COURT ARCHIVE

Patna High Court judgments, 2015

1,541 judgments · page 39 of 78

High Courts24 Jun 2015Dismissed

Bijay Kumar Singh Vs Sumit Kumar Singh

Patna High Court · (2016) 1 PLJR 889

Civil Procedure Code, 1908 (CPC) - Order 6 Rule 16, Order 7 Rule 11, Order 7 Rule 9Representation of the People Act, 1951 - Section 100, 100(1), 100(1)(d), 25, 62

High Courts23 Jun 2015Allowed

Kunji Lal Sahni Vs State of Bihar

Patna High Court · (2016) 2 BLJud 317

Constitution of India, 1950 - Article 226

High Courts23 Jun 2015Disposed Off

Narendra Mishra Vs State of Bihar

Patna High Court · (2015) 3 BLJud 262

High Courts23 Jun 2015Allowed

Prem Lal Mahto Vs The Union of India and Others

Patna High Court · (2015) 3 PLJR 789

High Courts23 Jun 2015Allowed

Ram Pravesh Rai and Others Vs The State of Bihar and Others

Patna High Court · (2015) 3 PLJR 805

High Courts23 Jun 2015Dismissed

Sanjay Kumar Verma and Others Vs The State of Bihar and Others

Patna High Court · (2015) 3 PLJR 850

Criminal Procedure Code, 1973 (CrPC) - Section 161, 227, 228, 482Dowry Prohibition Act, 1961 - Section 2Penal Code, 1860 (IPC) - Section 304-B, 34, 498-A

High Courts23 Jun 2015Dismissed

Choudhary Vijay Kumar Sharma Vs The State of Bihar and Others

Patna High Court · (2015) 06 PAT CK 0027

High Courts23 Jun 2015Dismissed

Kartik Charan Jha Vs The State of Bihar and Others

Patna High Court · (2015) 06 PAT CK 0026

Constitution of India, 1950 - Article 226

High Courts23 Jun 2015Dismissed

Ramakant Chaurasia Vs The State of Bihar and Others

Patna High Court · (2015) 3 LLN 785

Constitution of India, 1950 - Article 226

High Courts23 Jun 2015Allowed

Sabo Devi and Others Vs The State of Bihar and Others

Patna High Court · (2015) 3 PLJR 837

Criminal Procedure Code, 1973 (CrPC) - Section 155(2), 156(1), 482, 483Penal Code, 1860 (IPC) - Section 379, 498-A

High Courts23 Jun 2015

Birju Paswan and Others Vs The State of Bihar

Patna High Court · (2015) 06 PAT CK 0002

Arms Act, 1959 - Section 27Penal Code, 1860 (IPC) - Section 302, 34

High Courts22 Jun 2015Allowed

Shivdeep Waman Rao Lande Vs State of Bihar

Patna High Court · (2015) 3 BBCJ 159

High Courts22 Jun 2015Allowed

M/s. Zenith Credit Limited Vs State of Bihar

Patna High Court · (2015) 3 BBCJ 181

High Courts22 Jun 2015Allowed

Pramod Kumar Vs State of Bihar

Patna High Court · (2015) 3 BBCJ 308 : (2015) 4 BLJud 335

High Courts22 Jun 2015Allowed

Tej Narayan Yadav Vs The State of Bihar

Patna High Court · (2017) 1 PLJR 93

Bihar Land Disputes Resolution Act, 2009 - Section 16, Section 4

High Courts22 Jun 2015Allowed

Ashutosh Pandey Vs State of Bihar

Patna High Court · (2015) 3 BBCJ 158 : (2015) 3 BLJud 261

High Courts22 Jun 2015Dismissed

Janardan Prasad Singh Vs The State of Bihar and Others

Patna High Court · (2015) 4 PLJR 474

Constitution of India, 1950 - Article 14, 16

High Courts22 Jun 2015

Sanjay Kumar and Others Vs The State of Bihar and Others

Patna High Court · (2015) 3 PLJR 836

Criminal Procedure Code, 1973 (CrPC) - Section 245, 397(3), 482Penal Code, 1860 (IPC) - Section 498-A

High Courts22 Jun 2015Allowed

Vijay Mal Bhakt Vs Union of India

Patna High Court · (2015) 4 PLJR 11

Railway Claims Tribunal Act, 1987 - Section 16, 23(1)Railways Act, 1989 - Section 123(c)(2), 125

High Courts22 Jun 2015Allowed

Bhashanand Prasad Vs The State of Bihar and Others

Patna High Court · (2015) 3 PLJR 913

Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 - Section 16(3)Constitution of India, 1950 - Article 226