High Courts06 Apr 1963Dismissed
Guhiram Gope and Others Vs Uday Chandra Ghosal and Others
Patna High Court · AIR 1963 Patna 455
Civil Procedure Code, 1908 (CPC) — Section 100, 101Limitation Act, 1908 — Section 26
COURT ARCHIVE
Patna High Court judgments, 1963
149 judgments · page 6 of 8
High Courts06 Apr 1963Allowed
Jagdish Chandra Ghose and Others Vs Basant Kumar Bose and Another
Patna High Court · AIR 1963 Patna 308
High Courts04 Apr 1963
COMMISSIONER OF Income Tax, BIHAR AND ORISSA Vs DEHRI ROHTAS LIGHT RAILWAY CO. LTD.
Patna High Court · (1964) 51 ITR 300
Income Tax Act, 1922 — Section 10(2)(v)
High Courts03 Apr 1963
COMMISSIONER OF Income Tax, BIHAR AND ORISSA Vs KUMAR TARA PRASAD SINGH, AND OTHERS.
Patna High Court · (1964) 51 ITR 98
Income Tax Act, 1961 — Section 34, 66
High Courts03 Apr 1963
Baldeo Pandey Vs Ram Prasad Raut and Others
Patna High Court · AIR 1963 Patna 319
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 102
High Courts25 Mar 1963Dismissed
Sehokumar Prasad Singh Vs Devendra Narain Singh
Patna High Court · AIR 1964 Patna 24
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, 47
High Courts22 Mar 1963Allowed
Dulichand Hardwari Mull Vs State of Bihar and Another
Patna High Court · AIR 1963 Patna 359 : (1968) 22 STC 255
Constitution of India, 1950 — Article 286(1)
High Courts20 Mar 1963
Dhankisto Mandal and Others Vs Ram Kisto Mandal and Others
Patna High Court · AIR 1964 Patna 254
Civil Procedure Code, 1908 (CPC) — Section 100, 101, 11Santhal Parganas Settlement Regulations, 1872 — Section 27
High Courts20 Mar 1963Allowed
Kedar Nath Gupta Vs Sm. Suprava
Patna High Court · AIR 1963 Patna 311
Hindu Marriage Act, 1955 — Section 11, 17, 5
High Courts20 Mar 1963Allowed
Minor Rampeary and Another Vs Jai Prakash and Another
Patna High Court · AIR 1963 Patna 316
Civil Procedure Code, 1908 (CPC) — Section 100, 101
High Courts16 Mar 1963Dismissed
Bhagwan Prasad Vs State of Bihar
Patna High Court · AIR 1963 Patna 317
Bihar Pension Rules, 1950 — Rule 252, 253, 254, 256, 259Pensions Act, 1871 — Section 10, 14
High Courts16 Mar 1963Dismissed
State of Bihar Vs G.N. Ojha
Patna High Court · AIR 1963 Patna 303 : (1963) CriLJ 307
Coal Mines Provident Fund and Bonus Schemes Act, 1948 — Section 2Criminal Procedure Code, 1898 (CrPC) — Section 248, 345General Clauses Act, 1897 — Section 8
High Courts15 Mar 1963
COMMISSIONER OF Income Tax, BIHAR AND ORISSA Vs BANARSILAL RAJGARHIA.
Patna High Court · (1964) 51 ITR 659
Income Tax Act, 1922 — Section 34, 66(1)
High Courts14 Mar 1963
Rameshwar Mahton Vs Rambaran Singh and Others
Patna High Court · (1963) CriLJ 584
Penal Code, 1860 (IPC) — Section 379, 397, 458
High Courts14 Mar 1963Allowed
Mt. Sudamawati Kuer Vs Ram Chandra Singh and Others
Patna High Court · AIR 1963 Patna 320 : (1963) CriLJ 313
Criminal Procedure Code, 1898 (CrPC) — Section 107, 145, 146, 435, 439
High Courts14 Mar 1963Dismissed
Gulam Sarwar Firgar Vs State of Bihar
Patna High Court · AIR 1963 Patna 284 : (1963) CriLJ 168
Criminal Procedure Code, 1898 (CrPC) — Section 99A, 99D
High Courts14 Mar 1963Allowed
Dulari Singh and Others Vs Bijendra Singh
Patna High Court · AIR 1963 Patna 324
Transfer of Property Act, 1882 — Section 83
High Courts08 Mar 1963Allowed
Ajodhya Prasad Singh Vs Narain Prasad Jalan and Others
Patna High Court · AIR 1963 Patna 326
Iron and Steel (Control of Production and Distribution) Order, 1941 — Section 4, 5, 70
High Courts08 Mar 1963Partly Allowed
Gauri Shankar Singh and Another Vs Jadu Gope and Others
Patna High Court · AIR 1963 Patna 384
Civil Procedure Code, 1908 (CPC) — Section 100, 103Transfer of Property Act, 1882 — Section 60, 91, 92, 95
High Courts04 Mar 1963Dismissed
Dukh Haran Tewary and Others Vs Dulhin Bihasa Kuer and Another
Patna High Court · AIR 1963 Patna 390
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 5, 11Evidence Act, 1872 — Section 32(2), 32(5), 50