High Courts15 May 2015Allowed
Dr. Nawal Kishore Choudhary Vs State of Bihar
Patna High Court · (2017) 1 PLJR 635
COURT ARCHIVE
Patna High Court judgments, 2015
1,541 judgments · page 43 of 78
High Courts15 May 2015Partly Allowed
The Chairman, Bihar School Examination Board and Others Vs Brajesh Kumar and Others
Patna High Court · (2015) 3 PLJR 852
High Courts15 May 2015Dismissed
Kanhaiya Patel Vs The State of Bihar
Patna High Court · (2015) 3 PLJR 721
Criminal Procedure Code, 1973 (CrPC) - Section 313(1)(b)Evidence Act, 1872 - Section 157, 6, 60, 7, 8Penal Code, 1860 (IPC) - Section 302
High Courts15 May 2015Dismissed
Vikash Kumar Sah and Others Vs The State of Bihar and Others
Patna High Court · (2015) 4 PLJR 673
Arms Act, 1959 - Section 27Criminal Procedure Code, 1973 (CrPC) - Section 161(3), 173(2), 227, 482Penal Code, 1860 (IPC) - Section 302, 34
High Courts15 May 2015Allowed
Father Thomas Anthonysamy and Others Vs State of Bihar and Others
Patna High Court · (2015) 146 FLR 246
Bihar Shops and Establishments Act, 1953 - Section 2(13), 2(16), 2(4), 2(6), 26Constitution of India, 1950 - Article 19(1)(g), 227Industrial Disputes Act, 1947 - Section 2(j)
High Courts14 May 2015Allowed
M/s Patna Motors Vs State of Bihar
Patna High Court · (2015) 4 BLJud 39
High Courts14 May 2015
Pratima Devi Vs The State of Bihar and Others
Patna High Court · (2015) 4 PLJR 634
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 - Section 15, 15(1)Civil Procedure Code, 1908 (CPC) - Section 151Hindu Succession Act, 1956 - Section 8
High Courts14 May 2015Disposed Off
Fatte Alam Mian Vs The State of Bihar
Patna High Court · (2015) 3 PLJR 824
Criminal Procedure Code, 1973 (CrPC) - Section 437, 438Penal Code, 1860 (IPC) - Section 406
High Courts14 May 2015Disposed Off
Salim Ansari and Others Vs State of Bihar and Others
Patna High Court · (2015) 3 PLJR 806
Criminal Procedure Code, 1973 (CrPC) - Section 437, 438Penal Code, 1860 (IPC) - Section 34, 406, 498-A
High Courts14 May 2015Allowed
Surendra Pandit and Others Vs The State of Bihar and Others
Patna High Court · (2015) CriLJ 3782 : (2015) 3 PLJR 775
Criminal Procedure Code, 1973 (CrPC) - Section 173, 200Penal Code, 1860 (IPC) - Section 302, 34
High Courts14 May 2015
Navin Kumar Vs The State of Bihar and Others
Patna High Court · (2015) 05 PAT CK 0038
High Courts13 May 2015Dismissed
Lal Babu Singh Vs Girija Devi
Patna High Court · (2015) 3 BBCJ 160 : (2015) 4 BLJud 7
High Courts13 May 2015Disposed Off
Purohit Lal Gupta Vs Dharamsheela Devi and Others
Patna High Court · (2015) 4 PLJR 933
Bihar Municipal Act, 2007 - Section 18, 18(1)(k), 18(2)
High Courts13 May 2015Allowed
Maulvi Mian and Others Vs State of Bihar
Patna High Court · (2015) CriLJ 3783 : (2015) 4 PLJR 281
Criminal Procedure Code, 1973 (CrPC) - Section 172(2)(i), 313(1)(b)Penal Code, 1860 (IPC) - Section 182, 201, 211, 302, 34
High Courts13 May 2015Allowed
Lal Babu Singh and Others Vs Girija Devi and Others
Patna High Court · (2015) 05 PAT CK 0031
Civil Procedure Code, 1908 (CPC) - Order 5 Rule 1, Order 5 Rule 17, Order 5 Rule 18, Order 5 Rule 19A, Order 5 Rule 20Criminal Procedure Code, 1973 (CrPC) - Section 144, 145, 146Penal Code, 1860 (IPC) - Section 379
High Courts13 May 2015Disposed off
Prabhakar Pd Singh and Others Vs The Vice Chancellor, Tilka Manjhi Bhagalpur University and Others
Patna High Court · (2015) 05 PAT CK 0030
High Courts13 May 2015Allowed
Brajesh Kumar and Others Vs The State of Bihar and Others
Patna High Court · (2015) 3 PLJR 779
High Courts12 May 2015Dismissed
Shri Shatrughan Sah Vs M/s. ORB Developers Pvt. Ltd.
Patna High Court · (2015) 3 BBCJ 87