CourtKutchehry.com
HomeJudgmentsCourtKutchehry AIBlogPricing
Courts/Patna High Court/2015

COURT ARCHIVE

Patna High Court judgments, 2015

1,541 judgments · page 8 of 78

By year

  • 2026
  • 2025
  • 2024
  • 2023
  • 2022
  • 2021
  • 2020
  • 2019
  • 2018
  • 2017
  • 2016
  • 2015
  • 2014
  • 2013
  • 2012
  • 2011
  • 2010
  • 2009
  • 2008
  • 2007
  • 2006
  • 2005
  • 2004
  • 2003
  • 2002
  • 2001
  • 2000
  • 1999
  • 1998
  • 1997
  • 1996
  • 1995
  • 1994
  • 1993
  • 1992
  • 1991
  • 1990
  • 1989
  • 1988
  • 1987
  • 1986
  • 1985
  • 1984
  • 1983
  • 1982
  • 1981
  • 1980
  • 1979
  • 1978
  • 1977
  • 1976
  • 1975
  • 1974
  • 1973
  • 1972
  • 1971
  • 1970
  • 1969
  • 1968
  • 1967
  • 1966
  • 1965
  • 1964
  • 1963
  • 1962
  • 1961
  • 1960
  • 1959
  • 1958
  • 1957
  • 1956
  • 1955
  • 1954
  • 1953
  • 1952
  • 1951
  • 1950
  • 1949
  • 1948
  • 1947
  • 1946
  • 1945
  • 1944
  • 1943
  • 1942
  • 1941
  • 1940
  • 1939
  • 1938
  • 1937
  • 1936
  • 1935
  • 1934
  • 1933
  • 1932
  • 1931
  • 1930
  • 1929
  • 1928
  • 1927
  • 1926
  • 1925
  • 1924
  • 1923
  • 1922
  • 1921
  • 1920
  • 1919
  • 1918
  • 1917
  • 1916
  • 1914
  • 1910
High Courts06 Nov 2015Dismissed

ECI Engineering and Construction Company Limited Vs The State of Bihar and Others

Patna High Court · (2015) 11 PAT CK 0033

Arbitration and Conciliation Act, 1996 - Section 34Constitution of India, 1950 - Article 14, 142, 226Contract Act, 1872 - Section 5
Read judgment
High Courts06 Nov 2015Allowed

Anil Kumar Vs Food Corporation of India and Others

Patna High Court · (2015) 4 LLJ 752

Read judgment
High Courts06 Nov 2015Allowed

Shiv Kumar Singh Vs The State of Bihar

Patna High Court · (2015) 11 PAT CK 0026

Evidence Act, 1872 - Section 113BPenal Code, 1860 (IPC) - Section 201, 304B, 34
Read judgment
High Courts06 Nov 2015

Rama Kant Singh Vs The State of Bihar and Others

Patna High Court · (2015) 11 PAT CK 0019

Constitution of India, 1950 - Article 14, 226, 32Penal Code, 1860 (IPC) - Section 120B, 406, 409, 420Prevention of Corruption Act, 1988 - Section 13(1)(d), 13(2)
Read judgment
High Courts05 Nov 2015Allowed

Shiv Kumar Paswan Vs The State of Bihar

Patna High Court · (2015) 11 PAT CK 0081

Penal Code, 1860 (IPC) - Section 395, 397, 412
Read judgment
High Courts05 Nov 2015

Lalsa Devi and Others Vs The State of Bihar and Others

Patna High Court · (2016) 1 PLJR 445

Read judgment
High Courts05 Nov 2015Disposed Off

The State of Bihar and Others Vs Prabhakar Kumar Sharma

Patna High Court · (2015) 11 PAT CK 0037

Read judgment
High Courts05 Nov 2015Dismissed

Arun Yadav Vs The State of Bihar

Patna High Court · (2015) 11 PAT CK 0006

Penal Code, 1860 (IPC) - Section 302
Read judgment
High Courts05 Nov 2015Allowed

Ramnath Mahto and Others Vs The State of Bihar

Patna High Court · (2015) 11 PAT CK 0005

Penal Code, 1860 (IPC) - Section 302, 34
Read judgment
High Courts04 Nov 2015Dismissed

Rabindra Kumar Yadav Vs The State of Bihar and Others

Patna High Court · (2015) 11 PAT CK 0072

Criminal Procedure Code, 1973 (CrPC) - Section 294, 372Penal Code, 1860 (IPC) - Section 201, 302, 34, 364
Read judgment
High Courts04 Nov 2015

Ram Udar Upadhaya and Others Vs The State of Bihar and Others

Patna High Court · (2015) 11 PAT CK 0056

Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 - Section 16(3)Constitution of India, 1950 - Article 226, 277
Read judgment
High Courts04 Nov 2015Dismissed

Ratish Chandra Karn Vs The State Bank of India and Others

Patna High Court · (2015) 11 PAT CK 0053

Penal Code, 1860 (IPC) - Section 34, 409, 420, 477
Read judgment
High Courts04 Nov 2015

Munna and Others Vs The State of Bihar and Others

Patna High Court · (2015) 11 PAT CK 0045

Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 27Penal Code, 1860 (IPC) - Section 302, 323, 34
Read judgment
High Courts04 Nov 2015Allowed

Sri Ram Industries Vs The State of Bihar and Others

Patna High Court · AIR 2016 Patna 2

Constitution of India, 1950 - Article 226Electricity Act, 2003 - Section 126, 126(1), 127
Read judgment
High Courts04 Nov 2015

The State of Bihar and Others Vs Shamshe Alam and Others

Patna High Court · (2016) 1 PLJR 590

Arms Act, 1959 - Section 25, 25(1-b), 25(1-b) 1, 25(1-b) a, 26Criminal Procedure Code, 1973 (CrPC) - Section 161, 162, 173, 313Delhi Special Police Establishment Act, 1946 - Section 6
Read judgment
High Courts04 Nov 2015Allowed

Chandrawati Devi Vs The State of Bihar and Others

Patna High Court · (2015) 11 PAT CK 0038

Bihar Panchayat Raj Act, 2006 - Section 44(3)(1), 44(3)(i), 44(3)(v), 44(3)(vii), 46(4)
Read judgment
High Courts04 Nov 2015Allowed

Manoj Kumar Vs The Union of India and Others

Patna High Court · (2016) LabIC 960 : (2016) 1 PLJR 121

Read judgment
High Courts04 Nov 2015Dismissed

Pramod Prasad Pandey Vs The State of Bihar and Others

Patna High Court · (2015) 11 PAT CK 0029

Read judgment
High Courts04 Nov 2015Dismissed

Prince Kumar Vs The State of Bihar and Others

Patna High Court · (2015) 11 PAT CK 0007

Criminal Procedure Code, 1973 (CrPC) - Section 164, 372Penal Code, 1860 (IPC) - Section 120(B), 302
Read judgment
High Courts03 Nov 2015Disposed Off

Amit Kumar Dubey Vs The Union of India and Others

Patna High Court · (2015) 11 PAT CK 0077

Read judgment
Previous1…678910…78Next

© 2026 CourtKutchehry.com · India’s Intelligent Legal Research Platform

HomeCourtKutchehry AIPrivacy PolicyRefund PolicyTerms and Conditions