High Courts22 Jan 1963
Munshi Mahto and Others Vs Ramautar Mahto and Others
Patna High Court · AIR 1964 Patna 440
Civil Procedure Code, 1908 (CPC) — Section 129, 131, 151Limitation Act, 1963 — Article 168
COURT ARCHIVE
Patna High Court judgments, 1963
149 judgments · page 8 of 8
High Courts21 Jan 1963Partly Allowed
State of Bihar Vs Narain Prasad Jain and Others
Patna High Court · AIR 1963 Patna 290
High Courts17 Jan 1963Dismissed
Matuki Mahton and Others Vs The State and Another
Patna High Court · AIR 1963 Patna 312 : (1963) CriLJ 312
Criminal Procedure Code, 1898 (CrPC) — Section 112, 114, 117, 117(1), 118
High Courts17 Jan 1963Partly Allowed
Rohtas Industries Ltd. Vs Sukhmoy Moitra
Patna High Court · AIR 1964 Patna 35
Civil Procedure Code, 1908 (CPC) — Section 34Limitation Act, 1908 — Article 51, 85Sales of Goods Act, 1930 — Section 61(2)
High Courts15 Jan 1963
Madho Charan Sarkar and Others Vs The State
Patna High Court · AIR 1963 Patna 211 : (1963) CriLJ 794
Medicinal and Toilet Preparations (Excise Duties) Act, 1955 — Section 2, 3, 6, 7
High Courts14 Jan 1963Allowed
Laliteshwar Prasad Shahi Vs Bateshwar Prasad and Others
Patna High Court · AIR 1963 Patna 235
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 1, Order 6 Rule 17, Order 6 Rule 2, Order 6 Rule 3, Order 6 Rule 5Representation of the People Act, 1951 — Section 100, 100(1), 100(2), 123, 7
High Courts11 Jan 1963Allowed
Mahendra Kumar Tewary Vs Chotanagpur Regional Transport Authority and Another
Patna High Court · AIR 1963 Patna 406
Bihar Motor Vehicles Rules, 1940 — Rule 71Limitation Act, 1963 — Section 12(2)Motor Vehicles Act, 1939 — Section 60, 64
High Courts04 Jan 1963
In Re: Ram Chandra Prasad Sinha, Advocate
Patna High Court · AIR 1963 Patna 233 : (1963) CriLJ 795
Bar Councils Act, 1926 — Section 10
High Courts02 Jan 1963Allowed
Mst. Anoora Vs Babu Sagarmal and Another
Patna High Court · AIR 1963 Patna 213
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 15, Order 26 Rule 19