High Courts24 Sept 2015Disposed off
Vinod Kumar Yadav and Others Vs The State of Bihar and Others
Patna High Court · (2015) 4 PLJR 906
Constitution of India, 1950 - Article 226
COURT ARCHIVE
Patna High Court judgments, 2015
1,541 judgments · page 16 of 78
High Courts23 Sept 2015Dismissed
Upendra Kumar Verma Vs The State of Bihar and Others
Patna High Court · (2015) 4 PLJR 807
High Courts23 Sept 2015Dismissed
Dhanbarta Kuer Vs The State of Bihar and Others
Patna High Court · (2015) 4 PLJR 805
High Courts23 Sept 2015Dismissed
Gouri Shankar Mishra and Others Vs State of Bihar and Others
Patna High Court · (2015) 147 FLR 938
Employees Provident Funds Family Pension Fund And Deposit-linked Insurance Fund Act, 1952 - Section 17-B, 8
High Courts23 Sept 2015Dismissed
Rucha Mian Vs The State of Bihar
Patna High Court · (2015) 09 PAT CK 0108
Penal Code, 1860 (IPC) - Section 307, 323, 326, 34, 341
High Courts23 Sept 2015
Shahla Perween Vs The State of Bihar and Others
Patna High Court · (2015) 09 PAT CK 0099
Civil Procedure Code, 1908 (CPC) - Order 47 Rule 1, 114Constitution of India, 1950 - Article 226
High Courts23 Sept 2015Disposed off
Ashok Vs The Union of India
Patna High Court · (2015) 09 PAT CK 0097
Railways Act, 1989 - Section 124-A, 144, 2(29)
High Courts23 Sept 2015Disposed off
Rajani Kant Choubey and Others Vs The Central Bank of India and Others
Patna High Court · (2015) 4 PLJR 871
High Courts23 Sept 2015Dismissed
The Bihar State SC/ST Advocates Union and Others Vs The State of Bihar and Others
Patna High Court · (2015) 4 PLJR 306
Constitution of India, 1950 - Article 15(4), 16(4), 226, 309Criminal Procedure Code, 1973 (CrPC) - Section 2(u), 24, 25
High Courts23 Sept 2015Dismissed
Mostt. Rajeshwari Devi and Others Vs Dwajdhari Dubey and Others
Patna High Court · (2015) 09 PAT CK 0078
Civil Procedure Code, 1908 (CPC) - Section 11
High Courts23 Sept 2015Allowed
Shukdeo Subodh Gandhi Vs The State of Bihar and Others
Patna High Court · (2015) 09 PAT CK 0019
High Courts22 Sept 2015Allowed
Ram Nandan Mukhiya Vs State of Bihar
Patna High Court · (2015) 4 BLJud 330
High Courts22 Sept 2015Allowed
Duleshri Devi Vs Uttam Kumar
Patna High Court · (2016) 3 BLJud 220
Motor Vehicles Act, 1988 - Section 168, Section 173
High Courts22 Sept 2015Disposed Off
Kumar Shashi Ranjan and Others Vs The State of Bihar and Others
Patna High Court · (2015) 4 PLJR 915
Bihar Reservation (Admission in Educational Institutions) Act, 2003 - Section 6
High Courts22 Sept 2015Dismissed
Ome Prakash Kumar Vs The State of Bihar and Others
Patna High Court · (2015) 4 PLJR 522
High Courts22 Sept 2015Dismissed
Ramesh Sahani Vs The State of Bihar
Patna High Court · (2015) 09 PAT CK 0104
Evidence Act, 1872 - Section 25, 26, 27Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20(b)(ii)(c), 22(c), 52A
High Courts22 Sept 2015Allowed
Veena Devi Vs The State of Bihar and Others
Patna High Court · (2015) 4 PLJR 888
Constitution of India, 1950 - Article 20, 20(3), 21, 226, 227Criminal Procedure Code, 1973 (CrPC) - Section 154, 161, 161(2), 313, 315Evidence Act, 1872 - Section 24, 27, 73
High Courts22 Sept 2015Disposed off
Mora Tollways Limited Vs The State of Bihar and Others
Patna High Court · (2015) 09 PAT CK 0084
Arbitration and Conciliation Act, 1996 - Section 8Constitution of India, 1950 - Article 299
High Courts21 Sept 2015
Raiful Azam and Others Vs The State of Bihar and Others
Patna High Court · (2015) 09 PAT CK 0125
Constitution of India, 1950 - Article 226
High Courts21 Sept 2015Dismissed
Ram Balak Kamkar Vs The State of Bihar
Patna High Court · (2015) 09 PAT CK 0106
Criminal Procedure Code, 1973 (CrPC) - Section 313Explosive Substances Act, 1908 - Section 3, 5Penal Code, 1860 (IPC) - Section 120B, 307, 324, 326