High Courts10 Sept 2015Disposed Off
Syed Majid Hussain Vs The State of Bihar and Others
Patna High Court · (2015) 4 PLJR 740
Bihar Municipal Act, 2007 - Section 20, 20(1)(a), 23, 25(4), 26
COURT ARCHIVE
Patna High Court judgments, 2015
1,541 judgments · page 19 of 78
High Courts10 Sept 2015Dismissed
Santosh Kumar Singh Vs The State of Bihar and Others
Patna High Court · (2015) 09 PAT CK 0102
Representation of the People Act, 1951 - Section 100(1)(b), 125A
High Courts10 Sept 2015Dismissed
Vivekanand Singh and Others Vs The State of Bihar
Patna High Court · (2015) 09 PAT CK 0098
Arms Act, 1959 - Section 27Criminal Procedure Code, 1973 (CrPC) - Section 161, 162Penal Code, 1860 (IPC) - Section 149, 302, 307
High Courts10 Sept 2015Allowed
Ganesh Prasad Keshri Vs The State of Bihar
Patna High Court · (2015) 09 PAT CK 0072
Evidence Act, 1872 - Section 113BPenal Code, 1860 (IPC) - Section 201, 304-B
High Courts10 Sept 2015Allowed
Subodh Kunwar Vs The State of Bihar
Patna High Court · (2015) 09 PAT CK 0060
Criminal Procedure Code, 1973 (CrPC) - Section 161, 162Evidence Act, 1872 - Section 113B, 145Penal Code, 1860 (IPC) - Section 201, 210, 304(B), 304B
High Courts10 Sept 2015Allowed
Central Board of Trustees Vs S.K. Nasiruddin Biri Merchant Pvt. Ltd.
Patna High Court · (2015) 147 FLR 590 : (2015) 4 LLJ 232 : (2016) LLR 367 : (2015) 4 PLJR 929
Central Excises and Salt Act, 1944 - Section 35, 35-B, 35-EE, 35-G, 35HConstitution of India, 1950 - Article 226Employees Provident Funds Family Pension Fund and Deposit-linked Insurance Fund Act, 1952 - Section 21, 7A, 7-A, 7-O
High Courts10 Sept 2015Allowed
Shivakant Pandey and Others Vs The State of Bihar and Others
Patna High Court · (2016) 1 PLJR 833
High Courts10 Sept 2015Allowed
Elmech Engineers and Others Vs The State of Bihar and Others
Patna High Court · (2015) 09 PAT CK 0018
High Courts10 Sept 2015Dismissed
J.K. Saw Mill Vs The State of Bihar and Others
Patna High Court · (2015) 09 PAT CK 0017
Constitution of India, 1950 - Article 226
High Courts10 Sept 2015Dismissed
Ashok Kumar II and Others Vs The Union of India and Others
Patna High Court · (2015) 09 PAT CK 0015
High Courts10 Sept 2015Disposed off
Ramjit Ram Vs The State of Bihar and Others
Patna High Court · (2015) 09 PAT CK 0014
Constitution of India, 1950 - Article 226
High Courts09 Sept 2015Dismissed
Rajendar Mahto Vs Ramjee Mahto and Others
Patna High Court · (2015) 4 PLJR 595
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17Constitution of India, 1950 - Article 226, 227
High Courts09 Sept 2015Dismissed
Mohammad Ali Vs Quamru Jamma and Others
Patna High Court · (2015) 4 PLJR 323
High Courts09 Sept 2015
Palle Chandrashekhar Reddy Vs East Central Railway (Construction Organization) and Others
Patna High Court · (2015) 09 PAT CK 0110
Mines and Minerals (Development and Regulation) Act, 1957 - Section 15, 3(e)
High Courts09 Sept 2015
Ranjeet Kumar Vs The Airport Authority of India and Others
Patna High Court · (2015) 09 PAT CK 0070
Constitution of India, 1950 - Article 14
High Courts09 Sept 2015Dismissed
Prasadi Marandi and Others Vs The State of Bihar
Patna High Court · (2015) 09 PAT CK 0030
Penal Code, 1860 (IPC) - Section 147, 148, 149, 302, 304
High Courts09 Sept 2015Disposed off
Sushila Prasad Vs The State of Bihar and Others
Patna High Court · (2015) 4 PLJR 881
Representation of the People Act, 1951 - Section 100, 100(1)(d)(iv), 19, 27(5), 62
High Courts09 Sept 2015Allowed
Hem Chandra Kumar and Others Vs The State of Bihar and Others
Patna High Court · (2015) 09 PAT CK 0016
Constitution of India, 1950 - Article 226
High Courts08 Sept 2015Allowed
Deep Narain Prasad Vs Urmila Devi
Patna High Court · (2015) 4 BLJud 147
High Courts08 Sept 2015Dismissed
Pawan Kumar Vs The State of Bihar and Others
Patna High Court · (2015) 4 PLJR 325
Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 133