High Courts25 Jun 2015
Keshar Sao and Others Vs The State of Bihar and Others
Patna High Court · (2015) 4 PLJR 228
Criminal Procedure Code, 1973 (CrPC) - Section 155(2), 156(1), 202, 204, 482Penal Code, 1860 (IPC) - Section 120-B, 323, 405, 406, 420
COURT ARCHIVE
Patna High Court judgments, 2015
1,541 judgments · page 38 of 78
High Courts25 Jun 2015Dismissed
Shashi Nath Jha Vs The State of Bihar and Others
Patna High Court · (2015) 06 PAT CK 0024
Constitution of India, 1950 - Article 226
High Courts25 Jun 2015Allowed
Shiva Deo Singh and Others Vs The State of Bihar and Others
Patna High Court · (2015) 06 PAT CK 0018
Bihar Private Educational Institutions (Taking over) Act, 1987 - Section 11, 6
High Courts25 Jun 2015Allowed
Upendra Prasad Yadav and Others Vs The State of Bihar and Others
Patna High Court · (2015) 06 PAT CK 0017
High Courts25 Jun 2015Allowed
The North Bihar Power Distribution Company Limited and Others Vs The State of Bihar and Others
Patna High Court · (2015) 06 PAT CK 0016
Constitution of India, 1950 - Article 226Electricity Act, 2003 - Section 126, 126 (3), 126(3), 135, 136
High Courts25 Jun 2015Allowed
Anil Kumar Singh Vs Bihar State Board of Hindu Religious Trust and Others
Patna High Court · (2016) 1 PLJR 264
Civil Procedure Code, 1908 (CPC) - Order 22 Rule 5Constitution of India, 1950 - Article 226
High Courts25 Jun 2015Dismissed
Kashi Nath Sah Vs Madhya Bihar Gramin Bank and Others
Patna High Court · (2015) 3 PLJR 585
Constitution of India, 1950 - Article 226
High Courts25 Jun 2015Allowed
Madan Rai and Others Vs The State of Bihar
Patna High Court · (2015) 3 PLJR 633
Arms Act, 1959 - Section 25(1-B)(a), 26, 27, 35Constitution of India, 1950 - Article 14, 20, 21, 226, 227Criminal Procedure Code, 1973 (CrPC) - Section 154, 155, 156, 157, 162
High Courts25 Jun 2015Allowed
Sakal Deo Paswan Vs The State of Bihar and Others
Patna High Court · (2015) 3 PLJR 790
Constitution of India, 1950 - Article 226, 227Criminal Procedure Code, 1973 (CrPC) - Section 156, 156(1), 156(3), 173, 190Penal Code, 1860 (IPC) - Section 120-B, 409, 420, 467, 468
High Courts25 Jun 2015
Bibhuti Anand and Others Vs The State of Bihar and Others
Patna High Court · (2015) 06 PAT CK 0010
Constitution of India, 1950 - Article 14, 16
High Courts25 Jun 2015Dismissed
Ram Kishore Pandey Vs Bihar State Electricity Board and Others
Patna High Court · (2015) 06 PAT CK 0009
High Courts25 Jun 2015Allowed
Ram Tahal Singh and Others Vs The State of Bihar and Others
Patna High Court · (2015) 06 PAT CK 0008
High Courts25 Jun 2015Dismissed
Ganga Kumar Chaudhary and Others Vs The State of Bihar and Others
Patna High Court · (2015) 06 PAT CK 0007
Constitution of India, 1950 - Article 226, 243-E, 243-N
High Courts24 Jun 2015
Umesh Rajbanshi Vs The State of Bihar and Others
Patna High Court · (2015) 3 PLJR 803
Constitution of India, 1950 - Article 226
High Courts24 Jun 2015Disposed Off
Chairman, Central Bank of India and Others Vs Industrial Corporation Pvt. Ltd. and Others
Patna High Court · (2015) 3 PLJR 734
Civil Procedure Code, 1908 (CPC) - Order 2 Rule 2
High Courts24 Jun 2015Disposed Off
Kumod Kumar and Others Vs The Bihar Staff Selection Commission and Others
Patna High Court · (2015) 3 PLJR 693
High Courts24 Jun 2015Allowed
Bindeshwari Paswan and Others Vs The State of Bihar
Patna High Court · (2015) 3 PLJR 643
Criminal Procedure Code, 1973 (CrPC) - Section 161, 162, 313(1)(b)Penal Code, 1860 (IPC) - Section 396, 412
High Courts24 Jun 2015Partly Allowed
Sumitra Devi and Others Vs Numu Devi and Others
Patna High Court · (2015) 3 PLJR 579
Hindu Succession Act, 1956 - Section 30
High Courts24 Jun 2015Disposed off
Devesh Chandra Thakur and Others Vs The Union of India and Others
Patna High Court · (2015) 3 PLJR 281
Constitution of India, 1950 - Article 171, 172, 172(2), 329
High Courts24 Jun 2015Dismissed
Sheopujan Singh Vs Union of India and Others
Patna High Court · (2016) LabIC 87
Constitution of India, 1950 - Article 226