High Courts07 Jul 2015
Rekha Devi Vs Sanjeev Kumar Jha and Others
Patna High Court · AIR 2015 Patna 177 : (2016) 1 DMC 393
COURT ARCHIVE
Patna High Court judgments, 2015
1,541 judgments · page 35 of 78
High Courts07 Jul 2015
Balroop Prasad and Others Vs The State of Bihar and Others
Patna High Court · (2015) 07 PAT CK 0058
Criminal Procedure Code, 1973 (CrPC) - Section 173, 482Penal Code, 1860 (IPC) - Section 376, 511Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(1)(x), 3(1)(xi)
High Courts07 Jul 2015
Hira Singh and Others Vs The State of Bihar
Patna High Court · (2015) 07 PAT CK 0054
Penal Code, 1860 (IPC) - Section 149, 302, 323, 325
High Courts07 Jul 2015Dismissed
Rani Kumari Vs The State of Bihar and Others
Patna High Court · (2015) 07 PAT CK 0052
High Courts07 Jul 2015Allowed
Chandrabali Jha Vs The State of Bihar and Others
Patna High Court · (2015) 07 PAT CK 0048
Constitution of India, 1950 - Article 226
High Courts07 Jul 2015Allowed
Ravindra Kumar Vs The State of Bihar and Others
Patna High Court · (2015) 07 PAT CK 0045
High Courts07 Jul 2015Allowed
Hero Ecotech Limited and Others Vs Hero Cycles Limited and Others
Patna High Court · (2015) 07 PAT CK 0040
Arbitration and Conciliation Act, 1996 - Section 8, 9Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 1(c), Order 39 Rule 2, Order 39 Rule 3, Order 39 Rule 4
High Courts07 Jul 2015Allowed
Narayan Singh Vs The Union of India and Others
Patna High Court · (2015) 07 PAT CK 0039
Constitution of India, 1950 - Article 226Penal Code, 1860 (IPC) - Section 411
High Courts07 Jul 2015Allowed
Ranvir Kumar and Others Vs The State of Bihar and Others
Patna High Court · (2015) 07 PAT CK 0012
High Courts07 Jul 2015Dismissed
Lalan Sharma Vs The State of Bihar and Others
Patna High Court · (2015) 07 PAT CK 0011
High Courts07 Jul 2015Dismissed
Sahood Alam and Others Vs Nayyer and Others
Patna High Court · (2016) 1 PLJR 307
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10Criminal Procedure Code, 1973 (CrPC) - Section 144, 145Specific Relief Act, 1963 - Section 34
High Courts07 Jul 2015Dismissed
Sanjay Ram and Others Vs The State of Bihar and Others
Patna High Court · (2015) 07 PAT CK 0006
High Courts07 Jul 2015Dismissed
Sunita Kumari Vs The State of Bihar and Others
Patna High Court · (2015) 07 PAT CK 0005
High Courts07 Jul 2015Dismissed
Ajay Kumar Singh Vs The State of Bihar and Others
Patna High Court · (2016) LabIC 1191
Constitution of India, 1950 - Article 14, 16, 226
High Courts06 Jul 2015Allowed
Gulab Choudhary Vs The State of Bihar and Others
Patna High Court · (2015) 4 PLJR 645
High Courts06 Jul 2015Dismissed
Sanjay Kamat Vs The State of Bihar
Patna High Court · (2015) 07 PAT CK 0042
Criminal Procedure Code, 1973 (CrPC) - Section 235Evidence Act, 1872 - Section 6, 60Penal Code, 1860 (IPC) - Section 376
High Courts06 Jul 2015Allowed
The Bihar State Road Transport Corporation Vs The State of Bihar and Others
Patna High Court · (2015) 147 FLR 495 : (2015) 3 LLJ 488
Industrial Disputes Act, 1947 - Section 33-A
High Courts06 Jul 2015Disposed off
Ram Lal Chauhan Vs The State of Bihar
Patna High Court · (2015) 07 PAT CK 0009
Criminal Procedure Code, 1973 (CrPC) - Section 313
High Courts06 Jul 2015Dismissed
Khelanand Thakur Vs The State of Bihar and Others
Patna High Court · (2015) 07 PAT CK 0003
Constitution of India, 1950 - Article 14, 16, 226
High Courts03 Jul 2015Disposed Off
Dilip Kumar Rajak (Mukhiya) Vs State of Bihar
Patna High Court · (2015) 3 BBCJ 480 : (2015) 3 BLJud 232