COURT ARCHIVE

Patna High Court judgments, 2015

1,541 judgments · page 32 of 78

High Courts20 Jul 2015Allowed

State Bank of India Vs The Union of India and Others

Patna High Court · (2015) 147 FLR 849 : (2015) 3 LLJ 553

Constitution of India, 1950 - Article 226, 227Industrial Disputes Act, 1947 - Section 10(1)(d), 10(1)(d)(2A), 25(f), 25F

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High Courts17 Jul 2015Disposed Off

Harishankar Ojha Vs State of Bihar

Patna High Court · (2015) 3 BBCJ 487

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High Courts17 Jul 2015Dismissed

Bihar Distillery Ltd. Vs Central Bank of India

Patna High Court · (2015) 132 SCL 217

Transfer of Property Act, 1882 - Section 52

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High Courts17 Jul 2015Allowed

Lalan Sharma and Others Vs The State of Bihar

Patna High Court · (2015) 4 PLJR 255

Evidence Act, 1872 - Section 114, 133Penal Code, 1860 (IPC) - Section 201, 302, 34

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High Courts17 Jul 2015Disposed Off

Meena Devi and Others Vs Rizwana Khatoon and Others

Patna High Court · (2015) 4 PLJR 346

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High Courts17 Jul 2015Dismissed

Naresh Mistry Vs Kamla Devi and Others

Patna High Court · (2015) 07 PAT CK 0111

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High Courts17 Jul 2015Dismissed

Punjab National Bank and Others Vs Munindra Kumar

Patna High Court · (2015) 07 PAT CK 0110

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High Courts17 Jul 2015Partly Allowed

Anju Mishra and Others Vs The High Court of Judicature at Patna and Others

Patna High Court · AIR 2015 Patna 179 : (2015) 3 PLJR 603 : (2015) 4 RCR(Civil) 996

Advocates Act, 1961 - Section 2(1)(a), 22, 29, 30, 31Constitution of India, 1950 - Article 14, 145, 145(1)(a), 19(1)(g), 19(6)

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High Courts17 Jul 2015Allowed

Shailendra Kumar Singh Vs Piyus Kumar Singh and Others

Patna High Court · (2015) 07 PAT CK 0087

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High Courts17 Jul 2015Disposed off

Kishore Sahni and Others Vs The State of Bihar and Others

Patna High Court · (2015) 07 PAT CK 0086

Bihar Co-operative Societies Act, 1935 - Section 48

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High Courts16 Jul 2015Allowed

Ashok Kumar Jaiswal and Others Vs The State of Bihar and Others

Patna High Court · (2015) 3 PLJR 873

Land Acquisition Act, 1894 - Section 4, 6, 9

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High Courts16 Jul 2015Allowed

Sugapati Devi Vs The State of Bihar

Patna High Court · (2015) 07 PAT CK 0085

Penal Code, 1860 (IPC) - Section 302

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High Courts16 Jul 2015Disposed off

Shakuntala Devi and Others Vs Union of India and Others

Patna High Court · (2015) 07 PAT CK 0084

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High Courts16 Jul 2015Dismissed

Shila Devi Vs The State of Bihar and Others

Patna High Court · (2015) 07 PAT CK 0083

Constitution of India, 1950 - Article 226

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High Courts16 Jul 2015Allowed

Dharikshan Sah Vs The State of Bihar and Others

Patna High Court · (2015) 07 PAT CK 0082

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High Courts16 Jul 2015Allowed

Pairu Mochi and Others Vs The State of Bihar

Patna High Court · (2015) 07 PAT CK 0077

Arms Act, 1959 - Section 27Penal Code, 1860 (IPC) - Section 147, 148, 149, 302, 379

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High Courts16 Jul 2015Dismissed

Fuchia Manjhi Vs The State of Bihar

Patna High Court · (2015) 07 PAT CK 0076

Evidence Act, 1872 - Section 114, 118Penal Code, 1860 (IPC) - Section 34, 375, 376

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High Courts16 Jul 2015Dismissed

Manish Trading Company Vs Union of India

Patna High Court · (2015) 07 PAT CK 0074

Arbitration and Conciliation Act, 1996 - Section 10, 11, 11(4), 11(5), 11(6)

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High Courts16 Jul 2015Dismissed

Kamlawati Devi Vs The State of Bihar and Others

Patna High Court · (2015) 07 PAT CK 0073

Constitution of India, 1950 - Article 226

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High Courts16 Jul 2015Allowed

Ashok Kumar and Others Vs The State of Bihar and Others

Patna High Court · (2015) 07 PAT CK 0072

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