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Patna High Court judgments, 2015

1,541 judgments · page 33 of 78

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High Courts16 Jul 2015Allowed

Ram Bharat Dubey Vs The Deputy Director, Consolidation, (Headquarter) and Others

Patna High Court · AIR 2015 Patna 173 : (2016) 1 PLJR 228

Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 - Section 10(6), 35, 5
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High Courts16 Jul 2015Allowed

Kusuma Devi Vs The State of Bihar and Others

Patna High Court · (2015) 07 PAT CK 0069

Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 - Section 16(3)
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High Courts15 Jul 2015Dismissed

Shravan Kumar and Others Vs Patna Regional Development Authority and Others

Patna High Court · (2015) 07 PAT CK 0060

Constitution of India, 1950 - Article 226
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High Courts14 Jul 2015Allowed

Dinesh Rajak Vs The State of Bihar

Patna High Court · (2015) 3 BBCJ 482 : (2015) 4 BLJud 1 : (2017) 1 PLJR 329

Constitution of India, 1950 - Article 226
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High Courts14 Jul 2015Disposed Off

Indra Narayan Mishra Vs State of Bihar

Patna High Court · (2016) 2 BBCJ 337

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High Courts14 Jul 2015Allowed

Jayram Malakar and Others Vs The State of Bihar and Others

Patna High Court · (2015) 3 PLJR 783

Land Acquisition Act, 1894 - Section 12
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High Courts14 Jul 2015Allowed

Sanjay Bhaumik Vs The State of Bihar and Others

Patna High Court · (2015) 07 PAT CK 0081

Criminal Procedure Code, 1973 (CrPC) - Section 438, 438(2), 482Penal Code, 1860 (IPC) - Section 406, 420
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High Courts14 Jul 2015Allowed

Arun Kant Mahanto Vs The State of Bihar and Others

Patna High Court · (2015) 07 PAT CK 0080

Criminal Procedure Code, 1973 (CrPC) - Section 438, 438(2), 482Penal Code, 1860 (IPC) - Section 406, 420
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High Courts14 Jul 2015Allowed

Rajesh Biyani Vs The State of Bihar and Others

Patna High Court · (2015) 07 PAT CK 0079

Bengal Public Demands Recovery Act, 1913 - Section 9Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 437, 438, 438(2), 482
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High Courts14 Jul 2015Dismissed

Bhola Rai and Others Vs The State of Bihar

Patna High Court · (2015) 07 PAT CK 0075

Penal Code, 1860 (IPC) - Section 147, 148, 149, 3, 302
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High Courts14 Jul 2015Dismissed

Ashok Kumar Vs The State of Bihar and Others

Patna High Court · (2015) 07 PAT CK 0067

Constitution of India, 1950 - Article 226Forest Act, 1927 - Section 11, 29, 29(3), 84
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High Courts14 Jul 2015Dismissed

State of Bihar Vs Nand Kishore Yadav

Patna High Court · (2015) 07 PAT CK 0063

Land Acquisition Act, 1894 - Section 12(2), 18, 54, 9(1)
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High Courts14 Jul 2015Disposed off

The Bihar State Co-Operative Land Development Bank and Others Vs Ram Karan Singh

Patna High Court · (2015) 07 PAT CK 0062

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High Courts14 Jul 2015Dismissed

Parwati Devi and Others Vs Basanti Devi

Patna High Court · (2015) 07 PAT CK 0059

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High Courts14 Jul 2015Partly Allowed

Dinesh Rajak Vs The State of Bihar and Others

Patna High Court · (2015) 07 PAT CK 0047

Constitution of India, 1950 - Article 226, 311(2)
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High Courts13 Jul 2015Allowed

Bhagwan Sao and Others Vs The State of Bihar

Patna High Court · (2015) 07 PAT CK 0078

Criminal Procedure Code, 1973 (CrPC) - Section 313, 313(4)Penal Code, 1860 (IPC) - Section 201, 304B, 34
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High Courts13 Jul 2015Dismissed

Rakesh Kumar Vs The State of Bihar and Others

Patna High Court · (2015) 07 PAT CK 0071

Criminal Procedure Code, 1973 (CrPC) - Section 372Penal Code, 1860 (IPC) - Section 143, 323, 379
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High Courts13 Jul 2015Dismissed

Bijay Kumar Bhagat Vs The State of Bihar

Patna High Court · (2015) 07 PAT CK 0064

Land Acquisition Act, 1894 - Section 18, 23(1)(A), 23(2), 4(1), 54
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High Courts13 Jul 2015Dismissed

State of Bihar Vs Dharam Nath Choudhary and Others

Patna High Court · (2015) 07 PAT CK 0061

Dowry Prohibition Act, 1961 - Section 4Penal Code, 1860 (IPC) - Section 201, 304B, 498A
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High Courts13 Jul 2015Allowed

Amir Chand Ram Vs The State of Bihar

Patna High Court · (2015) 07 PAT CK 0056

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 364A, 368
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