High Courts02 Aug 1955
State Vs Basu Tanti
Patna High Court · AIR 1957 Patna 462 : (1957) CriLJ 990
Penal Code, 1860 (IPC) — Section 300, 302, 328
COURT ARCHIVE
Patna High Court judgments, 1955
155 judgments · page 5 of 8
High Courts02 Aug 1955Dismissed
Balchand Mahto and Others Vs Munshi Lal Raut and Others
Patna High Court · AIR 1955 Patna 494 : (1955) 3 BLJR 486
Usurious Loans Act, 1918 — Section 2(2), 3
High Courts28 Jul 1955
Bishwanath Prasad Bhagwat Prasad Vs Commr. of Income Tax
Patna High Court · AIR 1955 Patna 491 : (1956) 29 ITR 48
Income Tax Act, 1961 — Section 23(3), 31, 66(1)
High Courts27 Jul 1955Dismissed
Kharag Narain Vs Mst. Bibi Hamida Khatoon and Others
Patna High Court · AIR 1955 Patna 475
Specific Relief Act, 1877 — Section 41
High Courts26 Jul 1955
Sukhdeo Ahir and Another Vs Samarthi Bhagat
Patna High Court · (1957) CriLJ 149
Penal Code, 1860 (IPC) — Section 379, 426, 427
High Courts22 Jul 1955
Hem Kumari Debi Vs Commr. of Income Tax
Patna High Court · AIR 1955 Patna 512 : (1955) 3 BLJR 525 : (1956) 29 ITR 1
Income Tax Act, 1961 — Section 14(1), 5A(7), 66(1)
High Courts21 Jul 1955Dismissed
Dhirendra Nath Chandra and Others Vs Satish Chandra Gorain and Others
Patna High Court · AIR 1956 Patna 4 : (1955) 3 BLJR 470
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 11, Order 21 Rule 11(2), Order 21 Rule 66, 11, 38Mineral Concession Rules, 1949 — Rule 1, 37, 48Mines and Minerals (Regulation and Development) Act, 1948 — Section 5
High Courts20 Jul 1955Allowed
District Board of Manbhum Vs Shyamapada Sarkar and Others
Patna High Court · AIR 1955 Patna 432 : (1955) 3 BLJR 492
Civil Procedure Code, 1908 (CPC) — Section 100General Clauses Act, 1897 — Section 3(2)Limitation Act, 1908 — Section 23
High Courts20 Jul 1955Dismissed
Dukhit Pande Vs Tikhideo Ojha
Patna High Court · AIR 1955 Patna 503 : (1955) 3 BLJR 517
Provincial Insolvency Act, 1920 — Section 28, 4(3), 75
High Courts19 Jul 1955Allowed
Budhu Majhi and Another Vs Dukhan Majhi and Others
Patna High Court · AIR 1956 Patna 123 : (1955) 3 BLJR 557
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts19 Jul 1955
Lal Nandkishore Nath Sah Deo and Others Vs Babi Dhiraj Kueri
Patna High Court · AIR 1955 Patna 447
Constitution of India, 1950 — Article 133, 133(1)Registration Act, 1908 — Section 17(1), 17(2), 49
High Courts18 Jul 1955Allowed
Indu Bala Debya Vs Monimala Devi and Others
Patna High Court · AIR 1955 Patna 505 : (1955) 3 BLJR 571
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 1, Order 18 Rule 2Limitation Act, 1908 — Section 20Transfer of Property Act, 1882 — Section 58
High Courts13 May 1955Dismissed
Rajeshwar Prasad Singh Vs Ambika Prasad Singh and Others
Patna High Court · AIR 1956 Patna 28 : (1955) 3 BLJR 411
Arbitration Act, 1940 — Section 17, 21, 30Civil Procedure Code, 1908 (CPC) — Order 32 Rule 7, Order 43 Rule 1, Order 9 Rule 13
High Courts12 May 1955Dismissed
Savitri Devi and Others Vs Kamal Singh
Patna High Court · AIR 1955 Patna 456 : (1955) 3 BLJR 385
Civil Procedure Code, 1908 (CPC) — Section 41, 42
High Courts12 May 1955Dismissed
Nathuni Pandey Vs Paras Pandey and Others
Patna High Court · AIR 1957 Patna 129
Arbitration Act, 1940 — Section 32
High Courts12 May 1955
In Re: Kali Prasad Singh and Another
Patna High Court · AIR 1956 Patna 382 : (1956) 29 ITR 42
Income Tax Act, 1922 — Section 2(9), 3
High Courts12 May 1955Dismissed
State Vs Motab Dewan and Another
Patna High Court · AIR 1956 Patna 46 : (1955) 3 BLJR 420 : (1956) CriLJ 99
Criminal Procedure Code, 1898 (CrPC) — Section 188General Clauses Act, 1897 — Section 3(43)
High Courts11 May 1955Dismissed
Mt. Janki Kuer and Another Vs Baldeo Choudhary and Others
Patna High Court · AIR 1955 Patna 449
Civil Procedure Code, 1908 (CPC) — Section 11Specific Relief Act, 1877 — Section 42
High Courts11 May 1955
The State of Bihar Vs Ramautar Singh
Patna High Court · AIR 1956 Patna 10 : (1955) 3 BLJR 422 : (1956) CriLJ 89
Criminal Procedure Code, 1898 (CrPC) — Section 233, 537Penal Code, 1860 (IPC) — Section 302
High Courts10 May 1955Dismissed
Mineral Development Co. Ltd. and Others Vs State of Bihar
Patna High Court · AIR 1955 Patna 445
Bihar Land Reforms Act, 1950 — Section 4Constitution of India, 1950 — Article 245