High Courts24 Nov 2015Allowed

Seema Vs Suman Kumar Sinha and Others

Patna High Court · (2015) 11 PAT CK 0014

Civil Procedure Code, 1908 (CPC) - Order 18 Rule 4, Order 26 Rule 16, Order 26 Rule 16-A, Order 26 Rule 17, Order 26 Rule 18Evidence Act, 1872 - Section 102, 103, 137Hindu Marriage Act, 1955 - Section 13