan Pandey and Others
Patna High Court · AIR 1955 Patna 458
Contract Act, 1872 — Section 2Evidence Act, 1872 — Section 92Provincial Insolvency Act, 1920 — Section 53
High Courts19 Apr 1955Dismissed
Ram Saran Mandal Vs Somari Raut and Others
Patna High Court · AIR 1956 Patna 277
Limitation Act, 1908 — Article 116
High Courts19 Apr 1955Dismissed
Pem Mahton Vs Bandhu Mahto and Others
Patna High Court · AIR 1958 Patna 20
Hindu Womens Right to Property Act, 1937 — Section 3(2), 3(3)
High Courts19 Apr 1955Dismissed
Mahabir Motor Co. Vs State of Bihar and Others
Patna High Court · AIR 1956 Patna 437
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1898 (CrPC) — Section 439, 439(2), 440Motor Vehicles Act, 1939 — Section 64
High Courts19 Apr 1955Dismissed
Lachmi and Others Vs Military Secretary to the Governor of Bihar and Another
Patna High Court · AIR 1956 Patna 398 : (1955) 3 BLJR 477
Constitution of India, 1950 — Article 311, 311(2)
High Courts15 Apr 1955Dismissed
Post Master General and Another Vs Ram Kripal Sahu and Another
Patna High Court · AIR 1955 Patna 442 : (1955) 3 BLJR 328
Contract Act, 1872 — Section 2Post Office Act, 1898 — Section 18(2), 32(3), 33
High Courts13 Apr 1955Partly Allowed
Pashupati Nath Sarkar Vs Gomi Shanker Lall and Another
Patna High Court · AIR 1956 Patna 159
Bihar Treasury Code — Article 233, 231Civil Procedure Code, 1908 (CPC) — Section 60(1)Constitution of India, 1950 — Article 14
High Courts07 Apr 1955Dismissed
Allen Berry and Co. Ltd. and Others Vs Income Tax Officer and Another
Patna High Court · AIR 1956 Patna 175 : (1955) 28 ITR 70
Civil Procedure Code, 1908 (CPC) — Section 109Constitution of India, 1950 — Article 133(1), 226, 227Income Tax Act, 1922 — Section 23
High Courts06 Apr 1955
Jageshwar Pd. Singh Vs Bircha Chamar and Others
Patna High Court · AIR 1956 Patna 149
Chota Nagpur Tenancy (Amendment) Act, 1947 — Section 9Constitution of India, 1950 — Article 14, 31(1), 31(2), 31BGovernment of India Act, 1935 — Section 299, 299(1), 299(2)
High Courts05 Apr 1955Dismissed
Mahidhar Prasad Vs A.I.R.
Patna High Court · AIR 1955 Patna 316
Civil Procedure Code, 1908 (CPC) — Section 102
High Courts31 Mar 1955Allowed
In Re: Maneck Homi
Patna High Court · AIR 1955 Patna 418 : (1955) 3 BLJR 271 : (1955) CriLJ 1282
Legal Practitioners Act, 1879 — Section 12, 7
High Courts28 Mar 1955
BISHWANATH PRASAD BHAGWAT PRASAD Vs COMMISSIONER OF Income Tax, BIHAR AND ORISSA.
Patna High Court · (1956) 29 ITR 748
Income Tax Act, 1961 — Section 23(3), 31, 66(1)
High Courts25 Mar 1955Allowed
Miss Sharmistha Sinha Vs Ram Chandra Sahay
Patna High Court · AIR 1955 Patna 469 : (1955) 3 BLJR 313