High Courts04 May 2015
Mapra Laboratories Pvt. Ltd. Vs Commercial Taxes Officer, Special Circle and Others
Patna High Court · (2016) 1 PLJR 662 : (2015) 86 VST 121
Bihar Value Added Tax Act, 2005 - Section 14, 15, 15(5), 15(5)(b), 3
COURT ARCHIVE
Patna High Court judgments, 2015
1,541 judgments · page 47 of 78
High Courts04 May 2015Disposed Off
Asheshwar Sharma Vs The State of Bihar and Others
Patna High Court · (2015) 4 PLJR 779
High Courts04 May 2015Allowed
Sushil Kumar Vs Union of India and Others
Patna High Court · AIR 2015 Patna 145 : (2015) 4 PLJR 41
Constitution of India, 1950 - Article 226Hindu Adoptions and Maintenance Act, 1956 - Section 12, 15
High Courts04 May 2015Disposed off
Chairman, Bihar State Electricity Board and Others Vs Snehlata Gupta
Patna High Court · AIR 2015 Patna 129 : (2015) 4 PLJR 79
Electricity Act, 2003 - Section 126
High Courts04 May 2015Dismissed
State of Bihar and Others Vs Kanti Devi
Patna High Court · (2015) 05 PAT CK 0013
Constitution of India, 1950 - Article 161
High Courts04 May 2015
Mahendra Sah and Others Vs Chandrajeet Sah and Others
Patna High Court · (2015) 05 PAT CK 0009
High Courts04 May 2015Disposed off
Shyam Kumar Singh Vs The State of Bihar and Others
Patna High Court · (2015) 05 PAT CK 0007
High Courts04 May 2015Allowed
Sushil Kumar Singh and Others Vs The State of Bihar and Others
Patna High Court · (2015) 2 PLJR 844
Constitution of India, 1950 - Article 12, 14, 16, 16(1), 16(4)
High Courts01 May 2015Allowed
Yogendra Rai Vs State of Bihar
Patna High Court · (2015) 3 BBCJ 150 : (2015) 3 BLJud 196
High Courts01 May 2015Allowed
N.S. Bapna and Others Vs The State of Bihar and Others
Patna High Court · (2015) 3 PLJR 767
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 10, 120-B, 320, 405, 406
High Courts01 May 2015Disposed Off
Sadhu Sharan Yadav and Others Vs The State of Bihar
Patna High Court · (2015) 4 PLJR 107
Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 437, 438, 439Penal Code, 1860 (IPC) - Section 201, 302, 34
High Courts01 May 2015Allowed
Rabindra Kumar Singh Vs The State of Bihar and Others
Patna High Court · (2015) 4 PLJR 27
Criminal Procedure Code, 1973 (CrPC) - Section 192, 197, 197(1), 197(2), 197(3)Penal Code, 1860 (IPC) - Section 109, 120-B, 197(2), 201, 302
High Courts01 May 2015Dismissed
Ramashray Pandey and Others Vs The Rajendra Agricultural University and Others
Patna High Court · (2015) 4 PLJR 88
High Courts01 May 2015Dismissed
Bibha Lata Keshari and Others Vs The State of Bihar and Others
Patna High Court · (2015) 4 PLJR 870
High Courts01 May 2015Allowed
Baiju Rai and Others Vs The State of Bihar
Patna High Court · (2015) 05 PAT CK 0003
Criminal Procedure Code, 1973 (CrPC) - Section 313 (1)(b)Penal Code, 1860 (IPC) - Section 147, 148, 302, 307, 323
High Courts01 May 2015Allowed
Bam Shankar Yadav and Others Vs The State of Bihar
Patna High Court · (2015) 05 PAT CK 0002
Arms Act, 1959 - Section 27Criminal Procedure Code, 1973 (CrPC) - Section 164, 313(1)(b)Penal Code, 1860 (IPC) - Section 147, 148, 149, 201, 302
High Courts01 May 2015Dismissed
Vandana Kumari and Others Vs The State of Bihar and Others
Patna High Court · (2015) 05 PAT CK 0001
High Courts30 Apr 2015Allowed
Umesh Narayan Dubey and Others Vs The Joint Director of Consolidation and Others
Patna High Court · (2015) 4 PLJR 437
High Courts30 Apr 2015Allowed
Ranjana Devi and Others Vs The State of Bihar and Others
Patna High Court · (2015) 4 PLJR 19
Penal Code, 1860 (IPC) - Section 120-B, 406, 409, 420, 467
High Courts29 Apr 2015Allowed
Mauje Lal Sahani Vs The State of Bihar
Patna High Court · (2017) 1 PLJR 483
Bihar Tenants Holdings (Maintenance of Records) Act, 1973 - Section 17