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Patna High Court judgments, 2015

1,541 judgments · page 20 of 78

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High Courts08 Sept 2015Dismissed

Rajiv Ranjan Tiwary Vs The State of Bihar and Others

Patna High Court · (2015) 4 PLJR 729

Bihar Land Mutation Act, 2011 - Section 23, 23(1), 23(2), 8, 8(3)
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High Courts08 Sept 2015Dismissed

The State of Bihar and Others Vs Babloo Sah and Others

Patna High Court · (2015) 4 PLJR 512

Civil Procedure Code, 1908 (CPC) - Order 42 Rule 42, 100
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High Courts08 Sept 2015Dismissed

Sanjay Kumar Vs The Union of India and Others

Patna High Court · (2015) 09 PAT CK 0100

Constitution of India, 1950 - Article 12, 226, 343, 348, 348 (3)
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High Courts08 Sept 2015Allowed

Kailash Sahani Vs The State of Bihar

Patna High Court · (2015) 09 PAT CK 0086

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20, 20(ii)(C), 42, 42(2), 43
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High Courts08 Sept 2015Allowed

Ram Lakhan Sahni and Others Vs Raghunath Sahni(Son) and Others

Patna High Court · (2016) 1 PLJR 568

Civil Procedure Code, 1908 (CPC) - Order 21 Rule 15, Order 21 Rule 35, 151, 47
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High Courts08 Sept 2015Allowed

Zeauddin Ahmad Vs The State of Bihar and Others

Patna High Court · (2015) 09 PAT CK 0054

Constitution of India, 1950 - Article 226
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High Courts08 Sept 2015Dismissed

Durgesh Kumar Prasad Vs The National Institute of Technology Patna and Others

Patna High Court · (2015) 09 PAT CK 0037

Bihar Municipal Act, 2007 - Section 57(1)Constitution of India, 1950 - Article 13, 14, 16, 309, 7
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High Courts08 Sept 2015Allowed

Deep Narain Prasad and Others Vs Urmila Devi and Others

Patna High Court · (2015) 09 PAT CK 0021

Civil Procedure Code, 1908 (CPC) - Order 23 Rule 3, 115Constitution of India, 1950 - Article 226, 227
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High Courts08 Sept 2015Dismissed

Ratuli Mandal and Others Vs The State of Bihar

Patna High Court · (2015) 09 PAT CK 0012

Arms Act, 1959 - Section 27Evidence Act, 1872 - Section 155Penal Code, 1860 (IPC) - Section 147, 148, 149, 302
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High Courts08 Sept 2015Dismissed

Er. Sanjay Kumar Jha Vs The State Government of Bihar and Others

Patna High Court · AIR 2015 Patna 197 : (2015) 4 PLJR 610

Bihar Municipal Act, 2007 - Section 314, 322Constitution of India, 1950 - Article 12, 14, 16, 19(1)(g), 19(g)
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High Courts07 Sept 2015

Veer Mani Kumar Vs The State of Bihar

Patna High Court · (2015) 4 PLJR 638

Constitution of India, 1950 - Article 311, 311(2)
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High Courts07 Sept 2015

Commissioner of Income-Tax (I) and Others Vs Natraj Engineers (P) Ltd.

Patna High Court · (2016) 282 CTR 103

Income Tax Act, 1961 - Section 143, 143(1), 143(3), 234A, 234B
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High Courts07 Sept 2015

Bilo Pandit and Others Vs The State of Bihar

Patna High Court · (2015) 09 PAT CK 0075

Juvenile Justice (Care and Protection of Children) Act, 2000 - Section 15Penal Code, 1860 (IPC) - Section 201, 304B
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High Courts07 Sept 2015Allowed

P.K. Dam Vs The State of Bihar and Others

Patna High Court · (2016) 1 PLJR 201

Criminal Procedure Code, 1973 (CrPC) - Section 200, 202, 227, 250, 482Penal Code, 1860 (IPC) - Section 323, 420, 504
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High Courts07 Sept 2015Allowed

Shyam Harijan and Others Vs The State of Bihar

Patna High Court · (2015) 09 PAT CK 0059

Arms Act, 1959 - Section 27Penal Code, 1860 (IPC) - Section 109, 307, 34
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High Courts07 Sept 2015Allowed

Ghanshyam Bhagat and Others Vs The State of Bihar and Others

Patna High Court · (2015) 09 PAT CK 0053

Criminal Procedure Code, 1973 (CrPC) - Section 200, 202, 482Dowry Prohibition Act, 1961 - Section 4Hindu Marriage Act, 1955 - Section 13-B
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High Courts07 Sept 2015Allowed

Himadry Dutta and Others Vs The State of Bihar and Others

Patna High Court · (2015) 09 PAT CK 0052

Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 200, 202, 227, 250, 482Penal Code, 1860 (IPC) - Section 120-B, 403, 405, 406, 415
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High Courts07 Sept 2015Dismissed

Sudhanshu Moses Vs The State of Bihar and Others

Patna High Court · (2016) LabIC 916 : (2015) 4 PLJR 529

Constitution of India, 1950 - Article 14, 16(4), 226, 335
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High Courts07 Sept 2015Allowed

Waterfront Constructions Private Limited Vs The Union of India and Others

Patna High Court · (2015) 09 PAT CK 0048

Constitution of India, 1950 - Article 14, 226
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High Courts07 Sept 2015Allowed

Indchemie Health Specialties Pvt. Ltd. Vs The State of Bihar and Others

Patna High Court · (2015) 4 PLJR 659

Central Sales Tax Act, 1956 - Section 2(h), 2(j), 2(t), 2(u)Constitution of India, 1950 - Article 226
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