COURT ARCHIVE

Patna High Court judgments, 2015

1,541 judgments · page 24 of 78

High Courts25 Aug 2015Allowed

Naresh Paswan and Others Vs The State of Bihar and Others

Patna High Court · (2015) 4 PLJR 681

Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 - Section 16(3)Constitution of India, 1950 - Article 226

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High Courts25 Aug 2015Allowed

Kallu and Others Vs The State of Bihar

Patna High Court · (2015) 08 PAT CK 0082

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 396, 412

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High Courts25 Aug 2015

Ramashray Singh and Others Vs The State of Bihar

Patna High Court · (2015) 08 PAT CK 0071

Arms Act, 1959 - Section 27Criminal Procedure Code, 1973 (CrPC) - Section 154Evidence Act, 1872 - Section 145, 157

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High Courts25 Aug 2015Dismissed

Westinghouse Saxby Farmer Limited Vs Union of India and Others

Patna High Court · (2015) 08 PAT CK 0066

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High Courts25 Aug 2015Dismissed

Nand Dubey and Others Vs The State of Bihar

Patna High Court · (2015) 08 PAT CK 0063

Penal Code, 1860 (IPC) - Section 109, 302, 304, 324

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High Courts25 Aug 2015Dismissed

Jamil Akhtar Vs The State of Bihar and Others

Patna High Court · (2015) 08 PAT CK 0059

Constitution of India, 1950 - Article 226, 311(2)

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High Courts25 Aug 2015Allowed

Gulab Devi and Others Vs The State of Bihar and Others

Patna High Court · (2015) 08 PAT CK 0019

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High Courts25 Aug 2015Dismissed

Dhananjay Rai Vs The State of Bihar

Patna High Court · (2016) CriLJ 90 : (2015) 4 PLJR 764

Arms Act, 1959 - Section 27(1)Criminal Procedure Code, 1973 (CrPC) - Section 374, 374(2), 385, 386, 482Penal Code, 1860 (IPC) - Section 120B, 302

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High Courts24 Aug 2015Allowed

Bijay Kumar and Others Vs The State of Bihar and Others

Patna High Court · (2015) 4 PLJR 112

Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 - Section 26Constitution of India, 1950 - Article 226

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High Courts24 Aug 2015Allowed

Chandradhan Sharma and Others Vs The State of Bihar

Patna High Court · (2015) 08 PAT CK 0079

Penal Code, 1860 (IPC) - Section 34, 376, 395, 498A

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High Courts24 Aug 2015

Subhash Singh and Others Vs The State of Bihar and Others

Patna High Court · (2015) 08 PAT CK 0070

Arms Act, 1959 - Section 27Criminal Procedure Code, 1973 (CrPC) - Section 394Penal Code, 1860 (IPC) - Section 148, 149, 302

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High Courts24 Aug 2015Dismissed

State of Bihar Vs Birendra Sharma and Others

Patna High Court · (2015) 08 PAT CK 0069

Arms Act, 1959 - Section 27Criminal Procedure Code, 1973 (CrPC) - Section 378Penal Code, 1860 (IPC) - Section 120B, 147, 148, 149, 302

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High Courts24 Aug 2015

Jabed and Others Vs The State of Bihar

Patna High Court · (2015) 08 PAT CK 0058

Arms Act, 1959 - Section 27Penal Code, 1860 (IPC) - Section 120, 120(B), 120B, 147, 148

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High Courts24 Aug 2015Allowed

Dinesh Prasad Vs Gupteshwar Prasad and Others

Patna High Court · (2015) 08 PAT CK 0057

Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17, 115, 151

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High Courts21 Aug 2015

Kapildeo Singh and Others Vs The State of Bihar

Patna High Court · (2015) 4 PLJR 262

Criminal Procedure Code, 1973 (CrPC) - Section 190, 193, 300, 319, 319(4)(b)Penal Code, 1860 (IPC) - Section 201, 302, 34

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High Courts21 Aug 2015Dismissed

Dukhan Rai Vs The State of Bihar

Patna High Court · (2015) 4 PLJR 676

Penal Code, 1860 (IPC) - Section 147, 148, 149, 302, 307

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High Courts21 Aug 2015

Mathura Mahto and Others Vs State of Bihar

Patna High Court · (2015) 4 PLJR 694

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 147, 148, 149, 307, 323

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High Courts21 Aug 2015Dismissed

Ram Ekbal Singh Vs The State of Bihar

Patna High Court · (2015) 08 PAT CK 0056

Arms Act, 1959 - Section 27Penal Code, 1860 (IPC) - Section 147, 302, 307, 323, 326

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High Courts21 Aug 2015Dismissed

Sheo Pujan Tiwary and Others Vs The State of Bihar

Patna High Court · (2015) 08 PAT CK 0055

Arms Act, 1959 - Section 27Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302, 323, 34

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High Courts21 Aug 2015Dismissed

Manoj Rai and Others Vs The State of Bihar

Patna High Court · (2015) 08 PAT CK 0052

Penal Code, 1860 (IPC) - Section 396

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