High Courts03 Dec 2021Disposed Of
Shibu Das Vs State Of Bihar
Patna High Court · (2021) 12 PAT CK 0003
COURT ARCHIVE
Patna High Court judgments, 2021
1,825 judgments · page 4 of 92
High Courts02 Dec 2021Dismissed
Dilip Kumar Choudhary Vs State Of Bihar
Patna High Court · (2021) 12 PAT CK 0010
High Courts02 Dec 2021Dismissed
Ugrasen Vs Union Of India
Patna High Court · (2021) 12 PAT CK 0002
Railway Servants (Discipline & Appeal) Rules, 1968 — Rule 25, 25A
High Courts02 Dec 2021Allowed
Union Of India Vs Dr. Arvind Kumar
Patna High Court · (2021) 12 PAT CK 0001
Constitution of India, 1950 — Article 14
High Courts01 Dec 2021Disposed Of
Ram Bahadur Mochi Vs State Of Bihar
Patna High Court · (2021) 12 PAT CK 0014
High Courts01 Dec 2021Allowed
Rajveer Kumar Vs State Of Bihar
Patna High Court · (2021) 12 PAT CK 0013
Constitution of India, 1950 — Article 14, 16
High Courts01 Dec 2021Dismissed
Arun Kumar Kumar Vs State Of Bihar
Patna High Court · (2021) 12 PAT CK 0012
Constitution of India, 1950 — Article 14, 16Bihar Rajya Shikshan Sansthan Shikshak Evam Karmchari (ShikayatNivaran Evam Appeal) Rules 2020 — Rule 5(i)(kha)
High Courts01 Dec 2021Disposed Of
Uttar Pradesh Nirman Nigam Limited Vs Patna Smart City
Patna High Court · (2021) 12 PAT CK 0009
Arbitration And Conciliation Act 1996 — Section 11(6)
High Courts01 Dec 2021Disposed Of
Sarvesh Security Services Pvt. Ltd Vs Bihar Urban Infrastructure Development Corporation Ltd.
Patna High Court · (2021) 12 PAT CK 0008
Arbitration And Conciliation Act 1996 — Section 11(6)
High Courts01 Dec 2021
Shonu Kumar Paswan Vs State Of Bihar
Patna High Court · (2021) 12 PAT CK 0007
Juvenile Justice (Care and Protection of Children) Rules, 2007 — Rule 12Juvenile Justice (Care and Protection of Children) Act, 2015 — Section 94Protection of Children from Sexual Offences Act, 2012 — Section 4
High Courts01 Dec 2021Allowed
Mallik Yadav Vs State Of Bihar
Patna High Court · (2021) 12 PAT CK 0006
Indian Penal Code, 1860 — Section 34, 302Arms Act, 1959 — Section 27Code Of Criminal Procedure, 1973 — Section 173(2), 207, 313
High Courts30 Nov 2021Dismissed
Sambal Ram Vs State Of Bihar
Patna High Court · (2021) 11 PAT CK 0051
Indian Penal Code, 1860 — Section 299, 300, 302, 304I, 304II
High Courts30 Nov 2021Disposed Of
Laxmikant Sharma Vs State Of Bihar
Patna High Court · (2021) 11 PAT CK 0050
Constitution Of India, 1950 — Article 14, 19, 19(1)(c), 19(4), 19(6), 43(b), 243ZH, 243(ZL)Bihar Co-Operative Societies Rules, 1959 — Rule 7, 7(1), 7(2), 7(4)Bihar Cooperative Societies Act, 1935 — Section 2(e), 2(l), 14, 27(1), 32A(1)(n), 32A(1)(p), 44AQ, 44AQ(6), 44AT, 44AU, 48, 66
High Courts29 Nov 2021Allowed
Santosh Haldankar @ Santosh Gurudas Haldankar Vs State Of Bihar
Patna High Court · (2021) 11 PAT CK 0055
Code Of Criminal Procedure, 1973 — Section 173, 202, 482Indian Penal Code, 1860 — Section 34, 120B, 199, 200, 405, 406, 420, 427, 447, 506
High Courts29 Nov 2021Disposed Of
Eashrat @ Ishrat Pravin Vs State Of Bihar
Patna High Court · (2021) 11 PAT CK 0054
High Courts29 Nov 2021Disposed Of
Hira Manjhi Vs State Of Bihar
Patna High Court · (2021) 11 PAT CK 0053
Constitution Of India, 1950 — Article 215Indian Penal Code, 1860 — Section 34, 272, 273, 279, 290, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts29 Nov 2021Disposed Of
Chandrabhushan Singh Vs State Of Bihar
Patna High Court · (2021) 11 PAT CK 0052
High Courts26 Nov 2021Disposed Of
Sanjay Kumar Upadhayay Vs State Of Bihar
Patna High Court · (2021) 11 PAT CK 0059
Bihar Government Servants (Classification, Control & Appeal) Rules, 2005 — Rule 17(3), 17(4)Prevention Of Corruption Act, 1988 — Section 7, 13(1)(d), 13(2), 20
High Courts26 Nov 2021Disposed Of
Mukund Kumar Jha Vs State Of Bihar
Patna High Court · (2021) 11 PAT CK 0058
Constitution Of India, 1950 — Article 226Limitation Act, 1963 — Section 14