High Courts01 Jul 2015Dismissed
Murari Jha Vs The Union of India and Others
Patna High Court · (2015) 07 PAT CK 0026
Constitution of India, 1950 - Article 12, 226
COURT ARCHIVE
Patna High Court judgments, 2015
1,541 judgments · page 37 of 78
High Courts01 Jul 2015Partly Allowed
Sheopujan Ojha and Others Vs Sonamati Devi and Others
Patna High Court · (2015) 07 PAT CK 0023
Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 - Section 3Civil Procedure Code, 1908 (CPC) - Order 41 Rule 25Evidence Act, 1872 - Section 50
High Courts01 Jul 2015Allowed
Dina Nath Verma Vs The State of Bihar and Others
Patna High Court · (2015) 07 PAT CK 0001
High Courts30 Jun 2015Dismissed
Pushpendra Kumar Singh Vs The Hindustan Petroleum Corporation Limited
Patna High Court · (2017) 1 PLJR 342
High Courts30 Jun 2015Allowed
Ashok Sao and Others Vs Ram Naresh Prasad and Others
Patna High Court · (2015) 4 PLJR 199
Motor Vehicles Act, 1988 - Section 163-APenal Code, 1860 (IPC) - Section 304-A, 338, 379
High Courts30 Jun 2015Disposed Off
Zeenat Nisha Vs The Bihar State Power Holding Company Limited and Others
Patna High Court · (2015) 3 PLJR 801
High Courts30 Jun 2015Dismissed
Ashturna Kuer Vs Khardushan Singh
Patna High Court · AIR 2015 Patna 178
High Courts29 Jun 2015Disposed Off
Union of India Vs Shri Gupteshwar Mishra
Patna High Court · (2015) 3 BBCJ 156 : (2015) 3 BLJud 324
High Courts29 Jun 2015
Bihar Rajya Koshagar Avam Lekha Pratiniyukta Karamchari Sangh and Others Vs The State of Bihar and Others
Patna High Court · (2015) 3 PLJR 731
High Courts26 Jun 2015Allowed
Vijay Kumar Vishwakarma Vs State of Bihar
Patna High Court · (2017) 1 PLJR 327
High Courts26 Jun 2015
Satish Singh Vs The State of Bihar
Patna High Court · (2015) 3 PLJR 835
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 323, 34, 341, 504
High Courts26 Jun 2015Dismissed
Shukdeo Subodh Gandhi Vs The State of Bihar and Others
Patna High Court · (2015) 06 PAT CK 0033
Constitution of India, 1950 - Article 226
High Courts26 Jun 2015Allowed
Reeta Devi Vs The State of Bihar and Others
Patna High Court · (2015) 06 PAT CK 0032
High Courts26 Jun 2015Allowed
Prabesh Prasad Singh Vs The State of Bihar and Others
Patna High Court · (2015) 06 PAT CK 0031
High Courts26 Jun 2015Allowed
Bikrant Kumar and Others Vs The State of Bihar and Others
Patna High Court · (2015) 06 PAT CK 0019
High Courts26 Jun 2015Disposed off
Ashok Kumar Vs The State of Bihar and Others
Patna High Court · (2015) 3 PLJR 265
High Courts25 Jun 2015Allowed
Kamal Ashraf Vs State of Bihar
Patna High Court · (2015) 3 BBCJ 259 : (2015) 4 BLJud 22
High Courts25 Jun 2015Dismissed
Ajit Kumar Singh Vs Union of India
Patna High Court · (2016) 2 BBCJ 407
Constitution of India, 1950 - Article 226, Article 311
High Courts25 Jun 2015Dismissed
Ganga Kumar Chaudhary Vs State of Bihar
Patna High Court · (2015) 3 BLJud 211
High Courts25 Jun 2015
Usha Devi and Others Vs The State of Bihar
Patna High Court · (2015) 3 PLJR 839
Arms Act, 1959 - Section 27Criminal Procedure Code, 1973 (CrPC) - Section 161, 227, 228, 482Penal Code, 1860 (IPC) - Section 120-B, 201, 302, 34, 498-A