High Courts20 Aug 2015Allowed
Chandeshwar Prasad Vs Rajia Devi and Others
Patna High Court · (2015) 4 PLJR 797
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 31, Order 7 Rule 7
COURT ARCHIVE
Patna High Court judgments, 2015
1,541 judgments · page 25 of 78
High Courts20 Aug 2015
Sujit Kumar Vs The State of Bihar
Patna High Court · (2015) 4 PLJR 698
Criminal Procedure Code, 1973 (CrPC) - Section 313, 465Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20(b)(ii), 23, 43
High Courts20 Aug 2015Allowed
Prem Kumar Vs The State of Bihar and Others
Patna High Court · (2015) 4 PLJR 102
High Courts20 Aug 2015Allowed
Manoj Sharma and Others Vs The State of Bihar
Patna High Court · (2015) 08 PAT CK 0053
Arms Act, 1959 - Section 27Constitution of India, 1950 - Article 136Evidence Act, 1872 - Section 32, 6
High Courts20 Aug 2015Allowed
Bhairav Prasad Mahto Vs The State of Bihar
Patna High Court · (2015) 08 PAT CK 0048
Criminal Procedure Code, 1973 (CrPC) - Section 313, 465Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20, 20(b)(ii)(c), 22, 22(c), 42(2)
High Courts20 Aug 2015
Bhola Nayak Surhi Vs The State of Bihar and Others
Patna High Court · (2015) 08 PAT CK 0021
Constitution of India, 1950 - Article 226, 227Penal Code, 1860 (IPC) - Section 405, 406, 415, 420
High Courts19 Aug 2015Dismissed
Jaleshwar Chaudhary Vs Rambelash Chaudhary
Patna High Court · (2015) 4 BLJud 156
High Courts19 Aug 2015Allowed
Vijay Kumar Vs The State of Bihar and Others
Patna High Court · (2015) 4 PLJR 114
Bihar Saw Mills (Regulation) Act, 1990 - Section 7(5)(a)Constitution of India, 1950 - Article 22
High Courts19 Aug 2015Allowed
Murlidhar Singh and Others Vs The State of Bihar
Patna High Court · (2015) 08 PAT CK 0054
Criminal Procedure Code, 1973 (CrPC) - Section 164, 174, 313Evidence Act, 1872 - Section 113(B)Penal Code, 1860 (IPC) - Section 201, 304(B), 34
High Courts19 Aug 2015Allowed
Liluwa Nut and Others Vs The State of Bihar
Patna High Court · (2015) 08 PAT CK 0051
Penal Code, 1860 (IPC) - Section 376
High Courts19 Aug 2015Dismissed
Jaleshwar Chaudhary and Others Vs Rambelash Chaudhary and Others
Patna High Court · (2015) 08 PAT CK 0046
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 22, Order 41 Rule 33Specific Relief Act, 1963 - Section 21
High Courts18 Aug 2015Dismissed
Amina Khatoon Vs The State of Bihar and Others
Patna High Court · (2015) 4 PLJR 711
Penal Code, 1860 (IPC) - Section 120-B, 307, 34, 498-A
High Courts18 Aug 2015Dismissed
Shila Devi and Others Vs Most. Bibi Kamrunnisa and Others
Patna High Court · (2015) 08 PAT CK 0043
High Courts18 Aug 2015Allowed
Suraj Gope Vs The Union of India
Patna High Court · (2015) 08 PAT CK 0022
Railway Claims Tribunal Act, 1987 - Section 18Railways Act, 1989 - Section 124A, 156
High Courts18 Aug 2015Dismissed
Madan Mohan Dubey Vs The State of Bihar and Others
Patna High Court · (2015) 08 PAT CK 0004
Constitution of India, 1950 - Article 226
High Courts17 Aug 2015Dismissed
Shivnarayan Paswan Vs The State of Bihar
Patna High Court · (2017) 2 PLJR 444
Criminal Procedure Code, 1973 (CrPC) - Section 372Penal Code, 1860 (IPC) - Section 307, Section 323, Section 324, Section 326, Section 34, Section 341
High Courts17 Aug 2015Dismissed
The State of Bihar Vs Umesh Yadav and Others
Patna High Court · (2015) 4 PLJR 224
Arms Act, 1959 - Section 27Criminal Procedure Code, 1973 (CrPC) - Section 378, 378(1)(3)Penal Code, 1860 (IPC) - Section 302, 307, 34
High Courts17 Aug 2015Dismissed
Neel Kamal and Others Vs Aditya Kumar Chatterjee and Others
Patna High Court · (2015) 4 PLJR 491 : (2016) 1 RCR(Rent) 19
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 - Section 15Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11
High Courts17 Aug 2015
Ram Nath Chaudhary and Others Vs The State of Bihar
Patna High Court · (2015) 08 PAT CK 0050
Criminal Procedure Code, 1973 (CrPC) - Section 313Juvenile Justice (Care and Protection of Children) Act, 2000 - Section 12, 15, 16, 49, 7APenal Code, 1860 (IPC) - Section 302, 34
High Courts17 Aug 2015Dismissed
State of Bihar Vs Amit Kumar and Others
Patna High Court · (2015) 08 PAT CK 0049
Criminal Procedure Code, 1973 (CrPC) - Section 164, 378(1)(b), 378(3)Penal Code, 1860 (IPC) - Section 363, 366A