High Courts19 May 2015Allowed
M/s Surendra Prasad Singh Vs Union of India
Patna High Court · (2015) 3 BBCJ 174 : (2015) 3 BLJud 139
COURT ARCHIVE
Patna High Court judgments, 2015
1,541 judgments · page 42 of 78
High Courts19 May 2015Disposed Off
Hari Niwas Gupta Vs State of Bihar
Patna High Court · (2015) 3 BBCJ 57 : (2015) 3 BLJud 125
High Courts19 May 2015Allowed
Shashi Kant Vs State of Bihar
Patna High Court · (2015) 3 BBCJ 216 : (2015) 3 BLJud 110
High Courts19 May 2015Allowed
Shankar Mahton and Others Vs The State of Bihar
Patna High Court · (2016) 1 PLJR 687
Criminal Procedure Code, 1973 (CrPC) - Section 161, 313(1)(b)Penal Code, 1860 (IPC) - Section 302, 34, 364
High Courts19 May 2015Allowed
Ram Awatar Rai and Others Vs The State of Bihar
Patna High Court · (2015) 05 PAT CK 0048
Arms Act, 1959 - Section 27Criminal Procedure Code, 1973 (CrPC) - Section 313(1)(b)Penal Code, 1860 (IPC) - Section 147, 148, 302, 304, 307
High Courts19 May 2015Allowed
Ram Kishun Sharma and Others Vs The State of Bihar
Patna High Court · (2015) 05 PAT CK 0047
Penal Code, 1860 (IPC) - Section 302, 34, 452
High Courts19 May 2015Allowed
Surendra Prasad Singh Vs The Union of India and Others
Patna High Court · (2015) 05 PAT CK 0046
High Courts19 May 2015Allowed
Shashi Kant Vs The State of Bihar and Others
Patna High Court · (2015) 05 PAT CK 0045
High Courts19 May 2015Allowed
Hari Niwas Gupta Vs The State of Bihar and Others
Patna High Court · (2015) 05 PAT CK 0044
Constitution of India, 1950 - Article 311, 311(2), 311(2)(b)
High Courts19 May 2015Dismissed
Westlink Trading Private Limited and Others Vs The State of Bihar and Others
Patna High Court · (2015) 05 PAT CK 0043
High Courts19 May 2015Partly Allowed
Binod Kumar Gupta and Others Vs Vikramaditya Bhartee and Others
Patna High Court · (2015) 05 PAT CK 0042
Criminal Procedure Code, 1973 (CrPC) - Section 144, 145Succession Act, 1925 - Section 263, 276, 289
High Courts19 May 2015Dismissed
Shivji Singh Vs Sila Devi and Others
Patna High Court · (2015) 05 PAT CK 0040
High Courts19 May 2015Dismissed
Ram Janki and Others Vs Sonia Devi and Others
Patna High Court · (2015) 05 PAT CK 0039
Evidence Act, 1872 - Section 50, 60
High Courts18 May 2015
Sasaram Prakhand Matsyajivi Sahyog Samiti Ltd. Vs The State of Bihar and Others
Patna High Court · (2015) 4 PLJR 548
Bihar Fish Jalkar Management Act, 2006 - Section 2(iii), 7(ii)(d), 7(iv)
High Courts18 May 2015
Ramadhar Rai and Others Vs The State of Bihar
Patna High Court · (2015) 4 PLJR 234
Criminal Procedure Code, 1973 (CrPC) - Section 227, 228, 482Foreign Exchange Management Act, 1999 - Section 13, 49, 49(3)Foreign Exchange Regulation Act, 1973 - Section 51
High Courts18 May 2015Allowed
Niagree Builders & Developers Pvt. Ltd. and Others Vs The State of Bihar and Others
Patna High Court · (2015) 4 PLJR 366
Bihar Municipal Act, 2007 - Section 313, 314, 315, 316, 316(3)Constitution of India, 1950 - Article 226
High Courts18 May 2015Allowed
Sanjay Kumar Datta Vs The Oriental Insurance Company Ltd. and Others
Patna High Court · (2015) 2 PLJR 867
High Courts18 May 2015Allowed
Ashok Kumar Singh and Others Vs The State of Bihar and Others
Patna High Court · (2015) 3 PLJR 454
Criminal Procedure Code, 1973 (CrPC) - Section 200, 202Penal Code, 1860 (IPC) - Section 304-A, 34, 420, 80, 81
High Courts18 May 2015Allowed
Sk. Newazuddin and Others Vs State of Bihar
Patna High Court · (2015) 3 Crimes 174 : (2015) 3 PLJR 749
Arms Act, 1959 - Section 27Criminal Procedure Code, 1973 (CrPC) - Section 144, 145, 161, 313(1)(b)Evidence Act, 1872 - Section 138
High Courts18 May 2015Allowed
Ashok Kumar Singh and Others Vs State of Bihar and Others
Patna High Court · (2015) CriLJ 4352 : (2015) 3 Crimes 164
Criminal Procedure Code, 1973 (CrPC) - Section 200, 202Penal Code, 1860 (IPC) - Section 304-A, 34, 420, 80, 81