High Courts01 May 1963Partly Allowed
Ramcharan Mahto and Others Vs Custodian of Evacuee Property and Another
Patna High Court · AIR 1964 Patna 275
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, Order 7 Rule 11, 2(17), 80
COURT ARCHIVE
Patna High Court judgments, 1963
149 judgments · page 5 of 8
High Courts29 Apr 1963
In Re: Shashi Bhusan Dutta
Patna High Court · AIR 1963 Patna 353
Civil Procedure Code, 1908 (CPC) — Section 24Legal Practitioners Act, 1879 — Section 13
High Courts26 Apr 1963
Yogeshwar Prasad Sinha Vs Pratap Narain Sinha
Patna High Court · AIR 1964 Patna 245 : (1964) CriLJ 691
Contempt of Courts Act, 1971 — Section 1, 4
High Courts25 Apr 1963
H. Krishna Murthy Vs Sohrai Lal
Patna High Court · (1964) CriLJ 468
Electricity Act, 1910 — Section 19, 39, 44Penal Code, 1860 (IPC) — Section 109, 201, 379
High Courts23 Apr 1963Allowed
Ram Kripalu Mishra Vs University of Bihar and Others
Patna High Court · AIR 1964 Patna 41
Bihar State Universities (Patna, University of Bihar, Bhagalpur and Ranchi) Amendment Act, 1962 — Section 4
High Courts23 Apr 1963
Sushila Devi and Another Vs State of Bihar and Others
Patna High Court · AIR 1963 Patna 469
Land Acquisition Act, 1894 — Section 18, 23, 25, 4, 9
High Courts23 Apr 1963Allowed
State of Bihar Vs Bank of Bihar Ltd.
Patna High Court · AIR 1963 Patna 344
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4, Order 41 Rule 33Contract Act, 1872 — Section 180Essential Supplies (Temporary Powers) Rules, 1946 — Rule 46A(5)
High Courts19 Apr 1963
State of Bihar and Another Vs Motilal Chamaria and Another
Patna High Court · AIR 1964 Patna 127
Government of India Act, 1935 — Section 175(3)Limitation Act, 1908 — Article 120, 85Sales of Goods Act, 1930 — Section 44
High Courts19 Apr 1963
Siya Singh Vs Mt. Sabjawati Kumari and Others
Patna High Court · AIR 1965 Patna 265
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts18 Apr 1963Dismissed
Jagat Kishore Prasad Narain Singh Vs Surendra Kumar Bhadani and Others
Patna High Court · AIR 1963 Patna 461
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 5, Order 21 Rule 8, 39
High Courts18 Apr 1963Allowed
Lachhmi Narain and Others Vs Ganga Mahton and Another
Patna High Court · AIR 1964 Patna 44
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 34 Rule 1
High Courts17 Apr 1963Allowed
Deputy Commr. Vs Bridhichand Banshidhar and Others
Patna High Court · AIR 1964 Patna 159
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 34Land Acquisition Act, 1894 — Section 18, 28, 53, 54
High Courts17 Apr 1963Allowed
Smt. Sumangal Kuer and Another Vs Smt. Rampati Kuer and Others
Patna High Court · AIR 1964 Patna 357
Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 — Section 14, 3, 4, 5, 6
High Courts16 Apr 1963Dismissed
Shrichand Prasad Vs Mohan Singh
Patna High Court · AIR 1964 Patna 509
Arbitration Act, 1940 — Section 17Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 115, 151
High Courts15 Apr 1963
RAJA BAHADUR KAMAKHYA NARAIN SINGH OF RAMGARH Vs COMMISSIONER OF Income Tax BIHAR AND ORISSA.
Patna High Court · (1964) 53 ITR 663
Income Tax Act, 1961 — Section 4(3)(vii), 66(2)
High Courts15 Apr 1963Dismissed
Deolakhan Thathera Vs State of Bihar
Patna High Court · AIR 1963 Patna 371 : (1963) CriLJ 385
Criminal Procedure Code, 1898 (CrPC) — Section 205, 242, 342, 537, 540A
High Courts12 Apr 1963Allowed
Umesh Bhagat Vs Smt. Ram Kumari Devi and Others
Patna High Court · AIR 1963 Patna 362
Civil Procedure Code, 1908 (CPC) — Section 107Evidence Act, 1872 — Section 8
High Courts12 Apr 1963Allowed
Mohari Mahto and Others Vs Mokaram Mahto
Patna High Court · AIR 1963 Patna 466
High Courts11 Apr 1963
SAHU JAIN LTD. Vs COMMISSIONER OF Income Tax.
Patna High Court · (1964) 52 ITR 857
Income Tax Act, 1961 — Section 24(1), 73
High Courts08 Apr 1963Dismissed
Braj Kishore Bahadur Vs State of Bihar and Others
Patna High Court · AIR 1963 Patna 314
Bihar Private Irrigation Works Act, 1922 — Section 5AConstitution of India, 1950 — Article 226