High Courts12 May 2015Allowed
Rama Shankar Singh Vs Jagannath Singh
Patna High Court · (2017) 172 AIC 419 : (2017) 1 CivilLJ 635 : (2016) 4 PLJR 1085
Hindu Succession Act, 1956 - Section 14Hindu Womens Right to Property Act, 1937 - Section 3(2)
COURT ARCHIVE
Patna High Court judgments, 2015
1,541 judgments · page 44 of 78
High Courts12 May 2015Dismissed
Chandrakant Vs State of Bihar
Patna High Court · (2015) 3 BBCJ 222 : (2015) 3 BLJud 144
High Courts12 May 2015
ACC Limited Vs The State of Bihar and Others
Patna High Court · (2015) 3 PLJR 889
Bihar Value Added Tax Act, 2005 - Section 79Civil Procedure Code, 1908 (CPC) - Order 41 Rule 1Limitation Act, 1963 - Section 12, 29
High Courts12 May 2015Allowed
Shyam Sunder Singh Vs The State of Bihar and Others
Patna High Court · (2015) 4 PLJR 7
High Courts12 May 2015Allowed
Krishna Kumar Mishra Vs Canara Bank and Others
Patna High Court · (2015) 147 FLR 308 : (2015) 3 LLJ 271 : (2015) LLR 1174 : (2015) 3 PLJR 675
Penal Code, 1860 (IPC) - Section 302, 323, 34, 341, 353
High Courts12 May 2015Dismissed
Chandrakant and Others Vs The State of Bihar and Others
Patna High Court · (2015) 05 PAT CK 0036
Constitution of India, 1950 - Article 14, 309
High Courts12 May 2015Allowed
Rama Shankar Singh and Others Vs Jagannath Singh and Others
Patna High Court · (2015) 05 PAT CK 0034
Hindu Succession Act, 1956 - Section 14
High Courts12 May 2015Dismissed
Shatrughan Sah Vs ORB Developers Pvt. Ltd. and Others
Patna High Court · (2015) 05 PAT CK 0033
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 41 Rule 22Specific Relief Act, 1963 - Section 16, 16(c), 34Transfer of Property Act, 1882 - Section 40, 54
High Courts12 May 2015Disposed off
Pramod Kumar Shrivastava and Others Vs The State of Bihar and Others
Patna High Court · (2015) 05 PAT CK 0032
High Courts12 May 2015Dismissed
Nizamuddin Vs The State of Bihar and Others
Patna High Court · (2015) 05 PAT CK 0027
Constitution of India, 1950 - Article 14, 141, 142, 226, 32
High Courts11 May 2015
Habib and Others Vs The State of Bihar and Others
Patna High Court · (2015) 4 PLJR 576
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 34, 419, 420, 467, 468Registration Act, 1908 - Section 82
High Courts11 May 2015Disposed Off
State of Bihar Vs Santosh Kumar
Patna High Court · (2015) CriLJ 4978 : (2016) 1 DMC 323
Criminal Procedure Code, 1973 (CrPC) - Section 313(1)(b), 366Dowry Prohibition Act, 1961 - Section 4, 8APenal Code, 1860 (IPC) - Section 201, 302, 304B, 34, 498A
High Courts11 May 2015Dismissed
Union of India and Others Vs B.P. Shrivastava
Patna High Court · (2015) 146 FLR 360 : (2016) 1 PLJR 486
Constitution of India, 1950 - Article 300-A
High Courts11 May 2015
Vijay Kumar Vs The State of Bihar and Others
Patna High Court · (2015) 4 PLJR 814
High Courts11 May 2015Allowed
Anju Kumari Vs The State of Bihar and Others
Patna High Court · (2015) 3 PLJR 278
High Courts11 May 2015Dismissed
Patna Municipal Corporation Vs Krishn Kumar Singh and Others
Patna High Court · (2015) 05 PAT CK 0026
Constitution of India, 1950 - Article 14
High Courts08 May 2015Dismissed
Azhar Ahmad Vs The State of Bihar and Others
Patna High Court · (2015) 4 PLJR 664
Criminal Procedure Code, 1973 (CrPC) - Section 482Dowry Prohibition Act, 1961 - Section 4Penal Code, 1860 (IPC) - Section 323, 498-A, 504
High Courts08 May 2015Partly Allowed
Mahendra Badal and Others Vs The Union of India and Others
Patna High Court · (2015) 3 PLJR 765
High Courts08 May 2015Dismissed
Dharmendra Kumar Vs The State of Bihar
Patna High Court · (2015) 4 PLJR 668
Criminal Procedure Code, 1973 (CrPC) - Section 239, 482Penal Code, 1860 (IPC) - Section 420, 467, 468, 471
High Courts08 May 2015Dismissed
Vijay Kumar and Others Vs The Bihar State Co-operative Bank Ltd. and Others
Patna High Court · (2016) 148 FLR 847 : (2015) 4 PLJR 874