High Courts03 Nov 2015Dismissed
Anil Kumar and Others Vs The State of Bihar and Others
Patna High Court · (2015) 11 PAT CK 0067
Constitution of India, 1950 - Article 226
COURT ARCHIVE
Patna High Court judgments, 2015
1,541 judgments · page 9 of 78
High Courts03 Nov 2015Allowed
Akhilesh Mandal and Others Vs The State of Bihar and Others
Patna High Court · (2015) 11 PAT CK 0061
Evidence Act, 1872 - Section 113BPenal Code, 1860 (IPC) - Section 304B, 34, 498A
High Courts03 Nov 2015Allowed
The State of Bihar and Others Vs Chandra Bhushan Choudhary and Others
Patna High Court · (2016) 1 PLJR 764
Constitution of India, 1950 - Article 226
High Courts03 Nov 2015Allowed
The State of Bihar and Others Vs Bimlesh Kumar Pandey and Others
Patna High Court · (2016) LabIC 777
Constitution of India, 1950 - Article 226
High Courts03 Nov 2015Dismissed
Binod Kumar Budhia Vs The Bhagalpur Municipal Corporation and Others
Patna High Court · (2015) 11 PAT CK 0040
Constitution of India, 1950 - Article 226
High Courts03 Nov 2015Dismissed
Ezajul Haque Ansari Vs The State of Bihar and Others
Patna High Court · (2015) 11 PAT CK 0030
Constitution of India, 1950 - Article 226
High Courts03 Nov 2015Dismissed
Daud Vs The State of Bihar and Others
Patna High Court · (2015) 11 PAT CK 0009
Arms Act, 1959 - Section 27Criminal Procedure Code, 1973 (CrPC) - Section 2(wa), 29, 309, 372Penal Code, 1860 (IPC) - Section 147, 148, 149, 302, 380
High Courts03 Nov 2015Dismissed
Ramashankar Yadav Vs The State of Bihar and Others
Patna High Court · (2015) 11 PAT CK 0008
Criminal Procedure Code, 1973 (CrPC) - Section 372Explosive Substances Act, 1908 - Section 3, 4Penal Code, 1860 (IPC) - Section 285, 286, 307
High Courts02 Nov 2015
Ved Prakash Singh and Others Vs The State of Bihar
Patna High Court · (2015) 11 PAT CK 0080
Evidence Act, 1872 - Section 113(B)Penal Code, 1860 (IPC) - Section 302, 304(B), 34
High Courts02 Nov 2015Allowed
Tanuja Kumari and Others Vs The State of Bihar and Others
Patna High Court · (2015) 11 PAT CK 0074
High Courts02 Nov 2015Allowed
I.T.C. Ltd. and Others Vs The State of Bihar and Others
Patna High Court · (2015) 11 PAT CK 0043
Bihar Shops and Establishments Act, 1953 - Section 2(4), 6Constitution of India, 1950 - Article 226, 227Factories Act, 1948 - Section 2(m)
High Courts02 Nov 2015Dismissed
Life Insurance Corporation of India Vs Lalita Devi and Others
Patna High Court · AIR 2016 Patna 6
High Courts30 Oct 2015Allowed
Sushil Yadav and Others Vs The State of Bihar
Patna High Court · (2015) 10 PAT CK 0095
Arms Act, 1959 - Section 27Penal Code, 1860 (IPC) - Section 201, 302
High Courts30 Oct 2015Dismissed
Sambhawi Construction Vs The State of Bihar and Others
Patna High Court · (2015) 10 PAT CK 0089
High Courts30 Oct 2015Allowed
Ram Nandan Singh and Others Vs Ram Kishore Singh and Others
Patna High Court · (2015) 10 PAT CK 0085
Evidence Act, 1872 - Section 68, 71Succession Act, 1925 - Section 280, 281, 299, 63, 63(c)
High Courts30 Oct 2015
Ram Niwas Sharma Vs Bihar State Pollution Control Board and Others
Patna High Court · (2015) 10 PAT CK 0076
Constitution of India, 1950 - Article 226
High Courts30 Oct 2015Dismissed
Hariballabh Sharma and Others Vs Deo Krishan Mandal and Others
Patna High Court · (2015) 10 PAT CK 0075
Bihar Tenancy Act, 1885 - Section 40Criminal Procedure Code, 1973 (CrPC) - Section 144, 145, 146Specific Relief Act, 1963 - Section 31
High Courts30 Oct 2015Allowed
Shyam Sahani and Others Vs The State of Bihar and Others
Patna High Court · (2015) 10 PAT CK 0066
Bihar Municipal Act, 2007 - Section 25, 50
High Courts30 Oct 2015Dismissed
Ugresh Mehta Vs The State of Bihar
Patna High Court · (2015) 10 PAT CK 0005
Evidence Act, 1872 - Section 114APenal Code, 1860 (IPC) - Section 376
High Courts30 Oct 2015Dismissed
Upendra Rai Vs The State of Bihar and Others
Patna High Court · (2015) 10 PAT CK 0004
Criminal Procedure Code, 1973 (CrPC) - Section 372Penal Code, 1860 (IPC) - Section 307, 323, 324, 325, 34