High Courts11 Dec 2015Allowed
Tarkeshwar Thakur Vs The State of Bihar and Others
Patna High Court · (2015) 12 PAT CK 0057
Constitution of India, 1950 - Article 226
COURT ARCHIVE
Patna High Court judgments, 2015
1,541 judgments · page 3 of 78
High Courts11 Dec 2015Allowed
Nizamuddin and Others Vs The State of Bihar
Patna High Court · (2015) 12 PAT CK 0018
Penal Code, 1860 (IPC) - Section 120B, 395
High Courts11 Dec 2015Dismissed
Kamla Devi and Others Vs Anju Devi
Patna High Court · (2015) 12 PAT CK 0012
Penal Code, 1860 (IPC) - Section 302, 419, 420, 467, 468
High Courts10 Dec 2015Allowed
Ashok Kumar Sinha and Others Vs The State of Bihar and Others
Patna High Court · (2015) 12 PAT CK 0061
Constitution of India, 1950 - Article 226, 227Criminal Procedure Code, 1973 (CrPC) - Section 156, 156(3), 173, 190, 190(1)Penal Code, 1860 (IPC) - Section 120B, 201, 409, 420, 467
High Courts10 Dec 2015Disposed Off
Vidya Bhushan and Others Vs The State of Bihar and Others
Patna High Court · (2016) LabIC 839
Constitution of India, 1950 - Article 14, 16, 226, 309
High Courts10 Dec 2015Dismissed
Navjeewan Kumar Vs The State of Bihar and Others
Patna High Court · (2015) 12 PAT CK 0041
Constitution of India, 1950 - Article 14, 16, 226
High Courts10 Dec 2015
Bimal Prasad Singh and Others Vs The State of Bihar and Others
Patna High Court · (2015) 12 PAT CK 0007
Bihar State Universities Act, 1976 - Section 11, 11(1), 15, 57, 57(1)(5)Constitution of India, 1950 - Article 14, 16, 16(1), 320
High Courts10 Dec 2015Dismissed
Durga Nand Jha and Others Vs The State of Bihar and Others
Patna High Court · (2015) 12 PAT CK 0005
Constitution of India, 1950 - Article 226, 309
High Courts09 Dec 2015Allowed
Ram Tapeshwar Das Vs State of Bihar
Patna High Court · (2016) 2 BBCJ 342
High Courts09 Dec 2015Allowed
Prema Devi and Others Vs The State of Bihar and Others
Patna High Court · (2015) 12 PAT CK 0078
Constitution of India, 1950 - Article 226
High Courts09 Dec 2015Dismissed
Usman Vs The State of Bihar and Others
Patna High Court · (2015) 12 PAT CK 0074
Arms Act, 1959 - Section 27Criminal Procedure Code, 1973 (CrPC) - Section 309, 372Penal Code, 1860 (IPC) - Section 120B, 302, 34
High Courts09 Dec 2015Dismissed
Shweta Rani Singh Vs The State of Bihar and Others
Patna High Court · (2015) 12 PAT CK 0047
High Courts09 Dec 2015Disposed Off
Renu Kumari Vs The State of Bihar and Others
Patna High Court · (2015) 12 PAT CK 0023
Constitution of India, 1950 - Article 226
High Courts08 Dec 2015Dismissed
Suman Singh Vs The State of Bihar
Patna High Court · (2016) 1 PLJR 805
Arms Act, 1959 - Section 27Penal Code, 1860 (IPC) - Section 302, 34
High Courts08 Dec 2015Dismissed
Nageshwar Prasad and Others Vs The Union of India and Others
Patna High Court · (2015) 12 PAT CK 0072
High Courts08 Dec 2015Dismissed
Anil Kumar Singh and Others Vs The State of Bihar and Others
Patna High Court · (2016) 1 PLJR 695
Constitution of India, 1950 - Article 254, 309Indian Medical Council Act, 1956 - Section 10(A), 10-A(5), 11, 20, 20A
High Courts08 Dec 2015Allowed
Shakti Construction Vs The State of Bihar and Others
Patna High Court · (2015) 12 PAT CK 0046
High Courts08 Dec 2015Allowed
Chhathu Lal Prakash Vs Bihar State Power (Holding) Company Limited and Others
Patna High Court · (2016) 1 PLJR 243
Constitution of India, 1950 - Article 14
High Courts08 Dec 2015Dismissed
Ramesh Kumar and Others Vs The State of Bihar and Others
Patna High Court · (2016) 1 PLJR 125
Constitution of India, 1950 - Article 14, 16, 16(1)
High Courts07 Dec 2015Allowed
Niraj Kumar Mishra Vs The State of Bihar
Patna High Court · (2015) 12 PAT CK 0082
Penal Code, 1860 (IPC) - Section 364