High Courts03 Jul 2015Disposed Off
The State of Bihar and Others Vs Shashi Bhushan Prasad
Patna High Court · (2015) LabIC 4646 : (2015) 4 PLJR 127
Constitution of India, 1950 - Article 311, 311(1)
COURT ARCHIVE
Patna High Court judgments, 2015
1,541 judgments · page 36 of 78
High Courts03 Jul 2015
Annu Sinha and Others Vs The State of Bihar and Others
Patna High Court · (2015) 3 PLJR 830
Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 155(2), 156(1), 202, 204, 482Penal Code, 1860 (IPC) - Section 405, 406, 415, 420
High Courts03 Jul 2015Allowed
Bibi Rukhsana Khatoon Vs The State Election Commission (Panchayat) and Others
Patna High Court · AIR 2015 Patna 167 : (2016) 1 PLJR 109
Constitution of India, 1950 - Article 226Representation of the People Act, 1951 - Section 100(1)(d)(iii)
High Courts03 Jul 2015Dismissed
Nagendra Rai Vs The State of Bihar and Others
Patna High Court · (2015) 07 PAT CK 0033
Constitution of India, 1950 - Article 14, 16
High Courts03 Jul 2015
Satya Priya Kumar Sinha and Others Vs Anjani Kumar Singh and Others
Patna High Court · (2015) 07 PAT CK 0032
Constitution of India, 1950 - Article 226
High Courts03 Jul 2015Allowed
Ram Awadhesh Rai Vs The State of Bihar
Patna High Court · (2015) 07 PAT CK 0031
Arms Act, 1959 - Section 27Penal Code, 1860 (IPC) - Section 149, 302
High Courts03 Jul 2015Allowed
Nitya Nand Sharma Vs The State of Bihar
Patna High Court · (2015) 07 PAT CK 0030
Arms Act, 1959 - Section 27Criminal Procedure Code, 1973 (CrPC) - Section 313(1)(b)Penal Code, 1860 (IPC) - Section 120(B), 120B, 147, 148, 149
High Courts03 Jul 2015
Veena Sinha Vs The State of Bihar and Others
Patna High Court · (2015) 07 PAT CK 0028
High Courts03 Jul 2015Partly Allowed
Sarfaraj Ali Khan Vs Union of India and Others
Patna High Court · (2015) 07 PAT CK 0027
Constitution of India, 1950 - Article 226
High Courts03 Jul 2015Dismissed
State of Bihar Vs Nanda Kumar Rai and Others
Patna High Court · (2015) 07 PAT CK 0008
Explosive Substances Act, 1908 - Section 3, 5Penal Code, 1860 (IPC) - Section 302, 34
High Courts03 Jul 2015Disposed off
Raghbendra Narayan Singh Vs The State of Bihar and Others
Patna High Court · (2015) 07 PAT CK 0002
Constitution of India, 1950 - Article 12, 226
High Courts02 Jul 2015Dismissed
Bharat Petroleum Corporation Limited and Others Vs Yashoda Bharat Gas and Others
Patna High Court · AIR 2015 Patna 207
High Courts02 Jul 2015
Girish Chandra Sharma Vs The State of Bihar
Patna High Court · (2015) 4 PLJR 566
Criminal Procedure Code, 1973 (CrPC) - Section 173(2), 482Penal Code, 1860 (IPC) - Section 122, 34, 354, 375, 376
High Courts02 Jul 2015Dismissed
The Union of India Vs Rajeev Kapoor
Patna High Court · (2016) 148 FLR 715 : (2015) 4 PLJR 653
Civil Procedure Code, 1908 (CPC) - Section 20
High Courts02 Jul 2015Disposed off
Kesho Pal Vs The Joint Director of Consolidation (Headquarters) and Others
Patna High Court · (2015) 07 PAT CK 0029
Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 - Section 10(6), 26A, 3(1), 4(a), 4(c)
High Courts02 Jul 2015Dismissed
Abdul Karim and Others Vs Abdul Rahman
Patna High Court · (2015) 07 PAT CK 0025
Criminal Procedure Code, 1973 (CrPC) - Section 107
High Courts02 Jul 2015Dismissed
Basmati Devi and Others Vs Prabhunath Choudhary and Others
Patna High Court · (2015) 07 PAT CK 0024
High Courts02 Jul 2015Dismissed
Ragni Sinha Vs The State of Bihar and Others
Patna High Court · (2015) 07 PAT CK 0007
High Courts01 Jul 2015Allowed
Panna Devi Vs The State of Bihar and Others
Patna High Court · (2015) 4 PLJR 902
Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 - Section 13, 13(1), 13(2), 15, 16
High Courts01 Jul 2015Allowed
Badri Parasad Bijpuria and Others Vs The State of Bihar and Others
Patna High Court · (2015) 3 PLJR 844
Criminal Procedure Code, 1973 (CrPC) - Section 202, 204, 245, 482Penal Code, 1860 (IPC) - Section 406, 415, 417, 418, 420