High Courts16 Dec 2015Dismissed
Ram Pravesh Singh and Others Vs The State of Bihar and Others
Patna High Court · (2016) 1 PLJR 270
Constitution of India, 1950 - Article 14, 16, 309
COURT ARCHIVE
Patna High Court judgments, 2015
1,541 judgments · page 2 of 78
High Courts16 Dec 2015Dismissed
Birendra Kumar Vs The State of Bihar and Others
Patna High Court · (2016) 1 PLJR 440
Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 167, 167(2), 309, 309(2), 439
High Courts16 Dec 2015Allowed
Alok Ranjan Pandey and Others Vs Ram Bachan Choudhary and Others
Patna High Court · (2015) 12 PAT CK 0038
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11, Order 7 Rule 11(a)
High Courts16 Dec 2015
Ram Pyari Devi and Others Vs Kashi Nath Sah and Others
Patna High Court · (2015) 12 PAT CK 0036
Civil Procedure Code, 1908 (CPC) - Order 8 Rule 6-ACourt Fees Act, 1870 - Section 7(ix)Transfer of Property Act, 1882 - Section 59(A), 60
High Courts16 Dec 2015Allowed
Kapildeva Prasad and Others Vs The State of Bihar and Others
Patna High Court · (2015) 12 PAT CK 0030
Criminal Procedure Code, 1973 (CrPC) - Section 202, 482Hindu Marriage Act, 1955 - Section 13(b)
High Courts15 Dec 2015Allowed
The State of Bihar and Others Vs Rashtriya Pariyojna Nirman Nigam Ltd.
Patna High Court · (2015) 12 PAT CK 0065
Arbitration and Conciliation Act, 1996 - Section 2, 2(1)(e), 2(i)(e), 34Civil Procedure Code, 1908 (CPC) - Section 15Constitution of India, 1950 - Article 133
High Courts15 Dec 2015Disposed Off
Fateh Faiyaz Vs The State of Bihar and Others
Patna High Court · (2016) 1 PLJR 370
High Courts15 Dec 2015Dismissed
Jagdish Jha Vs The State of Bihar and Others
Patna High Court · (2015) 12 PAT CK 0056
Bihar State Universities (Amendment) Act, 2013 - Section 3(I)(iii)Bihar State Universities Act, 1976 - Section 57
High Courts15 Dec 2015Dismissed
Arvind Kumar Pandey and Others Vs Krishna Ballav Tiwary and Others
Patna High Court · (2015) 12 PAT CK 0055
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 4Evidence Act, 1872 - Section 68Succession Act, 1925 - Section 235, 63(c)
High Courts15 Dec 2015Dismissed
Basant Kumar Sinha Vs The State of Bihar and Others
Patna High Court · (2015) 12 PAT CK 0054
Constitution of India, 1950 - Article 219, 226, 23Electricity (Supply) Act, 1948 - Section 79(c)
High Courts15 Dec 2015Dismissed
Ramashankar Tiwary and Others Vs Mugla Devi and Others
Patna High Court · (2015) 12 PAT CK 0053
Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 - Section 26, 4(b), 4(c)Civil Procedure Code, 1908 (CPC) - Order 41 Rule 5Evidence Act, 1872 - Section 50
High Courts15 Dec 2015Allowed
Kewala Devi and Others Vs Krishna Devi and Others
Patna High Court · (2015) 12 PAT CK 0050
Succession Act, 1925 - Section 2(h), 273, 276, 289, 295
High Courts15 Dec 2015Disposed Off
M.G.M. Co-Operative Society Ltd. Vs The Union of India and Others
Patna High Court · (2015) 12 PAT CK 0042
Arms Act, 1959 - Section 22
High Courts15 Dec 2015
The State of Bihar and Others Vs Chandrabanshi Singh and Others
Patna High Court · (2015) 12 PAT CK 0034
Constitution of India, 1950 - Article 226
High Courts15 Dec 2015Allowed
Central Board of School Education and Others Vs Rohini Kumari and Others
Patna High Court · (2015) 12 PAT CK 0021
Constitution of India, 1950 - Article 14, 226Penal Code, 1860 (IPC) - Section 120B, 197, 198, 34, 406
High Courts14 Dec 2015Dismissed
Mantun Sah Vs The State of Bihar
Patna High Court · (2015) 12 PAT CK 0066
Criminal Procedure Code, 1973 (CrPC) - Section 164Evidence Act, 1872 - Section 114APenal Code, 1860 (IPC) - Section 376, 452
High Courts14 Dec 2015Dismissed
The State of Bihar Vs Radhey Shyam Sharma and Others
Patna High Court · (2016) 1 PLJR 287
Constitution of India, 1950 - Article 136, 14, 16, 226
High Courts14 Dec 2015Allowed
Amar Nath Pandey and Others Vs The State of Bihar and Others
Patna High Court · (2015) 12 PAT CK 0035
Bihar Public Land Encroachment Act, 1956 - Section 11, 18, 2(3)Constitution of India, 1950 - Article 226
High Courts14 Dec 2015Allowed
Suman Prasad Vs The State of Bihar and Others
Patna High Court · (2015) 12 PAT CK 0033
Bihar Municipal Act, 2007 - Section 18(1)(1), 18(2), 25(1), 25(5)Constitution of India, 1950 - Article 75(1B)
High Courts14 Dec 2015Allowed
Roop Narayan Vs The State of Bihar and Others
Patna High Court · (2015) 12 PAT CK 0004
Bihar Municipal Act, 2007 - Section 21(2), 25, 25(5), 25(6), 44Constitution of India, 1950 - Article 166, 166(1), 166(2), 166(3), 226