High Courts30 Sept 2015Dismissed
Sardar Ujagar Singh Vs Ashok Chaudhary and Others
Patna High Court · (2015) 09 PAT CK 0114
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 - Section 14(8)
COURT ARCHIVE
Patna High Court judgments, 2015
1,541 judgments · page 15 of 78
High Courts30 Sept 2015Allowed
The High Court of Judicature at Patna and Others Vs K.K. Chaubey and Others
Patna High Court · (2015) 4 PLJR 328
Advocates Act, 1961 - Section 30, 34, 34(1), 49Civil Procedure Code, 1908 (CPC) - Order 47 Rule 1, 114Constitution of India, 1950 - Article 137, 14, 141, 142, 144
High Courts30 Sept 2015Allowed
Tara Shankar Mishra Vs Bihar State Financial Corporation and Others
Patna High Court · (2015) 09 PAT CK 0028
High Courts29 Sept 2015Dismissed
Khedu Rai Vs Rajendra Prasad
Patna High Court · (2015) 4 BBCJ 175 : (2016) 1 BLJud 36
High Courts29 Sept 2015Dismissed
Jubair Vs The State of Bihar and Others
Patna High Court · (2015) 4 PLJR 648
Criminal Procedure Code, 1973 (CrPC) - Section 372Penal Code, 1860 (IPC) - Section 323, 324, 34, 341
High Courts29 Sept 2015Dismissed
Sunil Kumar Singh and Others Vs The State of Bihar
Patna High Court · (2015) 09 PAT CK 0122
Arms Act, 1959 - Section 27(1)Criminal Procedure Code, 1973 (CrPC) - Section 162Penal Code, 1860 (IPC) - Section 148, 149, 302, 364
High Courts29 Sept 2015Allowed
Khedu Rai and Others Vs Rajendra Prasad and Others
Patna High Court · (2015) 09 PAT CK 0095
High Courts29 Sept 2015Dismissed
Rakesh Kumar Singh and Others Vs The Union of India and Others
Patna High Court · (2015) 4 PLJR 477
Constitution of India, 1950 - Article 14, 16, 226, 320Patna University Act, 1976 - Section 56University Grants Commission Act, 1956 - Section 12, 12A, 13, 14, 25
High Courts29 Sept 2015Allowed
Gyan Prakash Mohta and Others Vs The State of Bihar and Others
Patna High Court · (2015) 09 PAT CK 0026
Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 155(2), 156(1), 192, 200, 202Penal Code, 1860 (IPC) - Section 323, 34, 341, 406, 417
High Courts29 Sept 2015Allowed
Kumari Mamta Vs The State Election Commission (Panchayat) and Others
Patna High Court · (2015) 09 PAT CK 0006
High Courts29 Sept 2015Allowed
Poonam Kumari Vs The State of Bihar and Others
Patna High Court · (2015) 09 PAT CK 0005
High Courts28 Sept 2015Allowed
Bibi Murshida Vs State of Bihar
Patna High Court · (2015) 4 BBCJ 30 : (2016) 1 BLJud 2
Criminal Procedure Code, 1973 (CrPC) - Section 482
High Courts28 Sept 2015Allowed
Reliance Infratel Limited and Others Vs The State of Bihar and Others
Patna High Court · (2015) 09 PAT CK 0094
Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 155(2), 156(1), 200, 202, 204Penal Code, 1860 (IPC) - Section 415, 420
High Courts28 Sept 2015Disposed off
CTS Industries Ltd. Vs The State of Bihar and Others
Patna High Court · (2015) 09 PAT CK 0088
Constitution of India, 1950 - Article 141Transfer of Property Act, 1882 - Section 52
High Courts24 Sept 2015Allowed
Pramila Devi Vs Rajesh Kumar
Patna High Court · (2015) 4 BBCJ 135 : (2016) 1 BLJud 1
Motor Vehicles Act, 1988 - Section 166
High Courts24 Sept 2015
Anil Kumar Sharma Vs The State of Bihar and Others
Patna High Court · (2016) 1 PLJR 209
Criminal Procedure Code, 1973 (CrPC) - Section 164, 167(2), 173, 173(2), 190
High Courts24 Sept 2015Allowed
Ajay Kumar Singh Vs The State of Bihar and Others
Patna High Court · (2015) 09 PAT CK 0109
Arms Act, 1959 - Section 17, 17(3), 17(5)Penal Code, 1860 (IPC) - Section 420, 467, 468, 471, 472
High Courts24 Sept 2015Dismissed
Sujeet Sharma Vs The State of Bihar
Patna High Court · (2015) 09 PAT CK 0103
Arms Act, 1959 - Section 27Penal Code, 1860 (IPC) - Section 307, 34
High Courts24 Sept 2015Dismissed
Sriman Narayan Sharan Vs Prakash Narayan Prasad and Others
Patna High Court · (2015) 09 PAT CK 0087
Civil Procedure Code, 1908 (CPC) - Order 9 Rule 3, Order 9 Rule 4, Order 9 Rule 8, Order 9 Rule 9Hindu Adoptions and Maintenance Act, 1956 - Section 16Specific Relief Act, 1963 - Section 34
High Courts24 Sept 2015Dismissed
Ram Narayan Dubey and Others Vs Baijnath Dubey and Others
Patna High Court · (2015) 09 PAT CK 0082
Evidence Act, 1872 - Section 50