High Courts03 Sept 2015Dismissed
Kameshwar Prasad Yadav Vs The State of Bihar
Patna High Court · (2015) 09 PAT CK 0007
Arms Act, 1959 - Section 27Criminal Procedure Code, 1973 (CrPC) - Section 164, 173(8)Evidence Act, 1872 - Section 145
COURT ARCHIVE
Patna High Court judgments, 2015
1,541 judgments · page 22 of 78
High Courts03 Sept 2015Allowed
Bank of India Vs The Presiding Officer, Industrial Tribunal and Others
Patna High Court · (2016) 148 FLR 851 : (2015) 4 PLJR 518
Industrial Disputes Act, 1947 - Section 11A, 11-A
High Courts02 Sept 2015Dismissed
Md. Habib Vs Md. Safique
Patna High Court · (2015) 4 BBCJ 62 : (2015) 4 BLJud 358
High Courts02 Sept 2015Dismissed
Dhurub Narayan Singh Vs Gauri Nandan Singh
Patna High Court · (2015) 4 BBCJ 61 : (2016) 1 BLJud 94
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts02 Sept 2015Disposed Off
Sidheshwar Sharma Vs The Bihar State Electricity Board and Others
Patna High Court · (2015) 4 PLJR 515
Constitution of India, 1950 - Article 300-A
High Courts02 Sept 2015Allowed
Parmanand Prasad Singh Vs The State of Bihar and Others
Patna High Court · (2015) 09 PAT CK 0058
Constitution of India, 1950 - Article 226Land Acquisition Act, 1894 - Section 11, 12(2), 17 (4), 4, 5ARight to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 24, 24(1), 24(1)(a), 24(2), 64
High Courts02 Sept 2015
Surendra Pandey and Others Vs The State of Bihar
Patna High Court · (2015) 09 PAT CK 0044
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20(b), 42, 43, 44, 45
High Courts02 Sept 2015Dismissed
Bhola Marik and Others Vs State of Bihar
Patna High Court · (2015) 4 PLJR 615
Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 113-A, 113B, 113-B, 137, 138Penal Code, 1860 (IPC) - Section 201, 304B, 304-B, 306, 34
High Courts01 Sept 2015Disposed Off
Sharda Devi Vs Union of India
Patna High Court · (2015) 4 BBCJ 3 : (2015) 4 BLJud 241
High Courts01 Sept 2015Disposed Off
Ajay Bikram Singh Vs Raj Kumar Chouhan and Others
Patna High Court · (2015) 4 PLJR 500
Civil Procedure Code, 1908 (CPC) - Order 32 Rule 9, 2(11)
High Courts01 Sept 2015
Naturals Dairy Pvt. Ltd. and Others Vs The State of Bihar and Others
Patna High Court · (2015) 09 PAT CK 0068
High Courts01 Sept 2015Allowed
Kanodia Developers Pvt. Ltd. and Others Vs State of Bihar and Others
Patna High Court · (2015) 4 PLJR 732
Criminal Procedure Code, 1973 (CrPC) - Section 155(2), 156(1), 192(2), 250, 482Penal Code, 1860 (IPC) - Section 403, 418
High Courts01 Sept 2015
Baleshwar Prasad Yadav and Others Vs The State of Bihar
Patna High Court · (2015) 09 PAT CK 0008
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 109, 148, 149, 302
High Courts01 Sept 2015Allowed
Rajendra Ram and Others Vs The State of Bihar
Patna High Court · (2015) 09 PAT CK 0001
Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 106Penal Code, 1860 (IPC) - Section 201, 210, 302
High Courts31 Aug 2015
Paras Nath Chaudhary Vs Nutan Devi and Others
Patna High Court · (2015) 08 PAT CK 0084
Civil Procedure Code, 1908 (CPC) - Order 14 Rule 2
High Courts31 Aug 2015Dismissed
Nafis Nawaz Khan and Others Vs The State of Bihar and Others
Patna High Court · (2016) 1 PLJR 667
Constitution of India, 1950 - Article 12, 14, 16, 21-A, 226Right of Children to Free and Compulsory Education Act, 2009 - Section 2, 2(n), 23, 23(i)
High Courts31 Aug 2015Disposed off
Shyam Sunder Acharia Vs The State of Bihar and Others
Patna High Court · (2015) 08 PAT CK 0075
High Courts31 Aug 2015Dismissed
Jamrul Hoda and Others Vs The State of Bihar
Patna High Court · (2015) 08 PAT CK 0072
Criminal Procedure Code, 1973 (CrPC) - Section 154Penal Code, 1860 (IPC) - Section 147, 148, 302, 34
High Courts31 Aug 2015Allowed
Anandi Yadav Vs The State of Bihar
Patna High Court · (2015) 08 PAT CK 0007
Criminal Procedure Code, 1973 (CrPC) - Section 386
High Courts31 Aug 2015Allowed
Jai Kishun Sao Vs The State of Bihar and Others
Patna High Court · (2015) 4 PLJR 144
Bihar Municipal Act, 2007 - Section 313, 314, 323, 323(1), 324Constitution of India, 1950 - Article 226, 227Criminal Procedure Code, 1973 (CrPC) - Section 156, 157, 190, 195, 195(1)