High Courts04 Mar 1994
DHANARAJ SINGH and CO. Vs COMMISSIONER OF INCOME TAX and Another
Patna High Court · (1994) 03 PAT CK 0011
COURT ARCHIVE
Patna High Court judgments, 1994
361 judgments · page 15 of 19
High Courts03 Mar 1994Allowed
Subhash Chandra and Others Vs The State of Bihar and Another
Patna High Court · (1994) 03 PAT CK 0052
High Courts03 Mar 1994
Marwari Hotel Vs The Commissioner of Income Tax
Patna High Court · (1994) 2 PLJR 11
Income Tax Act, 1961 — Section 139(1), 139(2), 184(7), 185(3), 256(1)
High Courts03 Mar 1994
Commissioner of Income Tax Vs Swastik Industries
Patna High Court · (1994) 03 PAT CK 0033
High Courts03 Mar 1994Allowed
Bhagalpur University Research Scholars Association and Others Vs The State of Bihar and Others U.G.C./C.S.I.R. (Net Qualified) Fellows Association and Others Vs Bihar State University and Others
Patna High Court · (1994) 03 PAT CK 0006
High Courts02 Mar 1994Dismissed
Sunder Das and Others Vs The State of Bihar and Others
Patna High Court · (1994) 03 PAT CK 0053
High Courts02 Mar 1994Dismissed
Bhairvi Nandan Mishra Vs State of Bihar and Others
Patna High Court · (1995) 1 BLJR 441 : (1994) 2 PLJR 226
High Courts02 Mar 1994Dismissed
Ghanshyam Das Kuppepar Vs State of Bihar and Others
Patna High Court · (1994) 03 PAT CK 0036
High Courts02 Mar 1994
Md. Akhatar Hussain Ramish Vs Project and Development India Ltd. and Others
Patna High Court · (2003) 4 JCR 707
Constitution of India, 1950 — Article 226
High Courts02 Mar 1994Dismissed
Ajay Kumar Vs State of Bihar and Others
Patna High Court · (1994) 2 BLJR 1049 : (1994) 1 PLJR 581
High Courts28 Feb 1994Dismissed
Dr. S.M. Naqui Imam Dental College and Hospital Vs The Dental Council of India and Others
Patna High Court · (1994) 1 PLJR 626
Civil Procedure Code, 1908 (CPC) — Section 11Constitution of India, 1950 — Article 29, 30Dentists Act, 1948 — Section 10, 10A, 10A(b), 10B, 10C
High Courts28 Feb 1994Allowed
Mithilesh Mishra and Others Vs State of Bihar and Others
Patna High Court · (1995) 1 BLJR 252 : (1994) 1 PLJR 724
High Courts28 Feb 1994Dismissed
Yogendra Singh Vs The Additional Member, Board of Revenue and Others
Patna High Court · (1994) 1 PLJR 567
Constitution of India, 1950 — Article 133, 134A
High Courts25 Feb 1994Allowed
Dumraon Textiles Limited Vs The Bihar State Electricity Board and Others
Patna High Court · (1994) 2 PLJR 858
High Courts25 Feb 1994Dismissed
Ranchi Timber Traders Association and Another Vs State of Bihar and Others
Patna High Court · (1994) 02 PAT CK 0019
High Courts25 Feb 1994Allowed
Kailash Prasad Vs The State of Bihar and Others
Patna High Court · (1994) 02 PAT CK 0011
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16(2), 22, 22(2)Bihar Tenancy Act, 1885 — Section 4(3), 48E, 48E(1), 48E(2), 48E(3)Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts24 Feb 1994Allowed
Mitan Mukhiya and Others Vs State of Bihar and Others
Patna High Court · (1994) 1 PLJR 686
High Courts24 Feb 1994Dismissed
Mithilesh Kumar Vs The State of Bihar and Others
Patna High Court · (1994) 02 PAT CK 0037
Bihar Private Engineering College (Taking Over of Management and Control) Ordinance, 1986 — Section 5Constitution of India, 1950 — Article 226
High Courts23 Feb 1994
Rajendra Prasad Vs State of Bihar and Others
Patna High Court · (1994) 1 PLJR 769
High Courts23 Feb 1994
Sidhnath Bharti (Objector) Vs Jai Narayan Bharti
Patna High Court · (1994) 02 PAT CK 0024