High Courts14 Aug 2015

Manish Shankar Singh and Others Vs The State of Bihar

Patna High Court · (2015) 08 PAT CK 0042

Criminal Procedure Code, 1973 (CrPC) - Section 451, 457, 482Essential Commodities Act, 1955 - Section 7Prevention Of Blackmarketing And Maintenance Of Supplies Of Essential Commodities Act, 1980 - Section 3, 5
High Courts13 Aug 2015Allowed

Ravindra Kumar Singh Vs The State of Bihar

Patna High Court · (2015) 08 PAT CK 0041

Arms Act, 1959 - Section 25(1-B)a, 26, 35Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20, 20(b)(i), 41, 42, 43Penal Code, 1860 (IPC) - Section 414, 420, 472, 473
High Courts11 Aug 2015Dismissed

Jitendra Choudhary Vs The State of Bihar

Patna High Court · (2015) 08 PAT CK 0040

Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 106, 113(B), 113B, 113-B, 114Penal Code, 1860 (IPC) - Section 201, 304(B), 304B, 304-B, 34