High Courts21 Feb 1963Allowed
Nathuni Missir Vs Mosammat Ratna Kuer and Others
Patna High Court · AIR 1963 Patna 337
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 7Hindu Succession Act, 1956 — Section 14, 8Limitation Act, 1908 — Article 141, 144
COURT ARCHIVE
Patna High Court judgments, 1963
149 judgments · page 7 of 8
High Courts20 Feb 1963
Dr. Sunil Kanto Nandy Vs The State of Bihar
Patna High Court · (1964) CriLJ 250
Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 497
High Courts15 Feb 1963Dismissed
State of Bihar Vs Jagrup Singh and Others
Patna High Court · AIR 1963 Patna 381 : (1963) CriLJ 387
Suppression of Immoral Traffic in Womemand Girls Act, 1956 — Section 2, 5, 5(1), 7, 7(1)
High Courts14 Feb 1963Dismissed
Johan Uraon (Ekka) and Another Vs Sitaram Sao (Bhagat) and Others
Patna High Court · AIR 1964 Patna 31
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 11, Order 22 Rule 3Limitation Act, 1908 — Article 144
High Courts14 Feb 1963Allowed
The State of Bihar Vs Polo Mistry and Others
Patna High Court · AIR 1964 Patna 351 : (1964) CriLJ 175
Criminal Procedure Code, 1898 (CrPC) — Section 251A(11), 251A(7)
High Courts14 Feb 1963
Tulsi Prasad Vs The State
Patna High Court · (1964) CriLJ 472
Electricity Act, 1910 — Section 2, 39, 50Penal Code, 1860 (IPC) — Section 378, 379
High Courts13 Feb 1963Allowed
Sheopujan Pandey Vs Ramsewak Ojha and Others
Patna High Court · AIR 1963 Patna 330
Hindu Succession Act, 1956 — Section 14
High Courts11 Feb 1963Dismissed
Ram Khelawan Prasad Vs G. Palit and Others
Patna High Court · AIR 1963 Patna 331 : (1964) 9 FLR 152 : (1964) 1 LLJ 301
Industrial Disputes Act, 1947 — Section 10(1)
High Courts07 Feb 1963Dismissed
Radha Rai and Another Vs Ram Rekha Rai and Another
Patna High Court · AIR 1964 Patna 144
Transfer of Property Act, 1882 — Section 3
High Courts07 Feb 1963Allowed
Harihar Sao Vs Bhagwan Das
Patna High Court · AIR 1963 Patna 333
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 17Civil Procedure Code, 1908 (CPC) — Section 144
High Courts06 Feb 1963Allowed
Management of Sendra Bansjora Colliery Co. (Pr.) Ltd. Vs Shantilal M. Bhatt and Another
Patna High Court · AIR 1963 Patna 288 : (1963) 7 FLR 407 : (1963) 2 LLJ 331
Industrial Disputes Act, 1947 — Section 33(1), 33(3), 36A
High Courts02 Feb 1963Dismissed
Hurriladih Coal Co. Ltd., Employers Vs G. Palit and Others
Patna High Court · AIR 1964 Patna 450 : (1964) 1 LLJ 298
Coal Mines Provident Fund and Bonus Schemes Act, 1948 — Section 7Industrial Disputes Act, 1947 — Section 10(1)
High Courts28 Jan 1963Partly Allowed
Mahipat Missir and Others Vs Ganpat Sah and Others
Patna High Court · AIR 1963 Patna 277
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33Hindu Womens Right to Property Act, 1937 — Section 3(2), 3(3)Transfer of Property Act, 1882 — Section 43
High Courts25 Jan 1963
Raja Singh and Another Vs Mahendra Singh and Others
Patna High Court · AIR 1963 Patna 243 : (1963) CriLJ 25
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1898 (CrPC) — Section 145, 146, 146(1B), 146(1D), 146(1E)
High Courts25 Jan 1963Dismissed
Ramdutta Trivedi Vs Shambhu Nath Sinha and Another
Patna High Court · AIR 1963 Patna 252 : (1963) CriLJ 34
Criminal Procedure Code, 1898 (CrPC) — Section 145, 146, 146(1), 146(1B)
High Courts24 Jan 1963Allowed
Gaya Thakur Vs Bhagwat Prasad Sharma and Another
Patna High Court · AIR 1963 Patna 286
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 54, Order 21 Rule 54(1), Order 21 Rule 54(2), Order 38 Rule 5, Order 38 Rule 6
High Courts24 Jan 1963Dismissed
Sarda Prasad Singh Vs Umeshwar Prasad and Others
Patna High Court · AIR 1963 Patna 274
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 1, Order 1 Rule 34, Order 1 Rule 8
High Courts23 Jan 1963Dismissed
Raghunath Sharma and Others Vs The State
Patna High Court · AIR 1963 Patna 268 : (1963) CriLJ 42
Criminal Procedure Code, 1898 (CrPC) — Section 173, 551
High Courts23 Jan 1963
State of Bihar and Others Vs Ram Chandra Prasad Sharma and Others
Patna High Court · (1963) CriLJ 579
Electricity Act, 1910 — Section 2, 26, 37, 39, 44Penal Code, 1860 (IPC) — Section 201, 379
High Courts23 Jan 1963Allowed
Hindustan Construction Company Vs The State of Bihar
Patna High Court · AIR 1963 Patna 254
Constitution of India, 1950 — Article 299(1)Contract Act, 1872 — Section 39, 55, 65, 66, 70Government of India Act, 1935 — Section 175(3)