High Courts22 Jul 2015Dismissed
United India Insurance Co. Ltd. Vs R.G. Cotton Industries and Others
Patna High Court · (2015) 07 PAT CK 0108
Civil Procedure Code, 1908 (CPC) - Order 29 Rule 2(b)
COURT ARCHIVE
Patna High Court judgments, 2015
1,541 judgments · page 31 of 78
High Courts22 Jul 2015Allowed
Roshan Prasad Mandal and Others Vs The State of Bihar and Others
Patna High Court · (2015) 3 PLJR 869
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 - Section 16 (3), 16(3)Constitution of India, 1950 - Article 226
High Courts22 Jul 2015Dismissed
Umesh Prasad Yadav Vs Puspa Sinha and Others
Patna High Court · (2015) 07 PAT CK 0101
Contract Act, 1872 - Section 55Evidence Act, 1872 - Section 119, 120Specific Relief Act, 1963 - Section 16 (c), 20, 9
High Courts22 Jul 2015
Jai Krishna Jha and Others Vs The State of Bihar
Patna High Court · (2015) 07 PAT CK 0094
Criminal Procedure Code, 1973 (CrPC) - Section 145, 161, 162, 162(2), 164Evidence Act, 1872 - Section 10, 145, 24, 24, 25, 25Penal Code, 1860 (IPC) - Section 120B, 201, 302, 34, 364A
High Courts22 Jul 2015Allowed
Abdul and Others Vs The State of Bihar
Patna High Court · (2015) 4 PLJR 153
Criminal Procedure Code, 1973 (CrPC) - Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 18, 20(b), 20(b)(ii)(B), 22, 22(b)
High Courts22 Jul 2015Allowed
Shafique Ansari Vs The State of Bihar and Others
Patna High Court · (2015) 07 PAT CK 0088
High Courts22 Jul 2015Dismissed
Anirudh Singh Vs The State of Bihar and Others
Patna High Court · (2015) 07 PAT CK 0017
High Courts22 Jul 2015Dismissed
Meena Devi and Others Vs Jawahar Lal Sah and Others
Patna High Court · (2015) 07 PAT CK 0016
Evidence Act, 1872 - Section 50, 60
High Courts21 Jul 2015
Ganesh Kumar Biswas and Others Vs The Union of India and Others
Patna High Court · (2015) 4 PLJR 601
Civil Procedure Code, 1908 (CPC) - Section 114
High Courts21 Jul 2015Allowed
Shankar Mistri Vs The State of Bihar
Patna High Court · (2015) 4 PLJR 626
Criminal Procedure Code, 1973 (CrPC) - Section 161, 164, 288, 313(1)(b)Evidence Act, 1872 - Section 145, 157Penal Code, 1860 (IPC) - Section 201, 302, 34
High Courts21 Jul 2015
Hema Kumari and Others Vs Renu Sinha and Others
Patna High Court · (2015) 4 PLJR 204
Civil Procedure Code, 1908 (CPC) - Order 22 Rule 3(2), Order 22 Rule 4(3), 151
High Courts21 Jul 2015Dismissed
The Bihar State Electricity Board and Others Vs Rishi Raj and Others
Patna High Court · (2015) 07 PAT CK 0105
High Courts21 Jul 2015Dismissed
State of Bihar and Others Vs Ishwar Nath Jha
Patna High Court · (2015) 3 PLJR 785
Constitution of India, 1950 - Article 14, 16
High Courts20 Jul 2015Allowed
Mohan Kumar Mahto Vs State of Bihar
Patna High Court · (2015) 3 BBCJ 524 : (2015) 4 BLJud 32
High Courts20 Jul 2015Allowed
Anil Rai Vs The State of Bihar
Patna High Court · (2015) 07 PAT CK 0107
Criminal Procedure Code, 1973 (CrPC) - Section 313 (1)(b)Penal Code, 1860 (IPC) - Section 302, 323, 324
High Courts20 Jul 2015Allowed
Shivadhar Singh and Others Vs The State of Bihar
Patna High Court · (2015) 07 PAT CK 0106
Arms Act, 1959 - Section 27Criminal Procedure Code, 1973 (CrPC) - Section 313(1)(b)Penal Code, 1860 (IPC) - Section 147, 148, 149, 302, 307
High Courts20 Jul 2015Allowed
Nand Lal Kumar Vs The State of Bihar and Others
Patna High Court · (2015) 07 PAT CK 0103
Bihar Co-operative Societies Act, 1935 - Section 10(2), 10(2)(a), 12Constitution of India, 1950 - Article 226Penal Code, 1860 (IPC) - Section 147, 323, 342, 386, 504
High Courts20 Jul 2015Dismissed
Arjun Sah Vs The State of Bihar
Patna High Court · (2015) 07 PAT CK 0096
Criminal Procedure Code, 1973 (CrPC) - Section 164, 235, 313Penal Code, 1860 (IPC) - Section 364A, 377
High Courts20 Jul 2015Allowed
Mohan Kumar Mahto Vs The State of Bihar
Patna High Court · (2015) 07 PAT CK 0095
Criminal Procedure Code, 1973 (CrPC) - Section 161, 313(1)(b)Penal Code, 1860 (IPC) - Section 302
High Courts20 Jul 2015Disposed off
Arun Rai Vs The State of Bihar
Patna High Court · (2015) 07 PAT CK 0091
Criminal Procedure Code, 1973 (CrPC) - Section 325, 360, 374, 389(1)Penal Code, 1860 (IPC) - Section 149, 307