Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 - Section 15Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10Constitution of India, 1950 - Article 227

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High Courts03 Sept 2015Dismissed

Kameshwar Prasad Yadav Vs State of Bihar

Patna High Court · (2015) 4 BLJud 218

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High Courts03 Sept 2015

Commissioner of Income Tax-I and Others Vs Anurag Rice Mills

Patna High Court · (2016) 282 CTR 200

Income Tax Act, 1961 - Section 143(1), 68

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High Courts03 Sept 2015Allowed

Arman Mian Vs The State of Bihar

Patna High Court · (2015) 09 PAT CK 0065

Criminal Procedure Code, 1973 (CrPC) - Section 161, 162Evidence Act, 1872 - Section 145Penal Code, 1860 (IPC) - Section 323, 34, 341, 342, 376

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High Courts03 Sept 2015

Ramu Bhagat and Others Vs The State of Bihar and Others

Patna High Court · (2015) 09 PAT CK 0047

Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 - Section 16(3)

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High Courts03 Sept 2015

State of Bihar and Others Vs Mithilesh Kumar

Patna High Court · (2015) 09 PAT CK 0045

Constitution of India, 1950 - Article 226Prevention of Corruption Act, 1988 - Section 13(1)(E), 13(2)

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High Courts03 Sept 2015Dismissed

Mewa Rai and Others Vs Ruplal Sahani and Others

Patna High Court · (2015) 09 PAT CK 0043

Constitution of India, 1950 - Article 227

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High Courts03 Sept 2015Dismissed

Vikash Chandra Guddu Baba Vs The State of Bihar and Others

Patna High Court · (2015) 09 PAT CK 0042

Bihar and Orissa Excise Act, 1915 - Section 22DConstitution of India, 1950 - Article 226

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High Courts03 Sept 2015Dismissed

Lal Babu Singh and Others Vs Moosmat Devanti Devi and Others

Patna High Court · (2015) 09 PAT CK 0041

Civil Procedure Code, 1908 (CPC) - Order 21 Rule 2Hindu Succession Act, 1956 - Section 14, 14(1), 14(2)Specific Relief Act, 1963 - Section 34

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High Courts03 Sept 2015Allowed

Chandramauli Singh and Others Vs The State of Bihar

Patna High Court · (2015) 09 PAT CK 0009

Arms Act, 1959 - Section 27, 27(1)Penal Code, 1860 (IPC) - Section 120-B, 302, 307, 326, 34

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