High Courts30 Jul 2015Dismissed
State of Bihar and Others Vs Sushil Kumar Singh and Others
Patna High Court · (2015) LabIC 4456 : (2015) 3 PLJR 593
Constitution of India, 1950 - Article 14, 16, 16(4), 16(4A), 16(4B)
COURT ARCHIVE
Patna High Court judgments, 2015
1,541 judgments · page 29 of 78
High Courts30 Jul 2015
Shivam Housing Pvt. Ltd. and Others Vs Thakur Mithilesh Kumar Singh and Others
Patna High Court · (2015) 3 PLJR 876
Arbitration and Conciliation Act, 1996 - Section 2, 2(1)(e), 34, 37, 37(1)(b)Civil Courts Amins Act, 1856 - Section 3Civil Procedure Code, 1908 (CPC) - Order 7 Rule 10, 15
High Courts29 Jul 2015Allowed
Branch Manager, New India Assurance Company Limited Vs Samudri Devi
Patna High Court · (2015) 147 FLR 498 : (2015) 3 LLJ 718 : (2015) 4 LLN 531
Workmens Compensation Act, 1923 - Section 10A, 10B, 16, 20, 8
High Courts29 Jul 2015
Shambhu Sharan Singh Vs The State of Bihar and Others
Patna High Court · (2015) 3 PLJR 632
High Courts29 Jul 2015Dismissed
Abdul Aziz Ouraishi Vs Illiyas Quraishi and Others
Patna High Court · (2015) 07 PAT CK 0114
High Courts29 Jul 2015Dismissed
Jahan Ara Begum Vs The State of Bihar and Others
Patna High Court · (2015) 4 PLJR 125
Criminal Procedure Code, 1973 (CrPC) - Section 82, 83Penal Code, 1860 (IPC) - Section 120B, 302, 34
High Courts29 Jul 2015Dismissed
Rajendra Prasad Yadav Vs The State of Bihar
Patna High Court · (2015) 07 PAT CK 0112
Arms Act, 1959 - Section 27Criminal Procedure Code, 1973 (CrPC) - Section 154, 161, 299Evidence Act, 1872 - Section 35
High Courts29 Jul 2015Allowed
Chandreshwar Rai and Others Vs The State of Bihar
Patna High Court · (2015) 07 PAT CK 0100
Penal Code, 1860 (IPC) - Section 149, 302
High Courts29 Jul 2015Allowed
Ajay Kumar Srivastava Vs The High Court of Judicature, Patna and Others
Patna High Court · (2015) LabIC 3780 : (2016) 1 PLJR 166
Constitution of India, 1950 - Article 311
High Courts29 Jul 2015Allowed
Bharati Bhawan (Publishers and Distributors) Vs The State of Bihar and Others
Patna High Court · (2015) 3 LLJ 650 : (2016) 1 PLJR 544
Constitution of India, 1950 - Article 226Industrial Disputes Act, 1947 - Section 10, 10(1), 10(i)(d), 33, 33A
High Courts28 Jul 2015Allowed
Anirudh Singh Vs State of Bihar
Patna High Court · (2015) 3 BBCJ 472 : (2015) 4 BLJud 180
High Courts28 Jul 2015Dismissed
Punam Singh Vs State of Bihar and Others
Patna High Court · (2015) LabIC 3903
High Courts28 Jul 2015Dismissed
Dilip Kumar Jha Vs The State of Bihar and Others
Patna High Court · (2016) 148 FLR 57 : (2016) LLR 229 : (2015) 3 PLJR 813
Constitution of India, 1950 - Article 14, 226Industrial Disputes Act, 1947 - Section 2(k), 2(m), 2(s), 25-F
High Courts28 Jul 2015
Manish Dwivedi Vs The State of Bihar and Others
Patna High Court · (2015) 4 PLJR 539
Bihar and Orissa Excise Act, 1915 - Section 42
High Courts28 Jul 2015Dismissed
Sanjeev Kumar Thakur Vs State of Bihar and Others
Patna High Court · (2015) 147 FLR 145
Army Act, 1950 - Section 2(1)Constitution of India, 1950 - Article 226Industrial Disputes Act, 1947 - Section 2(s), 2(s)(i)
High Courts28 Jul 2015
Raja Singh and Others Vs The State of Bihar
Patna High Court · (2015) 07 PAT CK 0124
Arms Act, 1959 - Section 27Penal Code, 1860 (IPC) - Section 149, 302, 304, 307, 34
High Courts28 Jul 2015Allowed
Jaisal Polyplast Vs Bihar State Electricity Board and Others
Patna High Court · (2016) 1 PLJR 63
Electricity Act, 1910 - Section 24(1), 26
High Courts28 Jul 2015Partly Allowed
Prabhu Nath Singh Vs The State of Bihar and Others
Patna High Court · (2015) 07 PAT CK 0122
Bihar Public Land Encroachment Act, 1956 - Section 2(1), 3Constitution of India, 1950 - Article 226
High Courts28 Jul 2015Dismissed
The Union of India and Others Vs Susheel Kumar and Others
Patna High Court · (2015) 07 PAT CK 0120
High Courts28 Jul 2015Dismissed
Sumitra Devi and Others Vs The State of Bihar and Others
Patna High Court · (2015) 07 PAT CK 0119
Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 - Section 5Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 - Section 16(3)