High Courts16 Mar 1994Dismissed
Sanskrit Shikshak Sangh Saharsa-Supaual and Others Vs The State of Bihar and Others
Patna High Court · (1995) 1 BLJR 74 : (1994) 2 PLJR 325
Bihar Sanskrit Shiksha Education Board Act, 1981 — Section 14, 6(2)(a)
COURT ARCHIVE
Patna High Court judgments, 1994
361 judgments · page 14 of 19
High Courts16 Mar 1994Dismissed
Managing Committee of Bhagwan Budh Primary Teacher''s Education College Vs The State of Bihar and Others
Patna High Court · (1994) 03 PAT CK 0030
High Courts16 Mar 1994
Hare Krishna Yadav and Others, Awadhesh Kumar Pandit and Ramesh Kumar Vishwas Vs State of Bihar and Others
Patna High Court · (1994) 2 BLJR 1287 : (1994) 2 PLJR 224
Constitution of India, 1950 — Article 16
High Courts16 Mar 1994Dismissed
Praveen Kumar Jha Vs Patna University and Others
Patna High Court · (1995) 1 BLJR 450 : (1994) 2 PLJR 228
Bihar Inter University Board Act, 1981 — Section 2
High Courts16 Mar 1994
Dhrub Dubey Vs The State of Bihar and Others
Patna High Court · (1994) 2 BLJR 1321 : (1994) 2 PLJR 248
High Courts16 Mar 1994
Bali Ram Choudhary and Others Vs The State of Bihar and Others
Patna High Court · (1994) 03 PAT CK 0018
High Courts16 Mar 1994Dismissed
Prabhu Sharan Tiwari Vs The state of Bihar and Others
Patna High Court · (1995) 1 BLJR 81 : (1994) 2 PLJR 330
High Courts16 Mar 1994Allowed
Brihaspati Singh Vs The State of Bihar and Others
Patna High Court · (1994) 03 PAT CK 0004
High Courts12 Mar 1994
KRISHNA MOHAN PRASAD SAH AND OTHERS Vs COMMISSIONER OF Income Tax.
Patna High Court · (1994) 03 PAT CK 0007
High Courts11 Mar 1994Allowed
Sabitri Devi Vs State of Bihar
Patna High Court · (1994) 03 PAT CK 0056
High Courts09 Mar 1994Allowed
Narendra Kumar Singh Vs National Co-operative Consumers'' Federation of India Limited and Others
Patna High Court · (1994) 03 PAT CK 0017
High Courts09 Mar 1994Allowed
Umesh Thakur Vs State of Bihar and Others
Patna High Court · (1994) 03 PAT CK 0008
High Courts08 Mar 1994Allowed
Mohan Jee Upadhyay Vs State of Bihar and Others
Patna High Court · (1994) 03 PAT CK 0045
Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 24, 24(4)
High Courts08 Mar 1994Allowed
Amir Hassan Vs State of Bihar and Others
Patna High Court · (1994) 1 PLJR 684
Bihar Public Land Encroachment Act, 1956 — Section 11, 11(2), 13, 6, 6(1)
High Courts07 Mar 1994Dismissed
Shivnath Ram Vs State of Bihar and Others
Patna High Court · (1994) 03 PAT CK 0026
High Courts04 Mar 1994
Chandranan Thakur Vs State of Bihar and Others
Patna High Court · (1994) 1 PLJR 845
Constitution of India, 1950 — Article 14, 16
High Courts04 Mar 1994
Dhanaraj Singh and Co. Vs Commissioner of Income Tax and Another
Patna High Court · (1994) 03 PAT CK 0029
High Courts04 Mar 1994Partly Allowed
Oriental Insurance Co. Ltd. Vs Globe Enterprises
Patna High Court · (1994) 03 PAT CK 0028
High Courts04 Mar 1994Allowed
Sachchidanand Kishoro Prasad Sinha and Another Vs State of Bihar and Others
Patna High Court · (1994) 03 PAT CK 0023
High Courts04 Mar 1994Dismissed
Ramnaresh Singh Vs The State of Bihar and Others
Patna High Court · (1994) 2 BLJR 1313 : (1994) 2 PLJR 155
Bihar and Orissa Motor Vehicles Taxation Act, 1930 — Section 11, 11(A), 12, 2, 4Constitution of India, 1950 — Article 133, 134(A), 226