High Courts22 May 2015
Chandra Deo Sah and Others Vs State of Bihar
Patna High Court · (2015) 05 PAT CK 0055
Arms Act, 1959 - Section 27Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 134
COURT ARCHIVE
Patna High Court judgments, 2015
1,541 judgments · page 41 of 78
High Courts22 May 2015Dismissed
Ranvir Kumar Choudhary Vs Sushmit Suman
Patna High Court · (2015) 05 PAT CK 0054
Evidence Act, 1872 - Section 114(e), 70, 76, 77, 79Family Courts Act, 1984 - Section 14Hindu Marriage Act, 1955 - Section 7, 9
High Courts22 May 2015
Balinder Singh Vs The State of Bihar and Others
Patna High Court · (2015) 2 PLJR 868
Constitution of India, 1950 - Article 14, 19, 19(1)(g)Penal Code, 1860 (IPC) - Section 34, 363, 365Telegraph Act, 1885 - Section 4
High Courts22 May 2015Dismissed
Suresh Yadav and Others Vs The State of Bihar and Others
Patna High Court · (2015) 05 PAT CK 0052
General Clauses Act, 1897 - Section 27Negotiable Instruments Act, 1881 (NI) - Section 138, 142Post Office Act, 1898 - Section 6
High Courts21 May 2015Dismissed
Mauzi Muriyari Vs State of Bihar
Patna High Court · (2015) 3 BBCJ 48 : (2015) 3 BLJud 199
High Courts21 May 2015Disposed Off
Shanti Devi and Others Vs State of Bihar and Others
Patna High Court · (2015) 4 PLJR 467
Bihar Land Reforms Act, 1950 - Section 4(h), 40(1)Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 144
High Courts21 May 2015Dismissed
Vikash Kumar Singh Vs The State of Bihar
Patna High Court · (2015) 3 PLJR 828
Criminal Procedure Code, 1973 (CrPC) - Section 311Evidence Act, 1872 - Section 165Penal Code, 1860 (IPC) - Section 323, 325, 34, 341, 366
High Courts21 May 2015Allowed
Mustafa Vs The State of Bihar and Others
Patna High Court · (2015) 3 PLJR 772
Criminal Procedure Code, 1973 (CrPC) - Section 202, 437, 438, 439(2), 482Penal Code, 1860 (IPC) - Section 498-A
High Courts21 May 2015Allowed
Jageshwar Bhindwar Vs The State of Bihar and Others
Patna High Court · (2015) 3 PLJR 451
Constitution of India, 1950 - Article 14, 16, 226
High Courts21 May 2015Dismissed
Kumkum Kumari Vs The State of Bihar and Others
Patna High Court · (2015) 05 PAT CK 0050
Constitution of India, 1950 - Article 14, 16, 311, 311(2)
High Courts20 May 2015Disposed Off
Dr. Amrendra Kumar Vs State of Bihar
Patna High Court · (2015) 3 BBCJ 132
High Courts20 May 2015Allowed
M/s. Holdwell Component Pvt. Ltd. Vs East Central Railway
Patna High Court · (2015) 3 BBCJ 50
High Courts20 May 2015Dismissed
Kishore Kumar Rai Vs The State of Bihar
Patna High Court · (2015) 3 BBCJ 219 : (2017) 1 PLJR 351
High Courts20 May 2015Disposed Off
Radhey Shyam Pathak Vs State of Bihar and Others
Patna High Court · (2015) LabIC 4187
Bihar Non-Government Elementary School (Taking Over of Control) Act, 1976 - Section 8
High Courts20 May 2015
Guddu Singh and Others Vs The State of Bihar
Patna High Court · (2015) 05 PAT CK 0049
Arms Act, 1959 - Section 27Criminal Procedure Code, 1973 (CrPC) - Section 157, 159, 161, 313(1)(b)Penal Code, 1860 (IPC) - Section 302, 34
High Courts20 May 2015Partly Allowed
State of Bihar Vs Ram Rekha Mahto
Patna High Court · (2015) 05 PAT CK 0041
Land Acquisition Act, 1894 - Section 23(2), 28, 4, 4(1)
High Courts19 May 2015Disposed Off
State of Bihar Vs Md. Adil Rashid
Patna High Court · (2015) 3 BBCJ 100
High Courts19 May 2015Disposed Off
Westlink Trading Private Limited Vs State of Bihar
Patna High Court · (2015) 3 BBCJ 330
High Courts19 May 2015Dismissed
Ram Janki Vs Sonia Devi
Patna High Court · (2015) 3 BBCJ 34 : (2015) 3 BLJud 63