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Patna High Court judgments, 2015

1,541 judgments · page 5 of 78

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High Courts01 Dec 2015Dismissed

Arvind Yadav @ Binod Yadav Vs The State of Bihar

Patna High Court · (2016) 1 BBCJ 113 : (2016) 1 BLJud 347

Penal Code, 1860 (IPC) - Section 34, Section 364(A)
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High Courts01 Dec 2015Allowed

Manish Mishra Vs State of Bihar

Patna High Court · (2017) 1 PLJR 605

Bihar Private Engineering College (Taking Over) Act, 1991 - Section 3(3)Constitution of India, 1950 - Article 226
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High Courts01 Dec 2015

Indrajeet Yadav and Others Vs The State of Bihar

Patna High Court · (2015) 12 PAT CK 0076

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 22(b), 22(c), 42, 42(2), 52-A
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High Courts01 Dec 2015Allowed

Rup Narayan Sah and Others Vs The State of Bihar and Others

Patna High Court · (2015) 12 PAT CK 0067

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High Courts01 Dec 2015Allowed

Ambika Yadav Vs Ganesh Prasad Mishra and Others

Patna High Court · (2016) 1 PLJR 855

Civil Procedure Code, 1908 (CPC) - Order 20 Rule 3, Order 41 Rule 23, Order 41 Rule 23A, Order 41 Rule 23-A, Order 41 Rule 25Criminal Procedure Code, 1973 (CrPC) - Section 144
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High Courts01 Dec 2015Allowed

Ram Pukar Ram Vs The State of Bihar

Patna High Court · (2015) 12 PAT CK 0025

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20(b)(ii)(c), 20(ii)(b)(c), 22(c), 23(C), 52
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High Courts01 Dec 2015Dismissed

Arvind Yadav and Others Vs The State of Bihar

Patna High Court · (2015) 12 PAT CK 0017

Evidence Act, 1872 - Section 106Penal Code, 1860 (IPC) - Section 34, 364(A)
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High Courts01 Dec 2015Allowed

Ghurghat PACS and Others Vs The State of Bihar and Others

Patna High Court · (2015) 12 PAT CK 0001

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High Courts30 Nov 2015Allowed

Vivek Pandey Vs The State of Bihar and Others

Patna High Court · (2015) 11 PAT CK 0075

Criminal Procedure Code, 1973 (CrPC) - Section 200, 202, 482Negotiable Instruments Act, 1881 (NI) - Section 138, 142
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High Courts30 Nov 2015Allowed

Raja Deepak Kumar Mishra Vs The Registrar General, The High Court of Judicatrue at Patna and Others

Patna High Court · (2015) 11 PAT CK 0065

All India Services Act, 1951 - Section 3Constitution of India, 1950 - Article 226, 235
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High Courts30 Nov 2015Allowed

Overseas Enterprises and Others Vs The Union of India and Others

Patna High Court · (2015) 11 PAT CK 0064

Customs Act, 1962 — Section 45, 46, 47, 108, 110, 110A, 111, 112, 115, 122Prevention Of Food Adulteration Act 1954 — Section 7Food Safety And Standards Regulations 2011 — Regulation 2.12, 2.3, 2.3.47(5), 47(5), 212
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High Courts30 Nov 2015Dismissed

Vinay Kumar Pappu and Others Vs State Election Commission and Others

Patna High Court · (2015) 11 PAT CK 0032

Bihar Municipal Act, 2007 - Section 18, 18(1), 18(1)(J), 18(2), 18(4)Bihar Panchayat Raj Act, 2006 - Section 18(5), 44, 70Constitution of India, 1950 - Article 102, 164(1B), 191, 226, 243B
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High Courts30 Nov 2015

Manju Devi and Others Vs The State of Bihar

Patna High Court · (2015) 11 PAT CK 0025

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20(b)(ii)C, 52(a), 52(a) 1, 53, 55
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High Courts30 Nov 2015Allowed

Samir Kumar Sharma Vs The State of Bihar and Others

Patna High Court · (2015) 11 PAT CK 0012

Bihar State Universities Act, 1976 - Section 12(5), 13, 17(5), 52, 54Patna University Act, 1976 - Section 10, 10(4), 12, 13, 2
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High Courts30 Nov 2015Dismissed

Sadhna Devi Vs The State of Bihar and Others

Patna High Court · (2015) 11 PAT CK 0004

Arms Act, 1959 - Section 25Criminal Procedure Code, 1973 (CrPC) - Section 372Penal Code, 1860 (IPC) - Section 302
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High Courts27 Nov 2015

Nutan Sinha and Others Vs The State of Bihar and Others

Patna High Court · (2015) 11 PAT CK 0082

Constitution of India, 1950 - Article 16(4)
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High Courts27 Nov 2015Partly Allowed

Azad Alam Vs The State of Bihar

Patna High Court · (2015) 11 PAT CK 0076

Evidence Act, 1872 - Section 25, 26Penal Code, 1860 (IPC) - Section 34, 489A, 489B, 489C
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High Courts27 Nov 2015

Arbind Kumar Singh Vs The State of Bihar and Others

Patna High Court · (2015) 11 PAT CK 0057

Civil Procedure Code, 1908 (CPC) - Order 47 Rule 1, 114Criminal Procedure Code, 1973 (CrPC) - Section 173(2)Penal Code, 1860 (IPC) - Section 120B, 34, 364A
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High Courts27 Nov 2015

Salam Vs The Union of India and Others

Patna High Court · (2016) 1 PLJR 292

Constitution of India, 1950 - Article 311, 311(2)Penal Code, 1860 (IPC) - Section 376, 511
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High Courts27 Nov 2015Allowed

Vijay Kumar Mahto and Others Vs The State of Bihar

Patna High Court · (2015) 11 PAT CK 0001

Penal Code, 1860 (IPC) - Section 302, 34
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