High Courts05 Aug 2015Allowed
Chadradeep Sahu and Others Vs Laldas Sahu and Others
Patna High Court · (2015) 08 PAT CK 0008
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27, Order 6 Rule 2
COURT ARCHIVE
Patna High Court judgments, 2015
1,541 judgments · page 28 of 78
High Courts04 Aug 2015Allowed
Deo Nandan Prasad Vs State of Bihar and Others
Patna High Court · (2015) 147 FLR 490
High Courts04 Aug 2015Disposed off
Sarfaraz Ansari and Others Vs The State of Bihar
Patna High Court · (2015) 08 PAT CK 0032
Criminal Procedure Code, 1973 (CrPC) - Section 451, 457, 482Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 60Penal Code, 1860 (IPC) - Section 414, 420
High Courts04 Aug 2015Allowed
Firoz Sheikh Vs The State of Bihar
Patna High Court · (2015) 4 PLJR 808
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 15, 2(xiv), 2(xviii), 20, 21
High Courts04 Aug 2015Dismissed
Bakrid Mian and Others Vs State of Bihar
Patna High Court · (2015) 08 PAT CK 0028
Criminal Procedure Code, 1973 (CrPC) - Section 313, 357Evidence Act, 1872 - Section 134Penal Code, 1860 (IPC) - Section 326, 341
High Courts04 Aug 2015Allowed
Jay Kumar Vs The Bihar State Electricity Board and Others
Patna High Court · (2015) LabIC 3786 : (2015) 4 PLJR 220
Hindu Adoptions and Maintenance Act, 1956 - Section 12
High Courts04 Aug 2015Dismissed
Rabindra Prasad Singh Vs Tejnarain Singh and Others
Patna High Court · (2015) 08 PAT CK 0025
Hindu Succession Act, 1956 - Section 30
High Courts04 Aug 2015Dismissed
Jai Ram Sharma and Others Vs The State of Bihar
Patna High Court · (2015) 08 PAT CK 0015
Criminal Procedure Code, 1973 (CrPC) - Section 161, 172(2), 313Evidence Act, 1872 - Section 32Penal Code, 1860 (IPC) - Section 149, 302, 307
High Courts03 Aug 2015Allowed
Divisional Manager, United India Insurance Co. Ltd. and Others Vs Rina Devi and Others
Patna High Court · (2015) 147 FLR 488
Workmens Compensation Act, 1923 - Section 10-A, 10-B, 16, 20, 8
High Courts03 Aug 2015Dismissed
National Industries (Re-Rolling Mills) Vs Union of India and Others
Patna High Court · (2015) 147 FLR 583 : (2015) 3 LLJ 761 : (2016) 1 LLN 234 : (2015) LLR 1177
Employees Provident Funds Family Pension Fund and Deposit-linked Insurance Fund Act, 1952 - Section 16(1)(b), 17B, 7A
High Courts03 Aug 2015Allowed
Kusum Devi and Others Vs The State of Bihar and Others
Patna High Court · (2015) 3 PLJR 866
Criminal Procedure Code, 1973 (CrPC) - Section 245, 245(1)Penal Code, 1860 (IPC) - Section 34, 420, 468, 471, 504
High Courts03 Aug 2015Dismissed
Sanjeet Kumar Vs The Union of India and Others
Patna High Court · (2015) 08 PAT CK 0023
Constitution of India, 1950 - Article 226
High Courts03 Aug 2015Disposed off
The Bihar State Housing Board and Others Vs Ram Keshwar Chaudhary and Others
Patna High Court · (2015) 08 PAT CK 0014
Land Acquisition Act, 1894 - Section 4
High Courts03 Aug 2015Disposed off
Rama Pandit Vs State of Bihar
Patna High Court · (2015) 08 PAT CK 0013
Criminal Procedure Code, 1973 (CrPC) - Section 313, 320(9)Penal Code, 1860 (IPC) - Section 307, 324, 326, 332, 34
High Courts03 Aug 2015Allowed
Yadunandan Singh Vs The State of Bihar and Others
Patna High Court · (2015) 08 PAT CK 0012
Bihar Land Reforms Act, 1950 - Section 4(h)
High Courts03 Aug 2015Dismissed
Bachchi Devi Vs The Union of India and Others
Patna High Court · (2015) 08 PAT CK 0011
High Courts03 Aug 2015Dismissed
Yogendra Prasad Sinha Vs The Union of India and Others
Patna High Court · (2015) 08 PAT CK 0010
High Courts31 Jul 2015Allowed
Baidyanath Prasad Vs The State of Bihar and Others
Patna High Court · (2015) 4 PLJR 130
Constitution of India, 1950 - Article 311
High Courts30 Jul 2015Allowed
Sia Saran Mahto and Others Vs State of Bihar and Others
Patna High Court · (2015) 07 PAT CK 0121
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 - Section 15
High Courts30 Jul 2015Allowed
Manju Chaturvedi and Others Vs The State of Bihar and Others
Patna High Court · (2015) 07 PAT CK 0117