High Courts08 May 2015Dismissed
Babulal and Others Vs Biku Mahto
Patna High Court · AIR 2015 Patna 175
COURT ARCHIVE
Patna High Court judgments, 2015
1,541 judgments · page 45 of 78
High Courts08 May 2015Allowed
Santosh Kumar and Others Vs The Union of India
Patna High Court · (2015) CriLJ 3585 : (2015) 4 PLJR 34
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20(b)(ii)(C), 35, 42, 42(2), 52A
High Courts08 May 2015Dismissed
Jay Prakash Singh and Others Vs The State of Bihar and Others
Patna High Court · (2015) 05 PAT CK 0023
Constitution of India, 1950 - Article 14
High Courts07 May 2015Dismissed
Love Kumar Singh Vs State of Bihar
Patna High Court · (2015) 3 BBCJ 104
High Courts07 May 2015Disposed Off
Jaggarnath Singh Vs State of Bihar
Patna High Court · (2015) 3 BBCJ 82
High Courts07 May 2015Disposed Off
Jayendra Prasad Sharma Vs State of Bihar
Patna High Court · (2015) 3 BBCJ 49
High Courts07 May 2015Allowed
Jadunandan Prasad Vs State of Bihar
Patna High Court · (2015) 3 BBCJ 51
High Courts07 May 2015Allowed
Shree Narayan Mahto Vs State of Bihar
Patna High Court · (2015) 3 BBCJ 97
High Courts07 May 2015Allowed
Kumar Rakesh Ranjan Vs State of Bihar
Patna High Court · (2015) 3 BBCJ 243 : (2015) 3 BLJud 229
High Courts07 May 2015Allowed
Shri Ram Jankiji Vs State of Bihar
Patna High Court · (2015) 3 BBCJ 46 : (2015) 3 BLJud 82
High Courts07 May 2015Allowed
Nagendra Prasad Sharma Vs State of Bihar
Patna High Court · (2015) 3 BBCJ 133 : (2015) 3 BLJud 201
High Courts07 May 2015Dismissed
Ashranand Yadav Vs State of Bihar and Others
Patna High Court · (2015) 3 PLJR 763
Criminal Procedure Code, 1973 (CrPC) - Section 319, 482
High Courts07 May 2015
Rajesh Kumar Vs Kumkum Devi
Patna High Court · (2015) 05 PAT CK 0022
Hindu Marriage Act, 1955 - Section 13
High Courts07 May 2015Allowed
Ram Jankiji and Others Vs The State of Bihar and Others
Patna High Court · (2015) 05 PAT CK 0021
High Courts07 May 2015Disposed off
Jayendra Prasad Sharma Vs The State of Bihar and Others
Patna High Court · (2015) 05 PAT CK 0020
Constitution of India, 1950 - Article 300A
High Courts07 May 2015Dismissed
Rameshwar Singh Vs The State of Bihar and Others
Patna High Court · (2015) 05 PAT CK 0019
Bihar Money Lenders Act, 1974 - Section 12
High Courts07 May 2015Allowed
Jadunandan Prasad and Others Vs The State of Bihar and Others
Patna High Court · (2015) 05 PAT CK 0018
Bihar Land Reforms Act, 1950 - Section 4(h)
High Courts07 May 2015Dismissed
Love Kumar Singh Vs The State of Bihar and Others
Patna High Court · (2015) 05 PAT CK 0017
High Courts07 May 2015Allowed
Nagendra Prasad Sharma Vs The State of Bihar and Others
Patna High Court · (2015) 05 PAT CK 0016