High Courts10 Aug 2015Dismissed
Kishan High School and Others Vs The State of Bihar and Others
Patna High Court · (2015) 4 PLJR 219
COURT ARCHIVE
Patna High Court judgments, 2015
1,541 judgments · page 27 of 78
High Courts10 Aug 2015Dismissed
Bal Krishna Prasad Vs The State of Bihar and Others
Patna High Court · (2015) 4 PLJR 597
Constitution of India, 1950 - Article 226
High Courts10 Aug 2015Dismissed
Neelam Kumari Vs The State of Bihar and Others
Patna High Court · (2015) 4 PLJR 707
High Courts10 Aug 2015Allowed
Kasim Vs The State of Bihar
Patna High Court · (2015) 4 PLJR 137
Criminal Procedure Code, 1973 (CrPC) - Section 293, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 22, 23, 52(3), 52-A, 55
High Courts10 Aug 2015Disposed off
Khurshid Alam Vs The State of Bihar and Others
Patna High Court · (2015) 08 PAT CK 0034
High Courts07 Aug 2015Allowed
Rajendra Singh Vs State of Bihar and Others
Patna High Court · (2015) 3 LLJ 728 : (2015) 4 PLJR 243
Constitution of India, 1950 - Article 226, 309
High Courts07 Aug 2015
Jata Shankar Singh Vs The State of Bihar and Others
Patna High Court · (2015) 08 PAT CK 0077
High Courts07 Aug 2015Disposed off
Shiv Shankar Prasad Gupta Vs The State of Bihar and Others
Patna High Court · (2015) LabIC 3961 : (2015) 4 PLJR 690
Constitution of India, 1950 - Article 311(2)
High Courts07 Aug 2015Dismissed
Sagir Vs The State of Bihar and Others
Patna High Court · (2016) ALLMR(Cri) 1 : (2015) CriLJ 4921 : (2016) 1 Crimes 292 : (2016) 1 DMC 569
Constitution of India, 1950 - Article 14, 15, 15(3), 21, 39Criminal Procedure Code, 1973 (CrPC) - Section 125, 125, 126, 127, 127(3)(b)Muslim Women (Protection of Rights on Divorce) Act, 1986 - Section 3, 3(1)(a), 4, 5
High Courts07 Aug 2015Dismissed
Tulsi Mahato Vs The Union of India and Others
Patna High Court · (2015) 4 PLJR 755
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20(b)(ii), 20(b)(ii)(c), 23, 27A, 29Penal Code, 1860 (IPC) - Section 21, 42, 42 (2), 42(1), 42(2)
High Courts06 Aug 2015Dismissed
Akshaibat Choubey Vs Union of India and Others
Patna High Court · (2015) LabIC 3936 : (2015) 4 PLJR 238
Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 - Section 47(1)
High Courts06 Aug 2015Allowed
Kamlesh Kumar Vs The State of Bihar and Others
Patna High Court · (2015) 4 PLJR 207
Mahatma Gandhi National Rural Employment Guarantee Act, 2005 - Section 13(1), 13(4), 14(3), 16(5)
High Courts06 Aug 2015Disposed off
Meera Sinha and Others Vs The State of Bihar and Others
Patna High Court · (2015) 08 PAT CK 0026
Constitution of India, 1950 - Article 14, 16, 226
High Courts06 Aug 2015Allowed
Maniya Devi Vs State of Bihar
Patna High Court · (2015) CriLJ 4583 : (2016) 1 PLJR 193
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 34, 366
High Courts05 Aug 2015Disposed Off
Abhijeet Kumar Vs State of Bihar
Patna High Court · (2015) 4 BBCJ 285 : (2015) 3 BBCJ 558 : (2015) 4 BLJud 167
High Courts05 Aug 2015Allowed
Chandradeep Sahu and Others Vs Laldas Sahu and Others
Patna High Court · AIR 2015 Patna 202
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27, Order 6 Rule 2
High Courts05 Aug 2015Allowed
Kushami Devi and Others Vs The State of Bihar and Others
Patna High Court · (2015) 08 PAT CK 0031
Constitution of India, 1950 - Article 20(2)Criminal Procedure Code, 1973 (CrPC) - Section 154, 154(1), 155 (2), 156(3), 162Dowry Prohibition Act, 1961 - Section 3, 4
High Courts05 Aug 2015Allowed
Bindeshari Mishra Vs The State of Bihar
Patna High Court · (2015) 4 PLJR 695
Criminal Procedure Code, 1973 (CrPC) - Section 313, 320Hindu Minority and Guardianship Act, 1956 - Section 6Penal Code, 1860 (IPC) - Section 354, 376, 511
High Courts05 Aug 2015Allowed
Ram Nath Singh Vs The State of Bihar and Others
Patna High Court · (2016) 1 PLJR 508
Constitution of India, 1950 - Article 226
High Courts05 Aug 2015Disposed off
Mokim and Others Vs The State of Bihar and Others
Patna High Court · (2015) 08 PAT CK 0009
Constitution of India, 1950 - Article 14, 16, 226