High Courts22 Apr 2015Disposed Off
Ram Balak Vs The Central Bank of India
Patna High Court · (2016) 2 BLJud 184
Central Bank of India Officer Employees (Conduct) Regulations, 1976 - Regulation 6, Regulation 7Constitution of India, 1950 - Article 226
COURT ARCHIVE
Patna High Court judgments, 2015
1,541 judgments · page 49 of 78
High Courts22 Apr 2015Allowed
Rakesh Yadav and Others Vs The State of Bihar
Patna High Court · (2015) 4 PLJR 438
Arms Act, 1959 - Section 27Criminal Procedure Code, 1973 (CrPC) - Section 313(1)(b)Penal Code, 1860 (IPC) - Section 147, 148, 149, 302, 341
High Courts22 Apr 2015
Ramnath Sahni Vs The State of Bihar
Patna High Court · (2015) 3 PLJR 602
Constitution of India, 1950 - Article 21, 22Criminal Procedure Code, 1973 (CrPC) - Section 117, 363, 389
High Courts22 Apr 2015Allowed
Arun Kumar Vs The State of Bihar and Others
Patna High Court · (2015) 3 PLJR 172
Constitution of India, 1950 - Article 226
High Courts22 Apr 2015Disposed off
The Union of India and Others Vs Budhiya Devi and Others
Patna High Court · (2015) 04 PAT CK 0028
High Courts21 Apr 2015Allowed
Mukesh Paswan Vs The State of Bihar
Patna High Court · (2015) CriLJ 3580 : (2016) 1 PLJR 781
Criminal Procedure Code, 1973 (CrPC) - Section 161, 313, 313(1)(b)Penal Code, 1860 (IPC) - Section 307, 376, 378
High Courts21 Apr 2015Allowed
Kumari Shivani Rai and Others Vs The State of Bihar and Others
Patna High Court · (2015) 2 PLJR 817
Constitution of India, 1950 - Article 226Stamp Act, 1899 - Section 10, 50(2)
High Courts21 Apr 2015Allowed
The Union of India and Others Vs Gopal Kumar Pandey
Patna High Court · (2015) LabIC 2827
Evidence Act, 1872 - Section 28
High Courts21 Apr 2015Allowed
Shivani Rai and Others Vs State of Bihar and Others
Patna High Court · AIR 2015 Patna 133
Constitution of India, 1950 - Article 226Stamp Act, 1899 - Section 10, 50(2)
High Courts21 Apr 2015Allowed
Saraswati Devi Vs State of Bihar and Others
Patna High Court · (2015) 2 LLJ 713
Constitution of India, 1950 - Article 38
High Courts20 Apr 2015Allowed
Surendra Mahto Vs State of Bihar
Patna High Court · (2015) 3 BBCJ 101 : (2015) 3 BLJud 123
High Courts20 Apr 2015Allowed
Oriental Insurance Co. Vs Superintendent, Bihar State Road Transport Corporation and Others
Patna High Court · (2015) 3 ACC 805
Motor Vehicles Act, 1988 - Section 173
High Courts17 Apr 2015Disposed Off
Rajesh Kumar Vs Punjab National Bank
Patna High Court · (2016) 3 BBCJ 486 : (2017) 1 BLJud 120
Constitution of India, 1950 - Article 226
High Courts17 Apr 2015Disposed Off
Jagmohan Giri Vs State of Bihar
Patna High Court · (2015) 3 BBCJ 23 : (2015) 3 BLJud 230
High Courts17 Apr 2015Allowed
The State of Bihar and Others Vs Kumar Manoj Nath
Patna High Court · (2015) 4 PLJR 916
Constitution of India, 1950 - Article 226
High Courts17 Apr 2015Disposed Off
Arvind Kumar and Others Vs The State of Bihar and Others
Patna High Court · (2015) 4 PLJR 422
High Courts17 Apr 2015Allowed
Chhatia Dev Vs Krishna Singh and Others
Patna High Court · (2015) 2 PLJR 924
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 11, Order 5 Rule 20Succession Act, 1925 - Section 276, 299
High Courts17 Apr 2015Dismissed
Bhola Kumar Vs Seema Devi
Patna High Court · AIR 2015 Patna 119 : (2015) 3 DMC 437
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 11Constitution of India, 1950 - Article 142Family Courts Act, 1984 - Section 15, 9
High Courts16 Apr 2015Dismissed
Sanjay Kumar Srivastava and Others Vs State of Bihar and Others
Patna High Court · (2015) 3 DMC 501
Criminal Procedure Code, 1973 (CrPC) - Section 156(3), 161, 227Dowry Prohibition Act, 1961 - Section 3, 4Penal Code, 1860 (IPC) - Section 227, 307, 34, 406, 420
High Courts16 Apr 2015Dismissed
Subidha Devi and Others Vs The State of Bihar
Patna High Court · (2015) CriLJ 2906 : (2015) 4 Crimes 85 : (2015) 3 PLJR 226
Criminal Procedure Code, 1973 (CrPC) - Section 173(2), 225, 225, 226, 226Evidence Act, 1872 - Section 145