High Courts26 Nov 2015Dismissed

Vijay Bahadur Sharma Vs Lalita Devi

Patna High Court · (2015) 11 PAT CK 0016

Constitution of India, 1950 - Article 142Criminal Procedure Code, 1973 (CrPC) - Section 125, 83Hindu Marriage Act, 1955 - Section 13, 23(1)