High Courts07 Dec 2015Dismissed
Deepak Kumar and Others Vs The State of Bihar and Others
Patna High Court · (2015) 12 PAT CK 0026
COURT ARCHIVE
Patna High Court judgments, 2015
1,541 judgments · page 4 of 78
High Courts07 Dec 2015Disposed Off
Indu Kumari Vs The State of Bihar and Others
Patna High Court · (2015) 12 PAT CK 0003
High Courts07 Dec 2015Disposed Off
Ashok Kumar Yadav Vs The State of Bihar and Others
Patna High Court · (2015) 12 PAT CK 0002
Registration Act, 1908 - Section 23, 24, 25, 26, 34Stamp Act, 1899 - Section 47(1)
High Courts04 Dec 2015Allowed
Basanti Devi Vs The State of Bihar
Patna High Court · (2015) 12 PAT CK 0083
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20(b)(ii)(c), 42, 42(2), 43, 50
High Courts04 Dec 2015Allowed
Nandu Prasad Vs The State of Bihar
Patna High Court · (2015) 12 PAT CK 0077
Criminal Procedure Code, 1973 (CrPC) - Section 293Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 52, 52A, 55, 57
High Courts04 Dec 2015Allowed
Vijay Yadav and Others Vs The State of Bihar and Others
Patna High Court · (2015) 12 PAT CK 0073
Constitution of India, 1950 - Article 187(3)Right to Information Act, 2005 - Section 3
High Courts04 Dec 2015Partly Allowed
Naresh Mandal Vs The State of Bihar and Others
Patna High Court · (2016) 1 PLJR 717
Bihar Tenancy Act, 1885 - Section 48 E, 48E, 48E(1), 48E(3)Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 145
High Courts04 Dec 2015
Pragatishil Adarsh Sahakari Grih Nirman Samiti Limited and Others Vs The State of Bihar and Others
Patna High Court · (2015) 12 PAT CK 0032
Bihar Co-operative Societies Act, 1935 - Section 34, 35, 36, 37, 4Multi-State Cooperative Societies Act, 1984 - Section 95
High Courts04 Dec 2015Allowed
Sanjay Kumar Singh and Others Vs The State of Bihar
Patna High Court · (2015) 12 PAT CK 0022
Penal Code, 1860 (IPC) - Section 302, 34
High Courts04 Dec 2015Dismissed
Bijendra Mandal and Others Vs Ganpat Mandal and Others
Patna High Court · (2016) 1 PLJR 704
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 8, Order 32 Rule 32, Order 32 Rule 32(3A)(2), Order 32 Rule 3A, Order 32 Rule 3A(2)Criminal Procedure Code, 1973 (CrPC) - Section 145Evidence Act, 1872 - Section 101, 102, 44
High Courts04 Dec 2015Allowed
Ranjan Vedasen Vs The Union of India and Others
Patna High Court · (2016) 1 PLJR 255
High Courts03 Dec 2015Allowed
Parasnath Giri Vs Durga Giri
Patna High Court · (2016) AIR (Patna) 27
Evidence Act, 1872 - Section 68Registration Act, 1908 - Section 17Succession Act, 1925 - Section 2(b), 2(h)
High Courts03 Dec 2015Allowed
Archana Anupam Vs The State of Bihar and Others
Patna High Court · (2015) 12 PAT CK 0044
Constitution of India, 1950 - Article 226
High Courts03 Dec 2015Dismissed
Lakhan Yadav Vs The State of Bihar
Patna High Court · (2015) 12 PAT CK 0013
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 376
High Courts02 Dec 2015Dismissed
Sidhnath Agrawal and Others Vs The State of Bihar and Others
Patna High Court · (2016) AIR (Patna) 24
High Courts02 Dec 2015Allowed
Sangita Devi and Others Vs The State of Bihar and Others
Patna High Court · (2015) 12 PAT CK 0070
Bihar Panchayat Raj Act, 2006 - Section 45(3)(vii)
High Courts02 Dec 2015Dismissed
The State of Bihar Vs Ram Kishore Singh
Patna High Court · (2016) CriLJ 1228
Criminal Procedure Code, 1973 (CrPC) - Section 378(1)(3)Penal Code, 1860 (IPC) - Section 120A, 120B, 302
High Courts02 Dec 2015Dismissed
Chandra Shekhar Bharti Vs The State of Bihar
Patna High Court · (2015) 12 PAT CK 0027
Penal Code, 1860 (IPC) - Section 302, 304
High Courts02 Dec 2015
Subelal Yadav and Others Vs The State of Bihar
Patna High Court · (2015) 12 PAT CK 0024
Arms Act, 1959 - Section 27Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302, 304, 34
High Courts02 Dec 2015Dismissed
Nanhku Ram Vs The State of Bihar
Patna High Court · (2015) 12 PAT CK 0020
Arms Act, 1959 - Section 27Penal Code, 1860 (IPC) - Section 307, 323, 324, 34, 341