High Courts09 Oct 2015Allowed
Kishori Sao Vs Babu Chand Sao and Others
Patna High Court · (2016) 1 PLJR 129
Evidence Act, 1872 - Section 50, 60
COURT ARCHIVE
Patna High Court judgments, 2015
1,541 judgments · page 13 of 78
High Courts09 Oct 2015Allowed
Shyam Lohia and Others Vs The State of Bihar
Patna High Court · (2016) 1 PLJR 556
Criminal Procedure Code, 1973 (CrPC) - Section 451, 452, 457, 458, 459Penal Code, 1860 (IPC) - Section 326, 341, 361, 395, 506
High Courts08 Oct 2015Dismissed
Runa Kumari Vs The State of Bihar
Patna High Court · (2017) 2 PLJR 509
High Courts08 Oct 2015Allowed
Devanand Paswan Vs The State of Bihar
Patna High Court · (2016) 1 PLJR 515
Penal Code, 1860 (IPC) - Section 302
High Courts08 Oct 2015Disposed Off
Prem Kumar Gupta Vs Nagar Parishad, Siwan and Others
Patna High Court · (2015) 4 PLJR 867
High Courts08 Oct 2015Allowed
Sunil Kumar Agrawal Vs The State of Bihar and Others
Patna High Court · (2015) 4 PLJR 498
Consumer Protection Act, 1986 - Section 10(1)(b)(ii)
High Courts08 Oct 2015Allowed
Khas Mahal Citizen Welfare Society Vs The State of Bihar and Others
Patna High Court · (2016) 1 PLJR 277
Contract Act, 1872 - Section 62Government Grants Act, 1895 - Section 2, 3
High Courts08 Oct 2015Dismissed
Mukesh Prasad and Others Vs The State of Bihar and Others
Patna High Court · (2015) 10 PAT CK 0033
Civil Procedure Code, 1908 (CPC) - Order 47 Rule 1Constitution of India, 1950 - Article 14, 16, 226
High Courts08 Oct 2015Allowed
Runa Kumari Vs The State of Bihar and Others
Patna High Court · (2015) 10 PAT CK 0031
Constitution of India, 1950 - Article 226
High Courts08 Oct 2015Dismissed
State of Bihar and Others Vs Ram Akhilesh Singh
Patna High Court · (2015) 10 PAT CK 0030
Constitution of India, 1950 - Article 226
High Courts08 Oct 2015Allowed
Shahmad Ansari Vs The State of Bihar
Patna High Court · (2015) 10 PAT CK 0014
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20(b)(2)(c), 52-A, 53, 55, 57
High Courts08 Oct 2015Allowed
Rakesh Singh Vs The State of Bihar
Patna High Court · (2015) 10 PAT CK 0011
Criminal Procedure Code, 1973 (CrPC) - Section 164Penal Code, 1860 (IPC) - Section 376, 376(2)f
High Courts07 Oct 2015Allowed
Mukesh Kumar Vs The Samastipur Kshetriya Gramin Bank
Patna High Court · (2016) 1 BBCJ 107 : (2016) 1 BLJud 258
Constitution of India, 1950 - Article 226
High Courts07 Oct 2015Allowed
Badri Choudhary Vs The State of Bihar
Patna High Court · (2015) 10 PAT CK 0012
Criminal Procedure Code, 1973 (CrPC) - Section 164Penal Code, 1860 (IPC) - Section 376
High Courts07 Oct 2015Allowed
Ramky Infrastructure Ltd. Vs The State of Bihar and Others
Patna High Court · (2015) 10 PAT CK 0003
Constitution of India, 1950 - Article 226
High Courts06 Oct 2015Allowed
Shila Devi Vs The State of Bihar
Patna High Court · (2015) 10 PAT CK 0069
Criminal Procedure Code, 1973 (CrPC) - Section 164Immoral Traffic (Prevention) Act, 1956 - Section 3, 4, 5, 6, 9Penal Code, 1860 (IPC) - Section 372, 373
High Courts06 Oct 2015
Rajendra Kamal Vs A.B.M. Developers (P) Ltd. and Others
Patna High Court · (2015) 10 PAT CK 0038
Arbitration Act, 1940 - Section 36, 41Arbitration and Conciliation Act, 1996 - Section 11, 14, 17, 19, 32Civil Procedure Code, 1908 (CPC) - Order 21 Rule 101, Order 21 Rule 97, Order 21 Rule 99(2), 104, 47
High Courts06 Oct 2015Allowed
Rajendra Ram Vs The State of Bihar
Patna High Court · (2015) 10 PAT CK 0035
Arms Act, 1959 - Section 25(1-B)A, 27Penal Code, 1860 (IPC) - Section 301, 304, 308, 326
High Courts06 Oct 2015Dismissed
Ram Udit Singh and Others Vs The State of Bihar and Others
Patna High Court · (2016) 1 PLJR 418
Constitution of India, 1950 - Article 226
High Courts05 Oct 2015Dismissed
Bihar Rajya Beej Nigam Ltd. Vs State of Bihar and Others
Patna High Court · (2015) 147 FLR 940
Constitution of India, 1950 - Article 226Minimum Wages Act, 1948 - Section 20(2)