High Courts22 Jun 2015Dismissed
Brij Bala Sharma Vs The State of Bihar and Others
Patna High Court · (2015) 4 PLJR 472
Constitution of India, 1950 - Article 226
COURT ARCHIVE
Patna High Court judgments, 2015
1,541 judgments · page 40 of 78
High Courts22 Jun 2015Allowed
A.P.S. Chaddha (M.D.) Vs State of Bihar
Patna High Court · (2015) 146 FLR 702 : (2015) LLR 1062 : (2015) 3 PLJR 848
Contract Labour (Regulation and Abolition) Act, 1970 - Section 24, 27Criminal Procedure Code, 1973 (CrPC) - Section 482
High Courts22 Jun 2015Allowed
Ambika Sharma Vs The State of Bihar
Patna High Court · (2015) 06 PAT CK 0030
Arms Act, 1959 - Section 27Criminal Procedure Code, 1973 (CrPC) - Section 313(1)(b)Penal Code, 1860 (IPC) - Section 302, 34, 448
High Courts22 Jun 2015Allowed
Bharat Ram and Others Vs The State of Bihar
Patna High Court · (2015) 06 PAT CK 0029
Arms Act, 1959 - Section 27Criminal Procedure Code, 1973 (CrPC) - Section 161, 313(1)(b)Penal Code, 1860 (IPC) - Section 109, 147, 148, 149, 302
High Courts22 Jun 2015Dismissed
Rajeev Ranjan Prasad and Others Vs The State of Bihar and Others
Patna High Court · (2015) 06 PAT CK 0028
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 - Section 16(3)
High Courts22 Jun 2015Dismissed
Umesh Prasad Sah and Others Vs The State of Bihar and Others
Patna High Court · (2015) 06 PAT CK 0023
Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 - Section 32Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 - Section 16(3), 3
High Courts22 Jun 2015Dismissed
Jit Narayan Singh and Others Vs State of Bihar and Others
Patna High Court · (2015) 06 PAT CK 0020
Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 - Section 10(6), 10(b), 35
High Courts22 Jun 2015Allowed
Pramod Kumar and Others Vs The State of Bihar and Others
Patna High Court · (2015) 06 PAT CK 0006
Constitution of India, 1950 - Article 226, 243-G
High Courts22 Jun 2015Dismissed
Patrons (India) Enterprises Vs Bihar State Electricity Board and Others
Patna High Court · (2015) 06 PAT CK 0005
High Courts22 Jun 2015Allowed
Abdullah Mian and Others Vs The State of Bihar
Patna High Court · (2015) 06 PAT CK 0001
High Courts03 Jun 2015Dismissed
Pramod Singh Vs The State of Bihar
Patna High Court · (2015) 06 PAT CK 0025
Arms Act, 1959 - Section 25 (1-b)(a), 25i(b-a), 26, 27, 35Penal Code, 1860 (IPC) - Section 302, 307, 34, 394, 411
High Courts28 May 2015
Sohila Kuwar Vs The State of Bihar and Others
Patna High Court · (2015) 4 PLJR 8
High Courts28 May 2015Disposed off
Arvind Kumar Vs The State of Bihar and Others
Patna High Court · (2015) 05 PAT CK 0058
High Courts26 May 2015Disposed off
Parmatma Allied Feed Co. Pvt. Ltd. Vs The State of Bihar and Others
Patna High Court · (2015) 3 PLJR 252
Food Safety And Standards Act, 2006 - Section 3(j), 3(zk), 31, 41
High Courts25 May 2015Disposed off
Jaya Kumari Vs The State of Bihar
Patna High Court · (2015) 3 PLJR 251
Criminal Procedure Code, 1973 (CrPC) - Section 164
High Courts22 May 2015Allowed
Hari Kishun Chamar Vs State of Bihar
Patna High Court · (2015) 3 BBCJ 76 : (2015) 3 BLJud 298
High Courts22 May 2015Allowed
McNally Bharat Engineering Company Limited Vs The Bihar State Electricity Board and Others
Patna High Court · (2015) 4 PLJR 556
Constitution of India, 1950 - Article 19(1)(g), 226
High Courts22 May 2015Allowed
Brahmanand Choudhary and Others Vs Narayani Devi and Others
Patna High Court · (2015) 3 PLJR 448
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17, Order 7 Rule 3Constitution of India, 1950 - Article 227
High Courts22 May 2015Allowed
Habeeb Asghar and Others Vs The State of Bihar and Others
Patna High Court · (2015) CriLJ 3183 : (2016) 1 PLJR 528
Constitution of India, 1950 - Article 142Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Dowry Prohibition Act, 1961 - Section 3, 4