High Courts13 Jul 2015Disposed off
Niagaree Builders and Developers Pvt. Ltd. Vs Ayodhya Singh and Others
Patna High Court · (2015) 07 PAT CK 0051
COURT ARCHIVE
Patna High Court judgments, 2015
1,541 judgments · page 34 of 78
High Courts10 Jul 2015Dismissed
Maa Durga Enterprises Vs The Bihar Industrial Area Development Authority and Others
Patna High Court · (2015) 4 PLJR 799
Constitution of India, 1950 - Article 226Consumer Protection Act, 1986 - Section 12, 13, 14, 15, 19
High Courts10 Jul 2015Disposed off
Sneha Kumari Vs The State of Bihar and Others
Patna High Court · (2015) 07 PAT CK 0066
High Courts10 Jul 2015Allowed
Sakendra Singh Dhrub Vs The Hindustan Petroleum Corporation Ltd. and Others
Patna High Court · AIR 2015 Patna 212 : (2016) 1 PLJR 213
Constitution of India, 1950 - Article 12, 226
High Courts10 Jul 2015Allowed
Kalpana Sinha Vs The Union of India and Others
Patna High Court · (2015) 4 PLJR 375
Constitution of India, 1950 - Article 14, 16, 226
High Courts10 Jul 2015Allowed
Umesh Singh and Others Vs The State of Bihar
Patna High Court · (2015) 07 PAT CK 0038
Criminal Procedure Code, 1973 (CrPC) - Section 313(1)(b)Penal Code, 1860 (IPC) - Section 201, 302, 34, 364
High Courts10 Jul 2015Allowed
Kuldip Singh and Others Vs The State of Bihar
Patna High Court · (2015) 07 PAT CK 0036
Penal Code, 1860 (IPC) - Section 114, 147, 148, 149, 302
High Courts09 Jul 2015Dismissed
The Union of India and Others Vs Ram Deo Mahto and Others
Patna High Court · (2016) 1 PLJR 525
Constitution of India, 1950 - Article 14
High Courts09 Jul 2015Allowed
Ram Janki and Others Vs State of Bihar and Others
Patna High Court · (2015) 07 PAT CK 0044
Constitution of India, 1950 - Article 300A
High Courts09 Jul 2015Allowed
Munna Singh Vs The State of Bihar
Patna High Court · (2015) 07 PAT CK 0041
Arms Act, 1959 - Section 27Penal Code, 1860 (IPC) - Section 302, 307
High Courts08 Jul 2015Allowed
Prasad Yadav and Others Vs The State of Bihar
Patna High Court · (2015) 07 PAT CK 0057
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302, 304, 325, 34
High Courts08 Jul 2015Allowed
Garib Nath Sah Vs The State of Bihar
Patna High Court · (2015) 07 PAT CK 0055
Criminal Procedure Code, 1973 (CrPC) - Section 313(1)(b)Penal Code, 1860 (IPC) - Section 302, 460
High Courts08 Jul 2015Allowed
Kaniz Raja and Others Vs The State of Bihar and Others
Patna High Court · (2015) 07 PAT CK 0053
Bihar Municipal Act, 2007 - Section 3Constitution of India, 1950 - Article 243-Q, 243-Q(1)(b)
High Courts08 Jul 2015Allowed
Raghu Nandan Chaudhary and Others Vs The State of Bihar and Others
Patna High Court · (2015) 07 PAT CK 0046
Constitution of India, 1950 - Article 226
High Courts08 Jul 2015Allowed
Nago and Others Vs The State of Bihar
Patna High Court · (2015) 3 PLJR 679
Criminal Procedure Code, 1973 (CrPC) - Section 313(1)(b)Penal Code, 1860 (IPC) - Section 147, 148, 149, 302, 307
High Courts08 Jul 2015Dismissed
Dinanath Rai Vs State of Bihar
Patna High Court · (2015) 07 PAT CK 0037
Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 27Penal Code, 1860 (IPC) - Section 201, 302, 34
High Courts08 Jul 2015Dismissed
Baldeo Prasad Gupta Vs Bank of India and Others
Patna High Court · (2015) 07 PAT CK 0013
High Courts07 Jul 2015Disposed Off
Saheb Kumar Vs The State of Bihar and Others
Patna High Court · (2015) 4 PLJR 509
Bihar and Orissa Excise Act, 1915 - Section 47, 47(a), 47-A, 49, 55Evidence Act, 1872 - Section 77Penal Code, 1860 (IPC) - Section 188, 272, 273, 409, 419
High Courts07 Jul 2015Allowed
Shyam Kumar and Others Vs The State of Bihar
Patna High Court · (2015) 4 PLJR 167
Arms Act, 1959 - Section 27Criminal Procedure Code, 1973 (CrPC) - Section 173(2), 193, 200, 201, 202Explosive Substances Act, 1908 - Section 3