High Courts16 Oct 2015Allowed

Amir Alam Vs The State of Bihar

Patna High Court · (2015) 10 PAT CK 0050

Criminal Procedure Code, 1973 (CrPC) - Section 164Dowry Prohibition Act, 1961 - Section 3, 4Penal Code, 1860 (IPC) - Section 120B, 201, 304B, 498A
High Courts15 Oct 2015Dismissed

State of Bihar Vs Ram Chandra Singh

Patna High Court · (2016) 2 BBCJ 270 : (2016) 3 BLJud 61

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 149, Section 153A, Section 201, Section 295, Section 302, Section 380, Section 436