High Courts14 Oct 2015Allowed
Bijay Metal Works Vs The State of Bihar and Others
Patna High Court · (2016) 1 PLJR 797
Bihar and Orissa Excise Act, 1915 - Section 22, 22DConstitution of India, 1950 - Article 136, 226
COURT ARCHIVE
Patna High Court judgments, 2015
1,541 judgments · page 12 of 78
High Courts14 Oct 2015Allowed
Pawan Kumar Safi Vs The State of Bihar and Others
Patna High Court · (2016) 1 LLN 243 : (2015) 4 PLJR 827
High Courts14 Oct 2015Dismissed
Dharamsheela Devi and Others Vs Manish Sinha and Others
Patna High Court · (2015) 10 PAT CK 0020
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10(2), Order 1 Rule 4Contract Act, 1872 - Section 73(1)Income Tax Act, 1961 - Section 280A(1)
High Courts14 Oct 2015Dismissed
Chinta Devi and Others Vs Sita Devi and Others
Patna High Court · (2015) 10 PAT CK 0019
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10(2), Order 1 Rule 4Contract Act, 1872 - Section 73(1)Income Tax Act, 1961 - Section 280A(1)
High Courts14 Oct 2015Allowed
Ameya Primary Agricultural Cooperative Societies and Others Vs The State of Bihar and Others
Patna High Court · (2015) 10 PAT CK 0016
High Courts14 Oct 2015Dismissed
Baleshwar Jha and Others Vs Kamla Kant Jha and Others
Patna High Court · (2016) 1 PLJR 115
Bihar Tenancy Act, 1885 - Section 48, 48CSpecific Relief Act, 1963 - Section 34
High Courts14 Oct 2015Dismissed
Indrashekhar Thakur and Others Vs Nirmal Prakash Narain and Others
Patna High Court · (2015) 10 PAT CK 0013
Civil Procedure Code, 1908 (CPC) - Section 11Constitution of India, 1950 - Article 226, 309
High Courts14 Oct 2015Dismissed
Santosh Kumar Vs The Union of India and Others
Patna High Court · (2015) 10 PAT CK 0010
High Courts14 Oct 2015Dismissed
Kewat Sah Vs The State of Bihar and Others
Patna High Court · (2015) 4 PLJR 853
Bihar and Orissa Public Demands Recovery Act, 1914 - Section 10, 60, 62, 7, 9Penal Code, 1860 (IPC) - Section 406, 420
High Courts14 Oct 2015Dismissed
Manish Kumar Soni and Others Vs The State of Bihar and Others
Patna High Court · (2015) 10 PAT CK 0002
Civil Procedure Code, 1908 (CPC) - Order 5 Rule 2, Order 5 Rule 5Constitution of India, 1950 - Article 14, 15, 21Criminal Procedure Code, 1973 (CrPC) - Section 125, 126, 192, 2(d), 200
High Courts13 Oct 2015Allowed
Raj Kumar Singh Vs The State of Bihar
Patna High Court · (2015) 10 PAT CK 0063
Penal Code, 1860 (IPC) - Section 302, 34
High Courts13 Oct 2015Dismissed
Meena Devi Vs The State of Bihar and Others
Patna High Court · (2015) 10 PAT CK 0007
Bihar Co-operative Societies Act, 1935 - Section 48(7)Bihar State Election Authority Act, 2008 - Section 10, 12, 12(1)(d)(iv), 13, 13(2)Civil Procedure Code, 1908 (CPC) - Order 47 Rule 1, Order 47 Rule 47
High Courts12 Oct 2015Allowed
Niraj Tiwari Vs The State of Bihar
Patna High Court · (2015) 10 PAT CK 0092
Evidence Act, 1872 - Section 113, 113BPenal Code, 1860 (IPC) - Section 201, 304B
High Courts12 Oct 2015Allowed
Radhe Shyam Sahani and Others Vs The State of Bihar
Patna High Court · (2015) 10 PAT CK 0091
Arms Act, 1959 - Section 27(1)Penal Code, 1860 (IPC) - Section 120-B, 302
High Courts12 Oct 2015
Auraiya Primary Agriculture Credit Co-operative Society Ltd. and Others Vs The State of Bihar and Others
Patna High Court · (2015) 10 PAT CK 0040
Constitution of India, 1950 - Article 226
High Courts12 Oct 2015
Hariom Construction and Others Vs The State of Bihar and Others
Patna High Court · (2015) 10 PAT CK 0018
Constitution of India, 1950 - Article 14, 226
High Courts09 Oct 2015Allowed
Vijay Manjhi Vs The State of Bihar
Patna High Court · (2015) 10 PAT CK 0054
Criminal Procedure Code, 1973 (CrPC) - Section 164Penal Code, 1860 (IPC) - Section 376, 376(g), 377
High Courts09 Oct 2015Allowed
Pankaj Kumar and Others Vs The State of Bihar and Others
Patna High Court · (2015) 10 PAT CK 0039
Constitution of India, 1950 - Article 226
High Courts09 Oct 2015
Virendra Narain Rai Vs The State of Bihar and Others
Patna High Court · (2015) 10 PAT CK 0037
Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 - Section 3, 4(c)Bihar Tenancy Act, 1885 - Section 48DCivil Procedure Code, 1908 (CPC) - Order 47 Rule 1, Order 7 Rule 11(d)
High Courts09 Oct 2015Allowed
Jubair Vs The Union of India and Others
Patna High Court · (2015) 10 PAT CK 0036
Constitution of India, 1950 - Article 21, 226