High Courts28 Jul 2015Allowed
Prabhu Nath Tiwary Vs The State of Bihar and Others
Patna High Court · (2015) 07 PAT CK 0118
COURT ARCHIVE
Patna High Court judgments, 2015
1,541 judgments · page 30 of 78
High Courts28 Jul 2015Dismissed
Bishwambhar Nath Rai Vs The General Insurance Corporation of India and Others
Patna High Court · (2015) 07 PAT CK 0116
Constitution of India, 1950 - Article 226
High Courts28 Jul 2015Allowed
Suresh Mahto and Others Vs Ramesh Mahto and Others
Patna High Court · (2015) 07 PAT CK 0115
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, 99Criminal Procedure Code, 1973 (CrPC) - Section 144Evidence Act, 1872 - Section 50, 60
High Courts28 Jul 2015
Raas Homes Pvt. Ltd. Vs The State of Bihar and Others
Patna High Court · (2015) 07 PAT CK 0018
High Courts27 Jul 2015
Subodh Prasad Vs Bharat Wagon & Engineering Company Limited and Others
Patna High Court · (2015) 4 PLJR 92
Constitution of India, 1950 - Article 226
High Courts27 Jul 2015
Ram Babu Prasad Vs Union of India
Patna High Court · (2015) 325 ELT 20
Constitution of India, 1950 - Article 14Customs Act, 1962 - Section 110A, 125
High Courts27 Jul 2015Dismissed
Ram Kumar Rajak Vs The State of Bihar and Others
Patna High Court · (2015) 07 PAT CK 0019
High Courts24 Jul 2015Disposed Off
Anjana Kumari Vs The State of Bihar and Others
Patna High Court · (2015) 4 PLJR 245
High Courts24 Jul 2015Disposed Off
The Union of India and Others Vs Shashi Bhushan Prasad Ray and Others
Patna High Court · (2015) 4 PLJR 926
Limitation Act, 1963 - Section 5
High Courts24 Jul 2015Allowed
Dharmendra Kumar Mishra Vs The Union of India and Others
Patna High Court · (2015) 07 PAT CK 0098
High Courts24 Jul 2015Dismissed
Khalil Ahmad Vs The State of Bihar and Others
Patna High Court · (2015) 07 PAT CK 0089
High Courts24 Jul 2015Dismissed
Sanjay Kumar Thakur Vs The State of Bihar and Others
Patna High Court · (2016) 1 PLJR 19
Armed Forces (Special Powers) Act, 1958 - Section 4, 6Army Act, 1950 - Section 125, 126Constitution of India, 1950 - Article 162, 166, 356
High Courts23 Jul 2015Disposed Off
Bishwanath Das and Others Vs The State of Bihar and Others
Patna High Court · (2015) 4 PLJR 869
Bihar Privileged Persons Homestead Tenancy Act, 1947 - Section 21
High Courts23 Jul 2015Dismissed
Lal Babu Choudhary Vs State of Bihar and Others
Patna High Court · (2015) LabIC 3945 : (2016) 1 PLJR 165
High Courts23 Jul 2015Allowed
Pushpa Rani Vs Rajesh Kumar
Patna High Court · (2015) 3 DMC 881
Civil Procedure Code, 1908 (CPC) - Order 14 Rule 3, Order 14 Rule 5, Order 6 Rule 15, Order 6 Rule 7, Order 9 Rule 13Hindu Marriage Act, 1955 - Section 13, 13(1)(i-a), 13(1)(i-b), 13(1-a)(i)Penal Code, 1860 (IPC) - Section 498(A)
High Courts23 Jul 2015Dismissed
Dhurpatia Devi and Others Vs Genia and Others
Patna High Court · (2015) 07 PAT CK 0097
High Courts23 Jul 2015
Harendra Pathak and Others Vs The State of Bihar
Patna High Court · (2015) 07 PAT CK 0014
Arms Act, 1959 - Section 27Criminal Procedure Code, 1973 (CrPC) - Section 313, 386, 464, 465, 468Juvenile Justice (Care and Protection of Children) Act, 2000 - Section 2(1)
High Courts22 Jul 2015Allowed
Md. Tarique Hussain Vs State of Bihar
Patna High Court · (2015) 5 FLT 748
High Courts22 Jul 2015Dismissed
Umesh Prasad Yadav Vs Puspa Sinha
Patna High Court · (2016) 1 BLJud 301
Civil Procedure Code, 1908 (CPC) - Section 96Specific Relief Act, 1963 - Section 20
High Courts22 Jul 2015Allowed
Tarique Hussain Vs State of Bihar and Others
Patna High Court · (2015) 5 FLT 748
Air (Prevention and Control of Pollution) (Amendment) Act, 1987 - Section 9Air (Prevention and control of Pollution) Act, 1981 - Section 17, 2, 21, 22, 31